Gauhati High Court
Page No.# 1/8 vs Sahab Uddin Barbhuiya on 6 November, 2024
Page No.# 1/8
GAHC010202232024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3148/2024
ON THE DEATH OF AFTAB HUSSAIN MAZUMDER HIS LEGAL HEIRS
RASHIDA KHATUN MAZUMDER AND ORS.
W/O LATE AFTAB HUSSAIN MAZUMDER,
RESIDENT OF VILLAGE DOLIDAHAR GRANT, PO JANKIBAZAR, PS
PANCHGRAM, DIST HAILAKANDI, ASSAM
2: SURATUN NESSA MAZUMDER
D/O LATE AFTAB HUSSAIN MAZUMDER
RESIDENT OF VILLAGE DOLIDAHAR GRANT
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
3: ALI AHMED MAZUMDER
S/O LATE AFTAB HUSSAIN MAZUMDER
RESIDENT OF VILLAGE DOLIDAHAR GRANT
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
4: HANIF AHMED MAZUMDER
S/O LATE AFTAB HUSSAIN MAZUMDER
RESIDENT OF VILLAGE DOLIDAHAR GRANT
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
Page No.# 2/8
5: LUTFA BEGUM MAZUMDER
D/O LATE AFTAB HUSSAIN MAZUMDER
RESIDENT OF VILLAGE DOLIDAHAR GRANT
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
6: HUSSAIN AHMED MAZUMDER
S/O LATE AFTAB HUSSAIN MAZUMDER
RESIDENT OF VILLAGE DOLIDAHAR GRANT
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
7: NAZMUL HUSSAIN MAZUMDER
S/O LATE AFTAB HUSSAIN MAZUMDER
RESIDENT OF VILLAGE DOLIDAHAR GRANT
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
8: RUHANA BEGUM MAZUMDER
D/O LATE AFTAB HUSSAIN MAZUMDER
RESIDENT OF VILLAGE DOLIDAHAR GRANT
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
9: NOZRANA BEGUM MAZUMDER
D/O LATE AFTAB HUSSAIN MAZUMDER
RESIDENT OF VILLAGE DOLIDAHAR GRANT
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
10: AMINA KHATUN MAZUMDER
W/O LATE ABDUL HANNAN MAZUMDER
RESIDENT OF UTTAR KANCHANPUR
Page No.# 3/8
PART II
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
11: ANOWARA BEGUM MAZUMDER
D/O LATE ABDUL HANNAN MAZUMDER
RESIDENT OF UTTAR KANCHANPUR
PART II
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
12: ABDUS SUBHAN MAZUMDER
S/O LATE ABDUL HANNAN MAZUMDER
RESIDENT OF UTTAR KANCHANPUR
PART II
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
13: ABDUR ROUF MAZUMDER
S/O LATE ABDUL HANNAN MAZUMDER
RESIDENT OF UTTAR KANCHANPUR
PART II
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
14: ABDUL KUDDUS MAZUMDER
S/O LATE ABDUL HANNAN MAZUMDER
RESIDENT OF UTTAR KANCHANPUR
PART II
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
15: ABDUS SALAM MAZUMDER
S/O LATE ABDUL HANNAN MAZUMDER
RESIDENT OF UTTAR KANCHANPUR
PART II
PO JANKIBAZAR
PS PANCHGRAM
Page No.# 4/8
DIST HAILAKANDI
ASSAM
16: FATIMA BEGUM MAZUMDER
D/O LATE ABDUL HANNAN MAZUMDER
RESIDENT OF UTTAR KANCHANPUR
PART II
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSA
VERSUS
SAHAB UDDIN BARBHUIYA
S/O LATE KOLOMDOR ALI BARBHUIYA, RESIDENT OF DOLIDAHAR, PS
PANCHGRAM, DIST HAILAKANDI, ASSAM
Advocate for the Petitioner : MR. M H SAIKIA, MS. R CHOUDHURY,MR R I BHUYAN,MS. L
WAJEEDA,MR. N H MAZARBHUIYAN
Advocate for the Respondent : MR M J QUADIR,
Linked Case : I.A.(Civil)/3149/2024
ON THE DEATH OF AFTAB HUSSAIN MAZUMDER HIS LEGAL HEIRS
RASHIDA KHATUN MAZUMDER AND ORS.
