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Page No.# 1/3 vs Bhaskar Jyoti Sarma And Ors
2024 Latest Caselaw 8638 Gua

Citation : 2024 Latest Caselaw 8638 Gua
Judgement Date : 25 November, 2024

Gauhati High Court

Page No.# 1/3 vs Bhaskar Jyoti Sarma And Ors on 25 November, 2024

                                                                            Page No.# 1/3

GAHC010124082024




                                                                     undefined

                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



          Linked Case : I.A.(Civil)/2811/2024 (In WA No. 321/2024)

         THE STATE OF ASSAM AND ANR
         REP BY THE SECRETARY TO THE GOVT OF ASSAM HIGHER EDUATION
         TECHNICAL DEPARTMENT
         DISPUR
         GUWAHATI-06.

         2: THE DIRECTOR OF TECHNICAL EDUCATION
         ASSAM
         KAHILIPARA
          GUWAHATI-19.
         VERSUS

         BHASKAR JYOTI SARMA AND ORS
         SON OF JITENDRA NATH SARMAH
         BHAGAWATIPARA
         TITABAR
         JORHAT-785630.

         2:BARNALI DAS
         DAUGHTER OF LATE BIMAL KANTI DAS

         SOUTH HAIBAR GAON

         LMD ROAD
         P.O.- HAIBARGAON

         NAGAON- 782002.

         3:DR. PARASA HAZARIKA
         DAUGHTER OF ARUN CH. HAZARIKA

         E-7
                                                                     Page No.# 2/3

            CSIR NEIST COLONY

            PULIBOR
            JORHAT- 785001.

            4:MD. IMTIAZ ALAM
            SON OF MAHAMMAD ALI

            SUNDARBARI NEAR MASJID

            HOUSE NO. 22
            WARD NO. 2

            ASSAM SISHU KALYAN ROAS
            JALUKBARI
             GUWAHATI- 781014.

            5:ANGSHUMAN GOSWAMI
            SON OF MANOJ KUMAR GOSWAMI

            TULSI SHARMA PATH

            NEAR JONAKI SANGHA SCHOOL

            DHALAR SATRA JAIL ROAD

            JORHAT- 785001.

            6:DR. PRATIBHA BORAH
            DAUGHTER OF LATE TULARAM BORAH

            FLAT NO. 4A
            DIAMOND PLAZA

            MALOCUALI TINIALI

            JORHAT- 785001.
             ------------

For petitioner(s)/appellant(s) : Mr. A. R. Tahbildar, Advocate

For respondent(s) : Mr. S. S. Goswami, Advocate Ms. R. Deka, Advocate Mr. S. Borthakur, Advocate Mr. D. Gogoi, Advocate Page No.# 3/3

-BEFORE-

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE KAUSHIK GOSWAMI

25.11.2024

This Interlocutory Application is filed by the applicants, who are appellants in WA No. 321/2024, seeking stay of the judgment and order dated 16.05.2024, passed in WP(C) No. 1162/2023.

By an order passed today, WA No. 321/2024 along with WA No. 344/2024, which are filed challenging the aforesaid order dated 16.05.2024, have been dismissed and, accordingly, this Interlocutory Application also stands dismissed.

                               JUDGE                       CHIEF JUSTICE




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