Ismail Ali Sk vs The State Of Assam And 7 Ors. Rep. By The ...
2024 Latest Caselaw 8441 Gua

Gauhati High Court

Ismail Ali Sk vs The State Of Assam And 7 Ors. Rep. By The ... on 19 November, 2024

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GAHC010120042023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WA/201/2023

         ISMAIL ALI SK
         S/O- SEKENDAR ALI SK., R/O VILL.- PAGALGANJ, P.O. - PAGLAGANJ,
         P.S.- GOLAKGANJ, DIST.- DHUBRI, ASSAM, PIN- 783334.

                     VERSUS

         1: THE STATE OF ASSAM AND 7 ORS. REP. BY THE COMMISSIONER AND
         SECY. TO THE GOVT. OF ASSAM, DEPTT. OF SCHOOL EDUCATION,
         DISPUR, GHY- 781006.

         2:THE DIRECTOR OF ELEMENTARY EDUCATION
         ASSAM KAHILIPARA GUWAHATI- 781019.

         3:THE DISTRICT ELEMENTARY EDUCATION OFFICER CUM MEMBER
         SECRETARY DISTRICT LEVEL SCRUTINY COMMITTEE DHUBRI
         DIST.- DHUBRI ASSAM PIN- 783301.

         4:THE DEPUTY COMMISSIONER
         DHUBRI DIST.- DHUBRI ASSAM PIN- 783301.

         5:THE DEPUTY INSPECTOR OF SCHOOLS
         DHUBRI DIST.- DHUBRI ASSAM PIN- 783301.

         6:THE SCHOOL MANAGING COMMITTEE OF BALASHI L.P. SCHOOL
         REP. BY ITS PRESIDENT VILL.- PAGLAGANJ P.O.- PAGLAHAT DIST.-
         DHUBRI ASSAM PIN- 783334.

         7:THE HEADMASTER-CUM-MEMBER SECY. MOHAMMED ALI
         VILL.- PAGLAGANJ P.O.- PAGLAHAT DIST.- DHUBRI ASSAM PIN- 783334.

         8:SALEHA KHATUN
         W/O- SAKIRUDDIN HOQUE VILL.- PAGLAGANJ
         P.O.- PAGLAHAT DIST.- DHUBRI ASSAM PIN- 783334
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            Linked Case : WA/202/2023

            ISMAIL ALI SK
            S/O- SEKENDAR ALI SK. R/O VILL.- PAGALGANJ P.O. - PAGLAGANJ
            P.S.- GOLAKGANJ DIST.- DHUBRI ASSAM PIN- 783334.

                         VERSUS

            1: THE STATE OF ASSAM AND 8 ORS. REP. BY THE COMMISSIONER AND
            SECY. TO THE GOVT. OF ASSAM DEPTT. OF SCHOOL EDUCATION DISPUR
            GHY- 781006.

            2:THE DIRECTOR OF ELEMENTARY EDUCATION
            ASSAM KAHILIPARA GUWAHATI- 781019.

            3:THE DISTRICT ELEMENTARY EDUCATION OFFICER CUM MEMBER
            SECRETARY DISTRICT LEVEL SCRUTINY COMMITTEE DHUBRI DIST.-
            DHUBRI ASSAM PIN- 783301.

            4:THE DEPUTY COMMISSIONER
            DHUBRI DIST.- DHUBRI ASSAM PIN- 783301.

            5:THE DEPUTY INSPECTOR OF SCHOOLS
            DHUBRI DIST.- DHUBRI ASSAM PIN- 783301.

            6:THE SCHOOL MANAGING COMMITTEE OF BALASHI L.P. SCHOOL REP. BY
            ITS PRESIDENT VILL.- PAGLAGANJ P.O.- PAGLAHAT DIST.- DHUBRI ASSAM
            PIN- 783334.

            7:THE HEADMASTER-CUM-MEMBER SECY. MOHAMMED ALI
            VILL.- PAGLAGANJ P.O.- PAGLAHAT DIST.- DHUBRI ASSAM PIN- 783334.

            8:SALEHA KHATUN
            W/O- SAKIRUDDIN HOQUE VILL.- PAGLAGANJ
            P.O.- PAGLAHAT DIST.- DHUBRI ASSAM PIN- 783334.

For the Appellant(s)     : Mrs. R. Choudhury, Advocate.

For the Respondent(s)    : Mr. R. Mazumdar, Standing Counsel, Education (Elementary)

Department for respondent Nos.1, 2, 3, 5 & 7 in Writ Appeal No.201/2023 and for respondent Nos.1, 2, 3, 5, 6 & 8 in Writ Appeal No.202/2023.

: Mrs. R.B. Bora, Junior Government Advocate, Assam for respondent Nos.4 in both the appeals.

: Mr. M. Dutta, Advocate for respondent No.8 in Writ Appeal No.201/2023 and for respondent No.9 in Writ Appeal No.202/2023.

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-B E F O R E -

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR

19.11.2024 (Vijay Bishnoi, CJ)

Arguments heard.

Judgment reserved.

                      JUDGE                      CHIEF JUSTICE




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