W/O LATE AFTAB HUSSAIN MAZUMDER
RESIDENT OF VILLAGE DOLIDAHAR GRANT
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
2: SURATUN NESSA MAZUMDER
D/O LATE AFTAB HUSSAIN MAZUMDER
RESIDENT OF VILLAGE DOLIDAHAR GRANT
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
Page No.# 5/8
ASSAM
3: ALI AHMED MAZUMDER
S/O LATE AFTAB HUSSAIN MAZUMDER
RESIDENT OF VILLAGE DOLIDAHAR GRANT
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
4: HANIF AHMED MAZUMDER
S/O LATE AFTAB HUSSAIN MAZUMDER
RESIDENT OF VILLAGE DOLIDAHAR GRANT
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
5: LUTFA BEGUM MAZUMDER
D/O LATE AFTAB HUSSAIN MAZUMDER
RESIDENT OF VILLAGE DOLIDAHAR GRANT
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
6: HUSSAIN AHMED MAZUMDER
S/O LATE AFTAB HUSSAIN MAZUMDER
RESIDENT OF VILLAGE DOLIDAHAR GRANT
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
7: NAZMUL HUSSAIN MAZUMDER
S/O LATE AFTAB HUSSAIN MAZUMDER
RESIDENT OF VILLAGE DOLIDAHAR GRANT
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
Page No.# 6/8
8: RUHANA BEGUM MAZUMDER
D/O LATE AFTAB HUSSAIN MAZUMDER
RESIDENT OF VILLAGE DOLIDAHAR GRANT
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
9: NOZRANA BEGUM MAZUMDER
D/O LATE AFTAB HUSSAIN MAZUMDER
RESIDENT OF VILLAGE DOLIDAHAR GRANT
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
10: AMINA KHATUN MAZUMDER
W/O LATE ABDUL HANNAN MAZUMDER
RESIDENT OF UTTAR KANCHANPUR
PART II
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
11: ANOWARA BEGUM MAZUMDER
D/O LATE ABDUL HANNAN MAZUMDER
RESIDENT OF UTTAR KANCHANPUR
PART II
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
12: ABDUS SUBHAN MAZUMDER
S/O LATE ABDUL HANNAN MAZUMDER
RESIDENT OF UTTAR KANCHANPUR
PART II
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
13: ABDUR ROUF MAZUMDER
S/O LATE ABDUL HANNAN MAZUMDER
RESIDENT OF UTTAR KANCHANPUR
Page No.# 7/8
PART II
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
14: ABDUL KUDDUS MAZUMDER
S/O LATE ABDUL HANNAN MAZUMDER
RESIDENT OF UTTAR KANCHANPUR
PART II
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
15: ABDUS SALAM MAZUMDER
S/O LATE ABDUL HANNAN MAZUMDER
RESIDENT OF UTTAR KANCHANPUR
PART II
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
16: FATIMA BEGUM MAZUMDER
D/O LATE ABDUL HANNAN MAZUMDER
RESIDENT OF UTTAR KANCHANPUR
PART II
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM
VERSUS
MD HAJI ISMAIL ALI MAZUMDER
S/O LATE HAJI MOSAID ALI MAZUMDER RESIDENT OF VILLAGE
PANCHGRAM
PS PANCHGRAM
DIST HAILAKANDI
------------
Advocate for : MR. M H SAIKIA
Advocate for : MR M J QUADIR appearing for MD HAJI ISMAIL ALI MAZUMDER
Page No.# 8/8
BEFORE
HON'BLE MR. JUSTICE ROBIN PHUKAN
ORDER
06.11.2024
Heard Mr. N.H. Mazarbhuiyan, learned counsel for the applicants and also heard
Ms. S. Ahmed, learned counsel appearing for the sole respondent.
These applications under Order VI Rule 17 of the CPC is preferred by the applicants
amendment of written statement filed in Title Suit Nos.4/2016 and 3/2016, which were
disposed of in the Court of learned Civil Judge, Hailakandi, vide judgment and order(s)
dated 28.02.2020, against which RSA Nos.148/2023 and 149/2023, respectively, have
been preferred and the same are pending before this Court.
Ms. Ahmed, learned counsel for the sole respondent submits that she will file
objection in these applications and prays for granting her some time.
Prayer is allowed.
List these matters after 4(four) weeks.
Sd/- Robin Phukan
JUDGE
Comparing Assistant
