Citation : 2024 Latest Caselaw 8433 Gua
Judgement Date : 19 November, 2024
Page No.# 1/8
GAHC010194292024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP(IO)/442/2024
MOUSHUMI BARUA ROY AND ANR
D/O- LATE ARUP KUMAR BARUA, R/O- GAURIPUR RAJBARI
(ANDARMAHAL) WARD NO. 3, P.O. AND P.S. GAURIPUR, DIST. DHUBRI,
ASSAM, PIN- 783301.
2: SMTI ARPITA BARUA DAS
D/O- LATE ARUP KUMAR BARUA
R/O- GAURIPUR RAJBARI (ANDARMAHAL) WARD NO. 3
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN- 783301
VERSUS
MONTOSH SEAL SARMA AND 29 ORS
S/O- LATE MANARANJAN SEAL, R/O- KOKRAJHAR HATIMATHA, WARD
NO 8, N.B. ROAD, P.O., P.S. AND DIST. KOKRAJHAR (B.T.A.D.), ASSAM, PIN-
783370.
2:NIRANJAN SEALSARMA
S/O- LATE MANARANJAN SEAL
R/O- KOKRAJHAR HATIMATHA
WARD NO 8
N.B. ROAD
P.O.
P.S. AND DIST. KOKRAJHAR (B.T.A.D.)
ASSAM
PIN- 783370.
3:MANJULA SEAL
R/O- KOKRAJHAR HATIMATHA
WARD NO 8
N.B. ROAD
Page No.# 2/8
P.O.
P.S. AND DIST. KOKRAJHAR (B.T.A.D.)
ASSAM
PIN- 783370.
4:MRINALINI SEAL
R/O- KOKRAJHAR HATIMATHA
WARD NO 8
N.B. ROAD
P.O.
P.S. AND DIST. KOKRAJHAR (B.T.A.D.)
ASSAM
PIN- 783370.
5:LEGAL HEIRS OF LATE ALOKESH CH. BARUA ARE LIPI BOSE
D/O- LATE ALOKESH CH. BARUA
R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
6:RAI BARUAH
D/O- LATE ALOKESH CH. BARUA
R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
7:LEGAL HEIRS OF LATE DIL SHAHI ARE SAHI MEGNA
D/O- AZAHAR HUSSAIN
R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
8:SAHI NIR
D/O- AZAHAR HUSSAIN
R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
9:SUBHASREE GOGOI
D/O- LATE PRANABESH BARUA
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W/O- DILIP GOGOI
R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
10:LEGAL HEIRS OF LATE JOYASHREE GOGOI ARE URBASHI GOGOI
D/O- LATE UPENDRA NATH GOGOI
C/O- DILIP GOGOI R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
11:URMI GOGOI
D/O- LATE UPENDRA NATH GOGOI
C/O- DILIP GOGOI R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
12:URBI GOGOI
D/O- LATE UPENDRA NATH GOGOI
C/O- DILIP GOGOI R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
13:BENUDHAR KORMAKAR
S/O- LATE ROMESH CHANDRA KORMAKAR
R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
PIN- 783331
DIST. DHUBRI
ASSAM
14:SMTI AMIYABALA ROY @ AMIYABALA DAS
D/O- GOPAL DAS @ GOPAL CHANDRA DAS
R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
PIN- 783331
DIST. DHUBRI
ASSAM
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15:RANJITA ROY
W/O- MIRINAL KANTI SARKAR
R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
PIN- 783331
DIST. DHUBRI
ASSAM
16:BROJEN ADHIKARY
S/O- LATE SHURENDRA MOHAN ADHIKARY
R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
PIN- 783331
DIST. DHUBRI
ASSAM
17:BHOLANATH ROY
S/O- LATE DHAN KUMAR ROY
R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
PIN- 783331
DIST. DHUBRI
ASSAM
18:MALA PAUL
W/O- TUSHAR PAUL
R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
PIN- 783331
DIST. DHUBRI
ASSAM
19:DEBENDRA NATH BARMAN
S/O- LATE MADHOB CHANDRA BARMAN
R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
PIN- 783331
DIST. DHUBRI
ASSAM
20:KOREN MALAKAR
