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M/S Baruah Cc Block Industry And Anr. ... vs State Bank Of India And 2 Ors
2024 Latest Caselaw 8082 Gua

Citation : 2024 Latest Caselaw 8082 Gua
Judgement Date : 5 November, 2024

Gauhati High Court

M/S Baruah Cc Block Industry And Anr. ... vs State Bank Of India And 2 Ors on 5 November, 2024

                                                                               Page No.# 1/2

GAHC010278352023




                           THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/7135/2023

             1: M/S BARUAH CC BLOCK INDUSTRY AND ANR. REPRESENTED BY ITS
             PROPRIETOR, SMTI. ANJU BARUA, BENGPUKHURI, MANIK HAZARIKA
             ROAD, DISTRICT- TINSUKIA, ASSAM, PIN- 786125

             2: SMTI. ANJU BARUA
             WIFE OF LATE RAJEN BARUA
             BENGPUKHURI MANIK HAZARIKA ROAD
             DISTRICT- TINSUKIA ASSAM PIN- 78612

                        VERSUS

             1: STATE BANK OF INDIA AND 2 ORS
             HEAD OFFICE, MADAM CAMA ROAD, MUMBAI, PIN- 400021

             2:THE AUTHORISED OFFICER, STATE BANK OF INDIA STRESSED ASSETS
             RECOVERY BRANCH NA-ALI M.G.ROAD JORHAT OPP. ASEB BUILDING
             ASSAM

             3:THE CHIEF MANAGER STATE BANK OF INDIA RMSE HUB TINSUKIA
             BRANCH 3RD FLOOR NEAR ASTC BUS STAND P.O. TINSUKIA DISTRICT-
             TINSUKIA ASSAM PIN- 78612

For the Petitioner(s)    : Mr. S. Mitra, Advocate.

For the Respondent(s)    : Mr. K.K. Nandi, Advocate for respondent Nos.1, 2 & 3.

-B E F O R E -

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR

05.11.2024 (Vijay Bishnoi, CJ)

Arguments heard.

Page No.# 2/2

Judgment reserved.

JUDGE CHIEF JUSTICE

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