Page No.# 1/16 vs Anam Uddin 39 Ors
2024 Latest Caselaw 3176 Gua

Gauhati High Court

Page No.# 1/16 vs Anam Uddin 39 Ors on 10 May, 2024

Author: Devashis Baruah

Bench: Devashis Baruah

                                                        Page No.# 1/16

GAHC010181812022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : RSA/152/2022

         AFTAR UDDIN AND ORS
         SON OF LATE ABDUL NOOR,
         RESIDENT OF ALAKULIPUR,
         P.O. BADARPURGHAT, P.S. BADARPUR,
         DISTRICT KARIMGANJ, ASSAM PIN-788803

         2: SMTI. JOYRUNNESSA
         WIFE OF ABDUL MONAF

         RESIDENT OF UTTAR KANCHANPUR
         JANKIBAZAR

         P.O.JANKIBAZAR
          P.S. PANCHGRAM

         DISTRICT HAILAKANDI
         ASSAM PIN-788801

         3: SMTI. HAMIDA KHATUN
         WIFE OF ABDUL KARIM

         RESIDENT OF VILLAGE KAZIRGRAM

         P.O. BHANGABAZAR
          P.S. BADARPUR

         DISTRICT KAMRIMGANJ
         ASSAM
         PIN-788805

         4: ABDUL MALIK CHOUDHURY
          HUSBAND OF LATE NEHARRUNNESSA CHOUDHURY
         RESIDENT OF VILLAGE BAGHIRKHALA
                                             Page No.# 2/16

P.S. NILAMBAZAR
 DISTRICT KARIMGANJ

ASSAM
PIN-788722

5: MANJUR AHMED CHOUDHURY
 SON OF LATE NEHARRUNNESSA CHOUDHURY
R/O VILLAGE BAGHIRKHALA
 P.S. NILAMBAZAR
 DISTRICT KARIMGANJ
ASSAM
 PIN-788722

6: ABDUR RAHMAN CHOUDHURY
 SON OF LATE NEHARRUNNESSA CHOUDHURY
RESIDENT OF VILLAGE BAGHIRKHALA

P.S. NILAMBAZAR
 DISTRICT KARIMGANJ

ASSAM
PIN 788722

7: FARIDA SULTANA CHOUDHURY
 DAUGHTER OF LATE NEHARRUNNESSA CHOUDHURY

RESIDENT OF VILLAGE BAGHIRKHALA

P.S. NILAMBAZAR
 DISTRICT KARIMGANJ

ASSAM
PIN 788722

8: SMTI FOYZUNNESSA
WIFE OF ABDUL MOTIN

RESIDENT OF VILLAGE KUNAPARA

P.O. BADARPUR
 DISTRICT KARIMGANJ

ASSAM
PIN 788806

9: ABDUL MALIK
 SONS OF RAKIB ALI
                                  Page No.# 3/16


RESIDENTS OF VILLAGE LATHIMARA

P.O. AND P.S. KATIGORAH

DISTRICT CACHAR
ASSAM PIN-788805

10: ABDUL GAFUR
 SONS OF RAKIB ALI

RESIDENTS OF VILLAGE LATHIMARA

P.O. AND P.S. KATIGORAH

DISTRICT CACHAR
ASSAM PIN-788805

11: ON THE DEATH OF KUTUB ALI

HIS LEGAL HEIRS

11.1: ABDUL GOFUR
 S/O LATE KUTUB ALI
RESIDENT OF VILLAGE LATHIMARA
 PO NAYAHULAY
 KATIGORAH
 DIST CACHAR
ASSAM 788817

11.2: ABDUL RAHMAN
 S/O LATE KUTUB ALI
RESIDENT OF VILLAGE LATHIMARA
 PO NAYAHULAY
 KATIGORAH
 DIST CACHAR
ASSAM 788817

11.3: ABDUS SATTAR
 S/O LATE KUTUB ALI
RESIDENT OF VILLAGE LATHIMARA
 PO NAYAHULAY
 KATIGORAH
 DIST CACHAR
ASSAM 788817

11.4: JAMAL UDDIN
 S/O LATE KUTUB ALI
                                 Page No.# 4/16

RESIDENT OF VILLAGE LATHIMARA
PO NAYAHULAY
KATIGORAH
DIST CACHAR
ASSAM 788817

11.5: ABDUL MAZID
 S/O LATE KUTUB ALI
RESIDENT OF VILLAGE LATHIMARA
 PO NAYAHULAY
 KATIGORAH
 DIST CACHAR
ASSAM 788817

11.6: FATHIMA BEGUM
 D/O LATE KUTUB ALI
RESIDENT OF VILLAGE LATHIMARA
 PO NAYAHULAY
 KATIGORAH
 DIST CACHAR
ASSAM 788817

11.7: KULAHUMA BEGUM
 D/O LATE KUTUB ALI
RESIDENT OF VILLAGE LATHIMARA
 PO NAYAHULAY
 KATIGORAH
 DIST CACHAR
ASSAM 788817

