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Page No.# 1/5 vs The Assam Fisheries Development ...
2024 Latest Caselaw 3242 Gua

Citation : 2024 Latest Caselaw 3242 Gua
Judgement Date : 13 May, 2024

Gauhati High Court

Page No.# 1/5 vs The Assam Fisheries Development ... on 13 May, 2024

                                                                     Page No.# 1/5

GAHC010075202022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/2684/2022

         KULEN CHANDRA DAS (KEOT) AND ANR.
         S/O LT. PRANESWAR DAS (KEOT) R/O VILL. AND P.O. BARNIBARI, P.S.
         MUKALMUWA DIST. NALBARI, PIN-781126, ASSAM

         2: ANANDA MEDHI
          S/O MARKUNDA MEDHI
          R/O VIL. BORI P.O. BORI P.S MUKALMUWA
          DIST. NALBARI
          PIN-781338
         ASSA

         VERSUS

         THE ASSAM FISHERIES DEVELOPMENT CORPORATION AND 5 ORS.
         REP.BY ITS MANAGING DIRECTOR CHACHAL VIP ROAD, GUWAHATI, PIN-
         781036 KAMRUP (M) ASSAM

         2:THE CHAIRMAN
         ASSAM FISHERIES DEVELOPMENT CORPORATION REP. BY ITS
         MANAGING DIRECTOR CHACHAL VIP ROAD
          GUWAHATI
          PIN-781036 KAMRUP (M) ASSAM

         3:THE MANAGING DIRECTOR
         ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. CHACHAL VIP
         ROAD
          GUWAHATI
          PIN-781036 KAMRUP (M) ASSAM

         4:THE OFFICER IN SPECIAL DUTY
         ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. CHACHAL VIP
         ROAD
          GUWAHATI
          PIN-781036 KAMRUP (M) ASSAM
                                                                 Page No.# 2/5


            5:THE OFFICE SUPERINTENDENT
            ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. CHACHAL VIP
            ROAD
             GUWAHATI
             PIN-781036 KAMRUP (M) ASSAM

            6:THE PROJECT MANAGER
            ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. NALBARI DIST.
            CENTRAL ASSAM REGION
             ZONE-II
             PIN-781335 ASSA

Advocate for the Petitioner   : MR. A CHAUDHURY

Advocate for the Respondent : SC, AFDC




             Linked Case : WP(C)/2920/2022

            DINABANDHU NAYAK AND ANR
            (STAKE HOLDER MANAGEMENT)
             S/O- LT. LAYON CH. NAYAK
             R/O- VILL. AND P.O.- AMRIKHOWA
             DIST.- BARPETA
             PIN- 781307
             ASSAM.

            2: ARUN DAS
            (STAKE HOLDER FISHING OPERATION)
             S/O- DINESH DAS
             R/O- VILL. BAMPARA
             P.O.- CHAUNGA
             DIST.- BARPETA
             P.S.- TARABARI
             PIN- 783015.
             VERSUS

            THE ASSAM FISHERIES DEVELOPMENT CORPORATION AND 3 ORS
            REP. BY ITS MANAGING DIRECTOR
            CHACHAL
            VIP ROAD
            GUWAHATI
            PIN- 781036
                                                       Page No.# 3/5

DIST.- KAMRUP(M)
ASSAM.

2:THE CHAIRMAN
THE ASSAM FISHERIES DEVELOPMENT CORPORATION
 REP. BY ITS MANAGING DIRECTOR
 CHACHAL
VIP ROAD
 GUWAHATI
 PIN- 781036
 DIST.- KAMRUP(M)
ASSAM.
 3:THE MANAGING DIRECTOR
THE ASSAM FISHERIES DEVELOPMENT CORPORATION
 CHACHAL
VIP ROAD
 GUWAHATI
 PIN- 781036
 DIST.- KAMRUP(M)
ASSAM.
 4:THE PROJECT MANAGER
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
 BARPETA DIST.
 PIN-
ASSAM.
 ------------
Advocate for : MR. B K MAHAJAN
Advocate for : SC
AFDC appearing for THE ASSAM FISHERIES DEVELOPMENT CORPORATION
AND 3 ORS



Linked Case : WP(C)/3966/2022

DINABANDHU NAYAK AND ANR.
(STAKE HOLDER MANAGEMENT)
 S/O. LT. LAYON CH. NAYAK
 VILL. AND P.O. AMRIKHOWA
 DIST. BARPETA
 PIN-781307
 ASSAM.

2: ARUN DAS
(STAKE HOLDER FISHING OPERATION)
 S/O. DINESH DAS
 VILL. BAMPARA
 P.O. CHAUNGA
                                                       Page No.# 4/5

DIST. BARPETA
P.S. TARABARI
PIN-783015
ASSAM.
VERSUS

THE ASSAM FISHERIES DEVELOPMENT CORPORATION AND 3 ORS.
REP. BY ITS MANAGING DIRECTOR
CHACHAL
VIP ROAD
GUWAHATI
PIN-781036
KAMRUP (M)
ASSAM.

2:THE CHAIRMAN

ASSAM FISHERIES DEVELOPMENT CORPORATION REP. BY ITS MANAGING
DIRECTOR
CHACHAL
VIP ROAD
GUWAHATI
PIN-781036
KAMRUP (M)
ASSAM.
3:THE MANAGING DIRECTOR

ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
CHACHAL
VIP ROAD
GUWAHATI
PIN-781036
KAMRUP (M)
ASSAM.
4:THE PROJECT MANAGER

ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
BARPETA DISTRICT
PIN-781301
ASSAM.
------------
Advocate for : MR. B K MAHAJAN
Advocate for : SC
AFDC appearing for THE ASSAM FISHERIES DEVELOPMENT CORPORATION
AND 3 ORS.
                                                                         Page No.# 5/5


                                  BEFORE
                  HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                        ORDER

Date : 13.05.2024

It further appears though Mr. P. Sarma, learned Standing Counsel, AFDC, submits that the judgment rendered in Writ Appeal NO. 366/2022 arising out of WP(C)/2192/2022 squarely covers the issue in hand, Mr. P. Mahanta, learned counsel for the petitioner submits that the said case is distinguishable.

Be that as it may, the matter requires full-fledged hearing.

Admit.

List this matter for hearing on 11.06.2024.

Interim, if any, shall continue till then.

JUDGE

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