Page No.# 1/3 vs The State Of Assam And 6 Ors
2024 Latest Caselaw 3246 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 6 Ors on 13 May, 2024

Author: Kalyan Rai Surana

Bench: Kalyan Rai Surana

                                                                   Page No.# 1/3

GAHC010006022023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/160/2023

         DANSWRANG BRAHMA AND 2 ORS.
         S/O- SRI KUNTIRAM BRAHMA, R/O- VILL- GOMABIL, P.O. DOTOMA, P.S.
         DOTOMA, DIST.- KOKRAJHAR, BTR, ASSAM

         2: RADHIKA NARZARY
          D/O- LT. KRIPANATH NARZARY
          R/O- VILL- DAWAGURI NO. 1
          P.O. GOLADANGI
          P.S. GOSSAIGAON
          DIST.- KOKRAJHAR
          BTR
         ASSAM

         3: NAGEN CHANDRA BORO
          S/O- SRI BALIRAM BORO
          R/O- VILL- NAPTIPARA
          P.O. BARKALACHOWKA
          P.S. KALAIGAON
          DIST.- UDALGURI
          BTR
         ASSA

         VERSUS

         THE STATE OF ASSAM AND 6 ORS.
         REP. BY COMM. AND SECY., FOOD, CIVIL SUPPLIES AND CONSUMERS
         AFFAIRS DEPTT., GOVT. OF ASSAM, JANATA BHAVAN, DISPUR, GHY-06

         2:THE BODOLAND TERRITORIAL COUNCIL
          REP. BY THE SECY.
          FOOD
          CIVIL SUPPLIES AND CONSUMERS AFFAIRS DEPTT.
          BODOFA NWGWR
          KOKRAJHAR
                                                            Page No.# 2/3

             BTR
             PIN- 783370
             ASSAM

            3:THE SECRETARY
             FOOD
             CIVIL SUPPLIES AND CONSUMERS AFFAIRS DEPTT.
             GOVT. OF ASSAM
             JANATA BHAVAN
             DISPUR
             GHY-06

            4:DIRECTOR OF FOOD
             CIVIL SUPPLIES AND CONSUMERS AFFAIRS
            ASSAM
             BHANGAGARH
             GHY-05

            5:COUNCIL HEAD OF DEPTT.
             FOOD
             CIVIL SUPPLIES AND CONSUMERS AFFAIRS
             KOKRAJHAR
             BTR
             PIN- 783370
            ASSAM

            6:JOINT DIRECTOR
             FOOD
             CIVIL SUPPLIES AND CONSUMERS AFFAIRS
             KOKRAJHAR
             BTR
             PIN- 783370
            ASSAM

            7:DY. DIRECTOR
             FOOD
             CIVIL SUPPLIES AND CONSUMERS AFFAIRS
             UDALGURI
             BTR
             PIN- 784509
            ASSA

Advocate for the Petitioner   : MR. D DAS SR. ADV

Advocate for the Respondent : GA, ASSAM
                                                                        Page No.# 3/3


                                 BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                      ORDER

Date : 13.05.2024 Heard Mr. S. Khound, learned counsel for the petitioner. Also heard Ms. R.B. Bora, learned standing counsel for the BTC.

2. On the prayer made by Mr. T.C. Chutia, learned Additional Senior Govt. Advocate, matter stands adjourned today so as to enable him to inform this Court about the status of compliance of the judgment and order dated 31.03.2022, passed in WP(C) 5158/2021, whereby the review DPC was ordered.

3. List on 20.05.2024.

4. Interim order passed earlier stands extended till the next date of listing.

JUDGE

Comparing Assistant