S/O- LATE SHUDHIR CHANDRA MALAKAR
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R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
PIN- 783331
DIST. DHUBRI
ASSAM
21:LAXMI RANI ROY
D/O- ROMESH CH. ROY
R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
PIN- 783331
DIST. DHUBRI
ASSAM
22:RAMKRISHNA SARADA SHANGA
REPRESENTED BY ITS SECRETARY
R/O- WARD NO. 1
GAURIPUR TOWN (RAJBARI)
P.O. AND P.S. GAURIPUR
PIN- 783331
DIST. DHUBRI
ASSAM
23:LEGAL HEIRS OF LATE PROKRITISH CHANDRA BARUA ARE PROBIR
BARUA (SON)
R/O- WARD NO. 2
MATIYABOG (HOWAKHANA)
P.O. AND P.S. GAURIPUR
PIN- 783331
DIST. DHUBRI
ASSAM
24:PRITAM BARUA (SON)
R/O- WARD NO. 2
MATIYABOG (HOWAKHANA)
P.O. AND P.S. GAURIPUR
PIN- 783331
DIST. DHUBRI
ASSAM
25:PRADYUT BARUA (SON)
R/O- WARD NO. 2
MATIYABOG (HOWAKHANA)
P.O. AND P.S. GAURIPUR
PIN- 783331
DIST. DHUBRI
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ASSAM
26:LEGAL HEIRS OF DECEASED PRODIP BARUA ARE ANUBHA BARUA
W/O- LATE PRODIP BARUA
R/O- WARD NO. 2
MATIYABOG (HOWAKHANA)
P.O. AND P.S. GAURIPUR
PIN- 783331
DIST. DHUBRI
ASSAM
27:PRANJAL BARUA
S/O- LATE PRODIP BARUA
R/O- WARD NO. 2
MATIYABOG (HOWAKHANA)
P.O. AND P.S. GAURIPUR
PIN- 783331
DIST. DHUBRI
ASSAM
28:PORIKHIT BARUA
S/O- LATE PRODIP BARUA
R/O- WARD NO. 2
MATIYABOG (HOWAKHANA)
P.O. AND P.S. GAURIPUR
PIN- 783331
DIST. DHUBRI
ASSAM
29:THE CIRCLE OFFICER
GAURIPUR REVENUE CIRCLE
P.S. GAURIPUR
DIST. DHUBRI
30:STATE OF ASSAM
REPRESENTED BY THE DISTRICT COLLECTOR
DHUBRI DISTRIC
Advocate for the Petitioner : MS.SHOMA DASGUPTA, MS SUPRIYA DASGUPTA
Advocate for the Respondent : GA, ASSAM, SC, REVENUE
Page No.# 7/8
BEFORE
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
Date : 19.11.2024 Heard Ms. S.Dasgupta, learned counsel for the petitioners and Ms.D.D.Barman, learned Government Advocate appearing for the respondent Nos. 19 and 20.
By filing this application under Article 227 of the Constitution of India, the petitioners have challenged the impugned judgment and order dated 20.07.2024 passed by the learned Additional District Judge, Dhubri in Misc. Appeal No.1/2024 setting aside and reversing the order dated 01.04.2024 passed in Misc. (J) Case No.1/2022 passed by the learned Civil Judge (Senior Division), Dhubri in granting temporary injunction in the case.
It is submitted by the learned counsel for the petitioners that the proforma respondent Nos. 3 to 18 did not contest the suit before the trial court and as such, their presence are not required in this matter.
Issue notice to the respondent Nos. 1, 2, 19 and 20.
As Ms. D.D.Barman, learned Government Advocate has entered appearance on behalf of respondent Nos. 19 and 20, no formal notice need be issued. Extra copy be furnished.
Petitioners shall take steps for service of notice on respondent Nos.1 and 2 by registered post with A/D as well as by usual process, returnable within four weeks. Steps within 7 days.
Call for the trial court records.
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Registry to procure the records.
List after four weeks.
JUDGE
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