Premjit Boro vs Anurag Goel
2024 Latest Caselaw 3257 Gua

Gauhati High Court

Premjit Boro vs Anurag Goel on 13 May, 2024

Author: Nelson Sailo

Bench: Nelson Sailo

                                                                   Page No.# 1/2

GAHC010116162022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Cont.Cas(C)/341/2022

            PREMJIT BORO
            S/O LT. SANDISWAR BORO, VILL-GHORAMARA, P.O.-RANCHAIDHAM, P.S.-
            BASUGAON, DIST-CHIRANG, PIN-783372



            VERSUS

            ANURAG GOEL, IAS
            PRINCIPAL AND SECRETARY, BODOLAND TERRITORIAL COUNCIL,
            KOKRAJHAR-783370



Advocate for the Petitioner   : MR. A BORO

Advocate for the Respondent : MR. D SAIKIA




                                   BEFORE
                       HONOURABLE MR. JUSTICE NELSON SAILO

                                          ORDER

13.05.2024

Mr. B. Choudhury, learned counsel appearing for the sole respondent submits that he may be granted further 10 (ten) days' time get up-to date instructions in the matter since the preparation of the list in terms of the judgment rendered in Tamsher Ali vs. State of Assam & Others , reported in Page No.# 2/2

2008 (4) GLT 1 is under preparation by the PWD Department.

In view of above, list the matter again on 29.05.2024.

JUDGE

Comparing Assistant