Citation : 2024 Latest Caselaw 8440 Gua
Judgement Date : 19 November, 2024
Page No.# 1/7
GAHC010128812024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1980/2024
YASH SHARMA
S/O- SHRI MANOJ KUMAR SHARMA, R/O- HOSUE NO. 25, BEHIND SIPRA
MART, NEAR MAX LADIES GYM, AWAS VIKASH COLONY, BASTI, UTTAR
PRADESH, PIN- 272001.
VERSUS
UNION OF INDIA AND 4 ORS
REPRESENTED BY THE MINISTRY OF EDUCATION GOVERNMENT OF
INDIA, NEW DELHI.
2:INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT GUWAHATI)
REPRESENTED BY ITS DIRECTOR
NORTH GUWAHATI
P.O. AND PS. NORTH GUWAHATI
GHY-39
DIST. KAMRUP
ASSAM
3:STUDENTS DISCIPLINARY COMMITTEE (SDC)
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT GUWAHATI)
DIST. KAMRUP
ASSAM
4:BOARD OF GOVERNORS (BOG)-
REPRESENTED BY ITS CHAIRMAN
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT GUWAHATI)
DIST. KAMRUP
Page No.# 2/7
ASSAM
5:STUDENTS AFFAIR SECTION
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT GUWAHATI)
REP. BY JOINT REGISTRAR AND HOS
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT GUWAHATI)
DIST. KAMRUP
ASSA
Advocate for the Petitioner : MR. S SHARMA,
Advocate for the Respondent : SC, IIT,
Linked Case : I.A.(Civil)/1163/2024
YASH SHARMA
S/O- SHRI MANOJ KUMAR SHARMA
R/O- HOSUE NO. 25
BEHIND SIPRA MART
NEAR MAX LADIES GYM
AWAS VIKASH COLONY
BASTI
UTTAR PRADESH
PIN- 272001.
VERSUS
UNION OF INDIA AND 4 ORS
REPRESENTED BY THE MINISTRY OF EDUCATION
GOVERNMENT OF INDIA
NEW DELHI.
2:INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI (IIT GUWAHATI)
REPRESENTED BY ITS DIRECTOR
NORTH GUWAHATI
P.O. AND P.S.- NORTH GUWAHATI- 39
DIST- KAMRUP
Page No.# 3/7
ASSAM.
3:STUDENTS DISCIPLINARY COMMITTEE (SDC)
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT GUWAHATI)
PO AND PS NORTH GUWAHATI
KAMRUP (R)
GUWAHATI
4:BOARD OF GOVERNORS (BOG)
REP. BY ITS CHAIRMAN
INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI (IIT GUWAHATI) PO AND
PS- NORTH GUWAHATI
DIST- KAMRUP (R)
ASSAM
5:STUDENTS AFFAIRS SECTION
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT
GUWAHATI)-
REPRESENTED BY JOINT REGISTRAR AND HOS
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT
GUWAHATI)
DIST- KAMRUP
ASSAM.
------------
Advocate for : MR. S SHARMA
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 4 ORS
Linked Case : WP(C)/674/2024
YASH SHARMA
S/O- SHRI MANOJ KUMAR SHARMA
R/O- HOSUE NO. 25
BEHIND SIPRA MART
NEAR MAX LADIES GYM
AWAS VIKASH COLONY
BASTI
UTTAR PRADESH
PIN- 272001.
VERSUS
Page No.# 4/7
UNION OF INDIA AND 4 ORS
REPRESENTED BY THE MINISTRY OF EDUCATION GOVERNMENT OF INDIA
NEW DELHI.
2:INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT GUWAHATI)
REPRESENTED BY ITS DIRECTOR
NORTH GUWAHATI
P.O. AND PS. NORTH GUWAHATI
GHY-39
DIST. KAMRUP
ASSAM
3:STUDENTS DISCIPLINARY COMMITTEE (SDC)
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT GUWAHATI)
DIST. KAMRUP
ASSAM
4:BOARD OF GOVERNORS (BOG)-
REPRESENTED BY ITS CHAIRMAN
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT GUWAHATI)
DIST. KAMRUP
ASSAM
5:STUDENTS AFFAIR SELECTION
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT GUWAHATI)
REP. BY JOINT REGISTRAR AND HOS
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT GUWAHATI)
DIST. KAMRUP
ASSAM
------------
Advocate for : MR. S SHARMA
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 4 ORS
Linked Case : WP(C)/879/2024
KUMAR GAURAV
S/O- SHATRUGHNA KUMAR SUMAN
Page No.# 5/7
R/O- QTR NO-D-20
(OLD)
BSEB COLONY
NEW PUNALCHAK
NEAR DAV SCHOOL
LBS NAGAR
PATNA
BIHAR
PIN-800023
VERSUS
UNION OF INDIA AND 4 ORS
REP. BY THE MINISTRY OF EDUCATION
GOVT. OF INDIA
NEW DELHI
2:INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI (IIT GUWAHATI)
PO AND PS- NORTH GUWAHATI
KAMRUP (R)
GUWAHATI- 781039
REPRESENTED BY ITS DIRECTOR
3:STUDENTS DISCIPLINARY COMMITTEE (SDC)
INDIAN INSTITUTE OF TECHNOLOGY (IIT)
GUWAHATI
PO AND PS NORTH GUWAHATI
KAMRUP (R)
GUWAHATI
4:BOARD OF GOVERNORS (BOG)
REP. BY ITS CHAIRMAN
INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI (IIT GUWAHATI)
PO AND PS- NORTH GUWAHATI
KAMRUP (R)
ASSAM
5:STUDENTS AFFAIRS SECTION
REP. BY JOINT REGISTRAR AND HOS
INDIAN INSTITUTE OF TECHNOLOGY (IIT)
GUWAHATI
KAMRUP (R)
ASSAM
------------
Page No.# 6/7
Advocate for : MR. S SHARMA
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 4 ORS
Linked Case : I.A.(Civil)/1162/2024
KUMAR GAURAV
S/O- SHATRUGHNA KUMAR SUMAN
R/O- QTR NO-D-20
(OLD)
BSEB COLONY
NEW PUNALCHAK
NEAR DAV SCHOOL
LBS NAGAR
PATNA
BIHAR
PIN-800023
VERSUS
UNION OF INDIA AND 4 ORS
REPRESENTED BY THE MINISTRY OF EDUCATION
GOVERNMENT OF INDIA
NEW DELHI.
2:INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI (IIT GUWAHATI)
REPRESENTED BY ITS DIRECTOR
NORTH GUWAHATI
P.O. AND P.S.- NORTH GUWAHATI- 39
DIST- KAMRUP
ASSAM.
3:STUDENTS DISCIPLINARY COMMITTEE (SDC)
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT GUWAHATI)
PO AND PS NORTH GUWAHATI
KAMRUP (R)
GUWAHATI
4:BOARD OF GOVERNORS (BOG)
Page No.# 7/7
REP. BY ITS CHAIRMAN
INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI (IIT GUWAHATI) PO AND
PS- NORTH GUWAHATI
DIST- KAMRUP (R)
ASSAM
5:STUDENTS AFFAIRS SECTION
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT
GUWAHATI)-
REPRESENTED BY JOINT REGISTRAR AND HOS
INDIAN INSTITUTE OF TECHNOLOGY
GUWAHATI (IIT
GUWAHATI)
DIST- KAMRUP
ASSAM.
------------
Advocate for : MR. S SHARMA
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 4 ORS
BEFORE
HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
ORDER
Date : 19.11.2024
Heard Mr. S. Sharma, learned counsel for the petitioner as well as Mr. A. B. Dey, learned standing counsel, IIT.
Hearing concluded.
Judgment reserved.
JUDGE
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