United India Insurance Company Ltd vs Mozammel Hussain And Anr
2024 Latest Caselaw 8514 Gua

Gauhati High Court

United India Insurance Company Ltd vs Mozammel Hussain And Anr on 20 November, 2024

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                        Page No.# 1/2

GAHC010216712024




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : MACApp./594/2024

            UNITED INDIA INSURANCE COMPANY LTD
            HAVING ITS REGISTERED OFFICE AT 24, WHITES ROAD, CHENNAI AND
            ONE OF THE REGIONAL OFFICE AT G.S. ROAD, DISPUR.



            VERSUS

            MOZAMMEL HUSSAIN AND ANR
            S/O. LATE HOZRAT ALI, R/O. VILL. GAROJAN, P/O. LAKHIPUR, PIN-783101,
            DIST. GOALPARA, ASSAM.

            2:TAIZUL ISLAM
             S/O. LATE HAJI KHODA BOKSHA
             R/O. VILL.- HOLIDAYGANJ
            WEST GARO HILLS
             P/O. HOLIDAYGANJ
             PIN-794104
             MEGHALAY

Advocate for the Petitioner   : MR. K K BHATTA,

Advocate for the Respondent : ,




                                  BEFORE
                     HONOURABLE MRS. JUSTICE MALASRI NANDI

                                           ORDER

20.11.2024 Heard Mr. K. K. Bhatta, learned counsel for the petitioner.

Page No.# 2/2

This appeal has been preferred under Section 173 of the MV Act against the judgment and award dated 04.07.2024 passed by the learned Member MACT- Dhubri in MAC Case No. 439/2014.

Issue notice to the respondents by registered A/D post and usual process, returnable within 4(four) weeks.

The appeal is admitted.

Call for the trial court record pertaining to MAC Case No. 439/2014 from the court of learned Member MACT- Dhubri.

Registry to procure the same.

List the matter accordingly after 4(four) weeks.

JUDGE

Comparing Assistant