12: JASIM UDDIN
 SON OF LATE ABDUL KHALIQUE
RESIDENTS OF KHADIMAN

P.O. BADARPURGHAT
 P.S. BADARPUR

DISTRICT KARIMGANJ
ASSAM
PIN-788803

13: SMTI. LAYALA BEGUM
W/O LATE ABDUL KHALIQUE
RESIDENTS OF KHADIMAN

P.O. BADARPURGHAT
 P.S. BADARPUR
                                                        Page No.# 5/16

DISTRICT KARIMGANJ
ASSAM
PIN-788803

14: ABDUL AZIZ
 SON OF LATE ROSID ALI
RESIDENTS OF KHADIMAN

P.O. BADARPURGHAT
 P.S. BADARPUR

DISTRICT KARIMGANJ
ASSAM
PIN-788803

15: SRI ABDUL BASIT
 SON OF LATE ROSID ALI
RESIDENTS OF KHADIMAN

P.O. BADARPURGHAT
 P.S. BADARPUR

DISTRICT KARIMGANJ
ASSAM
PIN-788803

16: HAWARA BEGUM
WIFE OF LATE ABDUL SUKKUR

RESIDENTS OF KHADIMAN

P.O. BADARPURGHAT
 P.S. BADARPUR

DISTRICT KARIMGANJ
ASSAM
PIN-78880

VERSUS

ANAM UDDIN 39 ORS
S/O LATE ISMAIL, PRESENTLY RESIDING AT VILLAGE DOLIDHAR, PO
JANKIBAZAR, PS PANCHGRAM, DIST HAILAKANDI, ASSAM 788801

2:SHELIM UDDIN @ SHELIM UDDIN CHOUDHURY

S/O LATE ISMAIL
PRESENTLY RESIDING AT VILLAGE DOLIDHAR
                                                Page No.# 6/16

PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM 788801

3:MUFUR UDDIN @ MUFUR UDDIN CHOUDHURY
 S/O LATE ISMAIL
 PRESENTLY RESIDING AT VILLAGE DOLIDHAR
 PO JANKIBAZAR
 PS PANCHGRAM
 DIST HAILAKANDI
ASSAM 788801

4:HUSSAIN UDDIN @ HUSSAIN UDDIN CHOUDHURY
 S/O LATE ISMAIL
 PRESENTLY RESIDING AT VILLAGE DOLIDHAR
 PO JANKIBAZAR
 PS PANCHGRAM
 DIST HAILAKANDI
ASSAM 788801

5:SMTI AFIYA BEGUM
 D/O LATE ISMAIL
 PRESENTLY RESIDING AT VILLAGE DOLIDHAR
 PO JANKIBAZAR
 PS PANCHGRAM
 DIST HAILAKANDI
ASSAM 788801

6:SMTI RAZIYA BEGUM
 D/O LATE ISMAIL
 PRESENTLY RESIDING AT VILLAGE DOLIDHAR
 PO JANKIBAZAR
 PS PANCHGRAM
 DIST HAILAKANDI
ASSAM 788801

7:SMTI RUKSANA BEGUM
 D/O LATE ISMAIL
 PRESENTLY RESIDING AT VILLAGE DOLIDHAR
 PO JANKIBAZAR
 PS PANCHGRAM
 DIST HAILAKANDI
ASSAM 788801

8:SMTI SUFIYA BEGUM @ SUFIYA BEGUM CHOUDHURY
 D/O LATE ISMAIL
 PRESENTLY RESIDING AT VILLAGE DOLIDHAR
                                               Page No.# 7/16

PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM 788801

9:SMTI MONOWARA BEGUM @ MONOWARA BEGUM CHOUDHURY
 D/O LATE ISMAIL
 PRESENTLY RESIDING AT VILLAGE DOLIDHAR
 PO JANKIBAZAR
 PS PANCHGRAM
 DIST HAILAKANDI
ASSAM 788801

