National Insurance Company Ltd vs Soma Das And 5 Ors
2024 Latest Caselaw 3200 Gua

Gauhati High Court

National Insurance Company Ltd vs Soma Das And 5 Ors on 10 May, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                             Page No.# 1/3

GAHC010002302024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                             I.A.(Civil)/761/2024

         NATIONAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
         MIDDLETON STREET
         KOLKATA AND ITS REGIONAL OFFICE AT G.S. ROAD
         BHANGAGARH
         GUWAHATI.


          VERSUS

         SOMA DAS AND 5 ORS.
         W/O SRI BINOY DAM @ BINOY CHANDRA DAM
         VILL.- TULARGRAM
         PART- II
         P.O.- SONAIMUKH
         P.S.- SONAI
         DIST.- CACHAR
         ASSAM
         PIN- 788119.

         2:BAISHALI DAM @ BAISALI DAM
         D/O SRI BINOY DAM @ BINOY CHANDRA DAM

         VILL.- TULARGRAM
         PART- II
         P.O.- SONAIMUKH
         P.S.- SONAI
         DIST.- CACHAR
         ASSAM
         PIN- 788119.
         3:ASHOK KANU
         S/O KESHAB KANU
                                                        Page No.# 2/3

VILL.- MATHURAPUR
P.O. AND P.S.- DHOLAI
DIST.- CACHAR
ASSAM
PIN- 788114.
4:KABIR UDDIN CHOUDHURY
S/O MAYAJUL ALI CHOUDHURY

VILL.- GANGANAGAR
PART- V
P.O.- GANGANAGAR
P.S.- KACHUDARAM
DIST.- CACHAR
ASSAM
PIN-788119.
5:BINAY CHANDRA DAM
S/O BIRENDRA DAM

VILL.- TULARGRAM
PART-I
P.O.- SONAIMUKH
P.S.- SONAI
DIST.- CACHAR
ASSAM
PIN- 788119.
6:THE DIVISIONAL MANAGER
THE UNITED INDIA INSURANCE CO. LTD SHYAMAPRASAD ROAD
SHILLONGPATTY P.O. AND P.S. SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788001.
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for SOMA DAS AND 5 ORS.
                                                                                 Page No.# 3/3




                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

10.05.2024 Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 07.10.2023 passed by the learned Member, MACT, Cachar in MAC Case No. 378/2021 shall remain stayed, subject to deposit of 50% of the awarded amount in the Registry of this Court within next 4 (four) weeks from today till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant