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National Insurance Company Ltd vs Mst Morzina Khatun And 5 Ors
2024 Latest Caselaw 8496 Gua

Citation : 2024 Latest Caselaw 8496 Gua
Judgement Date : 20 November, 2024

Gauhati High Court

National Insurance Company Ltd vs Mst Morzina Khatun And 5 Ors on 20 November, 2024

Author: Malasri Nandi

Bench: Malasri Nandi

                                                             Page No.# 1/3

GAHC010235722024




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

         Linked Case : I.A.(Civil)/3527/2024

         NATIONAL INSURANCE COMPANY LTD
         HAVING ITS REGISTERED OFFICE AT 3
         MIDDLETON STREET
         KOLKATA AND ONE OF THE REGIONAL OFFICE AT GS ROAD
         BHANGAGARH
         GUWAHATI 05


          VERSUS

         MST MORZINA KHATUN AND 5 ORS
         W/O LATE EKRAMUL HUSSAIN

         RESIDENT OF VILLAGE NO. 1 RONGAGORAH
         PO AND PS DHEKIAJULI
         DIST SONITPUR
         ASSAM 784110

         2:MISS IKTARA KHATUN
         S/O LATE EKRAMUL HUSSAIN

         RESIDENT OF VILLAGE NO. 1 RONGAGORAH
         PO AND PS DHEKIAJULI
         DIST SONITPUR
         ASSAM 784110

         3:MISS MALIKA
         MOTHER OF LATE EKRAMUL HUSSAIN

         RESIDENT OF VILLAGE NO. 1 RONGAGORAH
         PO AND PS DHEKIAJULI
         DIST SONITPUR
         ASSAM 784110
                                                                      Page No.# 2/3

          4:MD. ALI HUSSAIN
         FATHER OF LATE EKRAMUL HUSSAIN

         RESIDENT OF VILLAGE NO. 1 RONGAGORAH
         PO AND PS DHEKIAJULI
         DIST SONITPUR
         ASSAM 784110

         5:MUSST. AKLIMA KHATUN
         S/O MD. INSANUL HUSSAIN
         RESIDENT OF VILLAGE NO. 1 RONGAGORAH
         PO AND PS DHEKIAJULI
         DIST SONITPUR
         ASSAM 784110

         6:MD. EKRAMUL HUSSAIN
         S/O MD. ABDUR KADIR

         RESIDENT OF VILLAGE NO. 1 RONGAGORAH
         PO AND PS DHEKIAJULI
         DIST SONITPUR
         ASSAM 784110
         ------------
         Advocate for : MR. K K BHATTA
         Advocate for : appearing for MST MORZINA KHATUN AND 5 ORS



                             BEFORE
                HONOURABLE MRS. JUSTICE MALASRI NANDI

                                    ORDER

20.11.2024 Heard Mr. K. K. Bhatta, learned counsel for the petitioner.

By filing this application, the applicant has prayed for staying of the impugned judgment and award dated 24.07.2024 passed by the learned Member MACT-1, Kamrup(M) in MAC Case No. 54/2020.

Since the appeal is admitted for hearing, operation of the impugned judgment and award be stayed subject to payment of 50% of the awarded Page No.# 3/3

amount before the Registry of this Court within four weeks.

Accordingly, the interlocutory application stands disposed of.

JUDGE

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