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Yash Sharma vs Union Of India And 4 Ors
2024 Latest Caselaw 8444 Gua

Citation : 2024 Latest Caselaw 8444 Gua
Judgement Date : 19 November, 2024

Gauhati High Court

Yash Sharma vs Union Of India And 4 Ors on 19 November, 2024

                                                                Page No.# 1/7

GAHC010128812024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1980/2024

         YASH SHARMA
         S/O- SHRI MANOJ KUMAR SHARMA, R/O- HOSUE NO. 25, BEHIND SIPRA
         MART, NEAR MAX LADIES GYM, AWAS VIKASH COLONY, BASTI, UTTAR
         PRADESH, PIN- 272001.



         VERSUS

         UNION OF INDIA AND 4 ORS
         REPRESENTED BY THE MINISTRY OF EDUCATION GOVERNMENT OF
         INDIA, NEW DELHI.

         2:INDIAN INSTITUTE OF TECHNOLOGY
          GUWAHATI (IIT GUWAHATI)
          REPRESENTED BY ITS DIRECTOR
          NORTH GUWAHATI
          P.O. AND PS. NORTH GUWAHATI
          GHY-39
          DIST. KAMRUP
         ASSAM

         3:STUDENTS DISCIPLINARY COMMITTEE (SDC)

          INDIAN INSTITUTE OF TECHNOLOGY
          GUWAHATI (IIT GUWAHATI)
          DIST. KAMRUP
          ASSAM

         4:BOARD OF GOVERNORS (BOG)-
          REPRESENTED BY ITS CHAIRMAN
          INDIAN INSTITUTE OF TECHNOLOGY
          GUWAHATI (IIT GUWAHATI)
          DIST. KAMRUP
                                                                   Page No.# 2/7

             ASSAM

            5:STUDENTS AFFAIR SECTION
             INDIAN INSTITUTE OF TECHNOLOGY
             GUWAHATI (IIT GUWAHATI)
             REP. BY JOINT REGISTRAR AND HOS
             INDIAN INSTITUTE OF TECHNOLOGY
             GUWAHATI (IIT GUWAHATI)
             DIST. KAMRUP
            ASSA

Advocate for the Petitioner   : MR. S SHARMA,

Advocate for the Respondent : SC, IIT,




             Linked Case : I.A.(Civil)/1163/2024

            YASH SHARMA
            S/O- SHRI MANOJ KUMAR SHARMA
            R/O- HOSUE NO. 25
            BEHIND SIPRA MART
            NEAR MAX LADIES GYM
            AWAS VIKASH COLONY
            BASTI
            UTTAR PRADESH
            PIN- 272001.


             VERSUS

            UNION OF INDIA AND 4 ORS
            REPRESENTED BY THE MINISTRY OF EDUCATION
            GOVERNMENT OF INDIA
            NEW DELHI.

            2:INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI (IIT GUWAHATI)
            REPRESENTED BY ITS DIRECTOR

            NORTH GUWAHATI

            P.O. AND P.S.- NORTH GUWAHATI- 39

            DIST- KAMRUP
                                                                   Page No.# 3/7

ASSAM.

 3:STUDENTS DISCIPLINARY COMMITTEE (SDC)
INDIAN INSTITUTE OF TECHNOLOGY
 GUWAHATI (IIT GUWAHATI)
 PO AND PS NORTH GUWAHATI
 KAMRUP (R)
 GUWAHATI

4:BOARD OF GOVERNORS (BOG)
REP. BY ITS CHAIRMAN
INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI (IIT GUWAHATI) PO AND
PS- NORTH GUWAHATI
DIST- KAMRUP (R)
ASSAM

 5:STUDENTS AFFAIRS SECTION
INDIAN INSTITUTE OF TECHNOLOGY
 GUWAHATI (IIT
 GUWAHATI)-
REPRESENTED BY JOINT REGISTRAR AND HOS

INDIAN INSTITUTE OF TECHNOLOGY
 GUWAHATI (IIT
 GUWAHATI)

DIST- KAMRUP
ASSAM.
------------
Advocate for : MR. S SHARMA
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 4 ORS



Linked Case : WP(C)/674/2024

YASH SHARMA
S/O- SHRI MANOJ KUMAR SHARMA
R/O- HOSUE NO. 25
BEHIND SIPRA MART
NEAR MAX LADIES GYM
AWAS VIKASH COLONY
BASTI
UTTAR PRADESH
PIN- 272001.


VERSUS
                                                                   Page No.# 4/7


UNION OF INDIA AND 4 ORS
REPRESENTED BY THE MINISTRY OF EDUCATION GOVERNMENT OF INDIA
NEW DELHI.

2:INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT GUWAHATI)
 REPRESENTED BY ITS DIRECTOR
 NORTH GUWAHATI
 P.O. AND PS. NORTH GUWAHATI
 GHY-39
 DIST. KAMRUP
ASSAM

3:STUDENTS DISCIPLINARY COMMITTEE (SDC)

INDIAN INSTITUTE OF TECHNOLOGY
 GUWAHATI (IIT GUWAHATI)
 DIST. KAMRUP
 ASSAM

4:BOARD OF GOVERNORS (BOG)-
REPRESENTED BY ITS CHAIRMAN
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT GUWAHATI)
DIST. KAMRUP
ASSAM

5:STUDENTS AFFAIR SELECTION

INDIAN INSTITUTE OF TECHNOLOGY
 GUWAHATI (IIT GUWAHATI)
 REP. BY JOINT REGISTRAR AND HOS
 INDIAN INSTITUTE OF TECHNOLOGY
 GUWAHATI (IIT GUWAHATI)
 DIST. KAMRUP
 ASSAM
 ------------
 Advocate for : MR. S SHARMA
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 4 ORS



Linked Case : WP(C)/879/2024

KUMAR GAURAV
S/O- SHATRUGHNA KUMAR SUMAN
                                                       Page No.# 5/7

R/O- QTR NO-D-20
(OLD)
BSEB COLONY
NEW PUNALCHAK
NEAR DAV SCHOOL
LBS NAGAR
PATNA
BIHAR
PIN-800023


VERSUS

UNION OF INDIA AND 4 ORS
REP. BY THE MINISTRY OF EDUCATION
GOVT. OF INDIA
NEW DELHI

2:INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI (IIT GUWAHATI)
PO AND PS- NORTH GUWAHATI
 KAMRUP (R)
 GUWAHATI- 781039
 REPRESENTED BY ITS DIRECTOR

 3:STUDENTS DISCIPLINARY COMMITTEE (SDC)
INDIAN INSTITUTE OF TECHNOLOGY (IIT)
 GUWAHATI
 PO AND PS NORTH GUWAHATI
 KAMRUP (R)
 GUWAHATI

4:BOARD OF GOVERNORS (BOG)

REP. BY ITS CHAIRMAN

INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI (IIT GUWAHATI)
PO AND PS- NORTH GUWAHATI
KAMRUP (R)
ASSAM

5:STUDENTS AFFAIRS SECTION
REP. BY JOINT REGISTRAR AND HOS

INDIAN INSTITUTE OF TECHNOLOGY (IIT)
GUWAHATI
KAMRUP (R)
ASSAM
------------
                                                                   Page No.# 6/7

Advocate for : MR. S SHARMA
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 4 ORS



Linked Case : I.A.(Civil)/1162/2024

KUMAR GAURAV
S/O- SHATRUGHNA KUMAR SUMAN

R/O- QTR NO-D-20
(OLD)
BSEB COLONY
NEW PUNALCHAK
NEAR DAV SCHOOL
LBS NAGAR
PATNA
BIHAR
PIN-800023


VERSUS

UNION OF INDIA AND 4 ORS
REPRESENTED BY THE MINISTRY OF EDUCATION

GOVERNMENT OF INDIA

NEW DELHI.

2:INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI (IIT GUWAHATI)
REPRESENTED BY ITS DIRECTOR

NORTH GUWAHATI

P.O. AND P.S.- NORTH GUWAHATI- 39

DIST- KAMRUP
ASSAM.

 3:STUDENTS DISCIPLINARY COMMITTEE (SDC)
INDIAN INSTITUTE OF TECHNOLOGY
 GUWAHATI (IIT GUWAHATI)
 PO AND PS NORTH GUWAHATI
 KAMRUP (R)
 GUWAHATI

4:BOARD OF GOVERNORS (BOG)
                                                                              Page No.# 7/7

           REP. BY ITS CHAIRMAN
           INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI (IIT GUWAHATI) PO AND
           PS- NORTH GUWAHATI
           DIST- KAMRUP (R)
           ASSAM

            5:STUDENTS AFFAIRS SECTION
           INDIAN INSTITUTE OF TECHNOLOGY
            GUWAHATI (IIT
            GUWAHATI)-
           REPRESENTED BY JOINT REGISTRAR AND HOS

           INDIAN INSTITUTE OF TECHNOLOGY
            GUWAHATI (IIT
            GUWAHATI)

           DIST- KAMRUP
           ASSAM.
           ------------
           Advocate for : MR. S SHARMA
           Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 4 ORS



                                 BEFORE
                HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

                                        ORDER

Date : 19.11.2024

Heard Mr. S. Sharma, learned counsel for the petitioner as well as Mr. A. B. Dey, learned standing counsel, IIT.

Hearing concluded.

Judgment reserved.

JUDGE

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