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Hdfc Ergo General Insurance Co Ltd vs Sri Santaram Phakhrary And Ors
2024 Latest Caselaw 7992 Gua

Citation : 2024 Latest Caselaw 7992 Gua
Judgement Date : 4 November, 2024

Gauhati High Court

Hdfc Ergo General Insurance Co Ltd vs Sri Santaram Phakhrary And Ors on 4 November, 2024

                                                               Page No.# 1/4

GAHC010218162024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./570/2024

         HDFC ERGO GENERAL INSURANCE CO LTD
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT RAMON HOUSE,
         H.T. PAREKH MARG, 169, BACKBAY RECLAMATION, MUMBAI 400020 AND
         ITS GUWAHATI BRANCH OFFICE AT ADITYAM BUILDING, 6TH FLOOR,
         LACHIT NAGAR, G.S ROAD, GUWAHATI, ASSAM, PIN-781007.



         VERSUS

         SRI SANTARAM PHAKHRARY AND ORS
         S/O. SRI KHARGESWAR PHAKHRARY.

         2:PRANITA PHAKHRARY
          D/O. SRI SANTARAM PHAKHRARY

         3:NACHIB PHAKHRARY
          S/O. SRI SANTARAM PHAKHRARY

         4:KHARGESWAR PHAKHRARY
          S/O. LATE HENANG PHAKHRARY
         ALL ARE RESIDENT OF-
         VILL. GARGJOGA
          P/S. HOWRAGHAT
          DIST. KARBI ANGLONG
         ASSAM
          PIN-782481.
         RESPONDENT NO. 2 AND 3 BEING MINORS ARE REPRESENTED BY THEIR
         LEGAL GUARDIAN FATHER
          I.E. RESPONDENT NO.1.

         5:MD. HASON AHMED
          S/O. ABDUL AHMED
          R/O. VILL.- BALIRAM GAON
                                                                  Page No.# 2/4

             P/O. AND P/S. JAMUNAMUKH
             DIST.- HAJOI
             ASSAM
             PIN-782428.

            6:MD. ABDUL SUBAN
             S/O. MUBARAK ALI
             R/O. VILL.- BORJARI MAJGAON
             P/O. AND P/S. JAMUNAMUKH
             DIST. HOJAI
            ASSAM
             PIN-782428.

            7:PUSPA KT. KHAKHLARY
             S/O. LATE KULASING LHAKHLARY
             R/O. VILL.- GARGJOGA
             P/S.- HOWRAGHAT
             DIST.- KARBI ANGLONG
            ASSAM
             PIN-782481.

            8:NEW INDIA ASSURANCE CO. LTD.
             REGIONAL OFFICE ATSTAR CITY COMPLEX
             5TH FLOOR
             LACHIT NAGAR
             G.S. ROAD
             NEAR HANUMAN MANDIR
             GUWAHATI
             DIST. KAMRUP (M)
            ASSAM
             PIN-781007

Advocate for the Petitioner   : MR. R GOSWAMI,

Advocate for the Respondent : ,



             Linked Case : I.A.(Civil)/3342/2024

            HDFC ERGO GENERAL INSURANCE CO LTD
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT RAMON HOUSE
            H.T. PAREKH MARG
            169
            BACKBAY RECLAMATION
            MUMBAI 400020 AND ITS GUWAHATI BRANCH OFFICE AT ADITYAM
            BUILDING
                                                      Page No.# 3/4

6TH FLOOR
LACHIT NAGAR
G.S ROAD
GUWAHATI
ASSAM
PIN-781007.


VERSUS

SRI SANTARAM PHAKHRARY AND ORS
S/O. SRI KHARGESWAR PHAKHRARY.

2:PRANITA PHAKHRARY
D/O. SRI SANTARAM PHAKHRARY

3:NACHIB PHAKHRARY
S/O. SRI SANTARAM PHAKHRARY

4:KHARGESWAR PHAKHRARY
S/O. LATE HENANG PHAKHRARY
ALL ARE RESIDENT OF-
VILL. GARGJOGA
P/S. HOWRAGHAT
DIST. KARBI ANGLONG
ASSAM
PIN-782481.
RESPONDENT NO. 2 AND 3 BEING MINORS ARE REPRESENTED BY THEIR
LEGAL GUARDIAN FATHER
I.E. RESPONDENT NO.1.

5:MD. HASON AHMED
S/O. ABDUL AHMED
R/O. VILL.- BALIRAM GAON
P/O. AND P/S. JAMUNAMUKH
DIST.- HAJOI
ASSAM
PIN-782428.

6:MD. ABDUL SUBAN
S/O. MUBARAK ALI
R/O. VILL.- BORJARI MAJGAON
P/O. AND P/S. JAMUNAMUKH
DIST. HOJAI
ASSAM
PIN-782428.

7:PUSPA KT. KHAKHLARY
                                                                                Page No.# 4/4

            S/O. LATE KULASING LHAKHLARY
            R/O. VILL.- GARGJOGA
            P/S.- HOWRAGHAT
            DIST.- KARBI ANGLONG
            ASSAM
            PIN-782481.

            8:NEW INDIA ASSURANCE CO. LTD.
            REGIONAL OFFICE ATSTAR CITY COMPLEX
            5TH FLOOR
            LACHIT NAGAR
            G.S. ROAD
            NEAR HANUMAN MANDIR
            GUWAHATI
            DIST. KAMRUP (M)
            ASSAM
            PIN-781007.
            ------------
            Advocate for : MR. R GOSWAMI
            Advocate for : appearing for SRI SANTARAM PHAKHRARY AND ORS

                                    BEFORE
                          HONOURABLE MR. JUSTICE K. SEMA

                                          ORDER

Date : 04-11-2024

Heard Mr. R. Goswami, learned counsel for the appellant.

The appeal has been filed under section 173 of the M.V Act, 1988 against the judgment & award dated 03/08/2024 passed by the learned Member Motor Accident Claims Tribunal No.3 in MAC Case No. 1422/2019 filed under section 166 of the M.V Act, 1988.

Issue notice to the respondents returnable after 4(four) weeks.

The learned counsel for the appellant shall take steps for service of notice upon the respondents by registered post with AD within a period of 7 days from today.

JUDGE

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