Gauhati High Court
Page No.# 1/6 vs Union Of India And 5 Ors on 5 November, 2024
Author: Chief Justice
Bench: Chief Justice
Page No.# 1/6
GAHC010098472023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/151/2023
LAITLUANGPUI AND 21 ORS.
S/O LAIBUANGA
2: S. LALTHLAMUANA
S/O RONGHAKA
3: ZAMANI
W/O (L) KAPLINGA
4: LAIBUANGA
S/O (L) KAPLINGA
5: R. ROTLUANGA
S/O (L) AWITHANGA
6: K. ROTLUANGA
S/O (L) THANCHHUNGA
7: ZATHANGPUII
W/O (L) LAIVELA
8: C.ZARZOLIANA
S/O (L) THANZIKA
9: ZABILHKAIA
S/O (L) HLAWNHMUNGA
10: LALDINPUIA
S/O LALVUANA
11: T KAPKIMA
S/O (L) ROHMANA
12: HRANGCHHUANA
Page No.# 2/6
F/O LALRAMNGHETA
13: C. KAPHNUNA
F/O DAWNGLIANA
14: ENGLIANA
S/O (L) RUALKHUMA
15: LALVUANA
S/O (L) THANKHUMA
16: KAPNGURA
S/O (L) ALLUAIA
17: HUALCHHUNGA
S/O (L) VANSANGA
18: LAIKUNGA
S/O (L) THANKHUMA
19: VANHLIRA
S/O (L) LIANKHUMA
20: LALZARZOVA SAILO @ LALZARA SAILO
S/O LALSANGA
21: SAIRUMA
F/O (L) SAIDINGA
22: LALBUKA
S/O (L) AWITHANGA
ALL PETITIONERS ARE FROM KHANKAWN VILL
AND REPRESENTED BY APPELLANT NO. 1
VERSUS
UNION OF INDIA AND 5 ORS.
THROUGH THE SECRETARY, MINISTRY OF SURFACE TRANSPORT AND
COMMUNICATION, NEW DELHI.
2:THE COMMANDER OF GREF
SELLING
MIZORAM
3:THE O.C. GREF
74 RCC
ZOTLANG
CHAMPHAI
Page No.# 3/6
4:THE STATE OF MIZORAM
THROUGH THE SECRETARY
LAND REVENUE AND SETTLEMENT DEPARTMENT AND DISTRICT LOCAL
ADMINISTRATION OFFICER
5:THE DISTRICT LOCAL ADMINISTRATIVE OFFICER
GOVT. OF MIZORAM
AIZAWL
6:THE DISTRICT COLLECTOR
CHAMPHAI
CHAMPHAI DISTRICT
MIZORA
Advocate for the Petitioner : MR. J MANGSUANHAU, MR. S S S RAHMAN,MR. M R
SODIAL,MS S Z HAYAT,MS B H SHIRIN
Advocate for the Respondent : C.G.C., MR. R K D CHOUDHURY, DY. S.G.I.(R 1,2 &3),GA,
MIZORAM
Linked Case : WA/154/2023
NAWLSANGA R/B R.B LALNGAILIANA
S.O. HLAWNMANGA(L)
FARKWAN VILLAGE
REPRESENTED BY R.B LALNGAILIANA ATTORNEY
VERSUS
THE UNION OF INDIA AND 6 ORS
THROUGH THE SECRETARY
MINISTRY OF SURFACE TRANSPORT AND COMMUNICATION
NEW DELHI
2:THE DISTRICT COLLECTOR
CHAMPHAI
CHAMPHAI DISTRICT
MIZORAM
3:THE O.C. GREF
74 RCC
Page No.# 4/6
AT ZOTLANG
CHAMPHAI
4:THE COMMANDER OF GREF
AT SELING
MIZORAM
5:THE STATE OF MIZORAM
THROUGH THE SECRETARY
LAND REVENUE AND SETTLEMENT DEPARTMENT AND DISTRICT LOCAL
ADMINISTRATION OFFICER
6:THE SECRETARY EXECUTIVE ENGINEER (PHD
DEPT.)
GOVT. OF MIZORAM
7:THE EXECUTIVE ENGINEER (PHD
DEPT. CHAMPHAI)
GOVT. OF MIZORAM
------------
Advocate for : MR. J MANGSUANHAU
Advocate for : C.G.C. appearing for THE UNION OF INDIA AND 6 ORS
Linked Case : WA/152/2023
R. B. LALNGAILIANA AND 13 ORS.
S/O (L) BIAKTLUANGA
2: THLANTHANGA
S/O (L) LIANTAIA
3: KEITAWNA
S/O (L) MANGBANGA
4: BIAKHLUII
C/O C.ZOLIANA
5: LALZUALA
S/O (L) ZANAWNA
6: THANTLINTLUANGA
S/O (L) THANTLINLIANA
7: BAWIHCHHUMA
S/O (L) KHAWTINKULHA
Page No.# 5/6
8: LALTHANGPUIA
S/O (L) THANCHHUMA
9: LALRONGURA
S/O (L) HRANGSAILOVA
10: LALDUHA
C/O M.C. ZANEIHCHUNGA
11: ERIC LALDINGPUIA
S/O (L) RAMCHUII
12: L.C. LALRAMMENGA
C/O NAWLSANGA
13: MSK LUNGHNEMA
S/O (L) HLAWNMANGA
14: B. LALRAMLIANA
S/O (L) NGUNSANGI
VERSUS
UNION OF INDIA AND 6 ORS.
THROUGH THE SECRETARY
MINISTRY OF SURFACE TRANSPORT AND COMMUNICATION. NEW DELHI.
2:THE COMMANDER OF GREF
SELLING
MIZORAM
3:THE O.C. GREF
74 RCC
ZOTLANG
CHAMPHAI
4:THE STATE OF MIZORAM
THROUGH THE SECRETARY
LAND REVENUE AND SETTLEMENT DEPARTMENT AND DISTRICT
5:THE DISTRICT COLLECTOR
CHAMPHAI
CHAMPHAI DISTRICT
MIZORAM
6:THE SECRETARY TO THE GOVT. OF MIZORAM
P.H.E. DEPARTMENT
AIZAWL
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7:THE EXECUTIVE ENGINEER
PHE DEPARTMENT
CHAMPAI (WATSAN DIVISION)
CHAMPAI
------------
Advocate for : MR. J MANGSUANHAU
Advocate for : C.G.C. appearing for UNION OF INDIA AND 6 ORS.
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
Date : 05.11.2024
(Vijay Bishnoi, CJ)
Heard the learned counsels appearing for the parties.
Hearing concluded.
Judgment is kept reserved.
JUDGE CHIEF JUSTICE
Comparing Assistant