10:MOINUL HAQUE
 S/O LATE JOWAID ALI

RESIDENT OF VILLAGE LATHIMARA
PO AND PS KATIGORAH
DIST CACHAR
ASSAM 788805

11:SAMSUL HAQUE
 S/O LATE JOWAID ALI

RESIDENT OF VILLAGE LATHIMARA
PO AND PS KATIGORAH
DIST CACHAR
ASSAM 788805

12:SMTI MEENARA BEGUM
WIFE OF ABDUL SUKKUR

RESIDENT OF VILLAGE NAJATPUR

P.O. AND P.S. KATIGORAH

DISTRICT CACHAR
ASSAM
PIN-788805

13:MASTAKIN ALI BARBHUIYA
 SON OF LATE AZIZUR RAHMAN BARBHUIYA

RESIDENT OF VILLAGE HARINAGAR PART-3

P.O. RAJARTILLA
 P.S. KATIGORAH
                                                 Page No.# 8/16

DISTRICT CACHAR
ASSAM
PIN-788805

14:SMTI. AYESA KHATUN
WIFE OF IBRAHIM ALI

RESIDENT OF VILLAGE GARKHAPAN

P.O. AND P.S. BADARPUR

DISTRICT KARIMGANJ
ASSAM
PIN 788806

15:ABDUL KADIR CHOUDHURY
 SONS OF LATE MOBIR ALI CHOUDHURY

RESIDENTS OF VILLAGE UTTAR KANCHANPUR PART-II

P.O. JANKIRBAZAR
 P.S. PANCHGRAM

DISTRICT HAILAKANDI
ASSAM
PIN-788801

16:ABDUL KALAM CHOUDHURY
 SONS OF LATE MOBIR ALI CHOUDHURY

RESIDENTS OF VILLAGE UTTAR KANCHANPUR PART-II

P.O. JANKIRBAZAR
 P.S. PANCHGRAM

DISTRICT HAILAKANDI
ASSAM
PIN-788801

17:ABDUL KAYUM CHOUDHURY
 SONS OF LATE MOBIR ALI CHOUDHURY

RESIDENTS OF VILLAGE UTTAR KANCHANPUR PART-II

P.O. JANKIRBAZAR
 P.S. PANCHGRAM

DISTRICT HAILAKANDI
                                                Page No.# 9/16

ASSAM
PIN-788801

18:ABDUL MUSABBIR MIA
 SON OF LATE ABDUL GANI

RESIDENT OF VILLAGE UTTAR KANCHANPUR PART-II
P.O. JANKIBAZAR
P.S. PANCHGRAM

DISTRICT HAILAKANDI
ASSAM
PIN-788801

19:ON THE DEATH OF ABU BAKKAR MIRA

HIS LEGAL HEIRS

19.1:JAKIR HUSSIN MIRA

SON OF LATE ABU BAKKAR MIRA
RESIDENT OF VILLAGE BAKRI HAWAR PART II
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM


19.2:ABDUL HUSSAIN MIRA
 SON OF LATE ABU BAKKAR MIRA
RESIDENT OF VILLAGE BAKRI HAWAR PART II
 PO JANKIBAZAR
 PS PANCHGRAM
 DIST HAILAKANDI
ASSAM


19.3:FAKRUL ISLAM MIRA
 SON OF LATE ABU BAKKAR MIRA
RESIDENT OF VILLAGE BAKRI HAWAR PART II
 PO JANKIBAZAR
 PS PANCHGRAM
 DIST HAILAKANDI
ASSAM


19.4:HAFIRA BEGUM MIRS
 DAUGHTER OF LATE ABU BAKKAR MIRA
                                           Page No.# 10/16

RESIDENT OF VILLAGE BAKRI HAWAR PART II
PO JANKIBAZAR
PS PANCHGRAM
DIST HAILAKANDI
ASSAM


19.5:MONWARA BEGUM MIRA
 DAUGHTER OF LATE ABU BAKKAR MIRA
RESIDENT OF VILLAGE BAKRI HAWAR PART II
 PO JANKIBAZAR
 PS PANCHGRAM
 DIST HAILAKANDI
ASSAM


19.6:HASIRA BEGUM MIRA
 DAUGHTER OF LATE ABU BAKKAR MIRA
RESIDENT OF VILLAGE BAKRI HAWAR PART II
 PO JANKIBAZAR
 PS PANCHGRAM
 DIST HAILAKANDI
ASSAM


19.7:HALIMA BEGUM MIRA
 DAUGHTER OF LATE ABU BAKKAR MIRA
RESIDENT OF VILLAGE BAKRI HAWAR PART II
 PO JANKIBAZAR
 PS PANCHGRAM
 DIST HAILAKANDI
ASSAM


20:SARAF UDDIN MIRA
 SON OF SAFAR ALI
RESIDENT OF UTTAR KANCHANPUR PART-II

P.O. JANKIRBAZAR
 P.S. PANCHGRAM

DISTRICT HAILAKANDI
ASSAM
PIN-788801

21:SMTI. AFTERA BEGUM
WIFE OF LATE ABDUL SUKKUR
                                      Page No.# 11/16

RESIDENT OF CHIRPARSANGAN PART-II

P.O. CHIPARSANGAN
 P.S. ALGAPUR

DISTRICT HAILAKANDI
ASSAM PIN 788801

22:ABDUL RAHIM
 SON OF RAKIB ALI

RESIDENTS OF-
VILLAGE LATHIMARA
P.O. AND P.S. KATIGORAH
DISTRICT CACHAR
ASSAM
PIN-788805

23:ABDUL SUKKUR
 SON OF RAKIB ALI

RESIDENTS OF-
VILLAGE LATHIMARA
P.O. AND P.S. KATIGORAH
DISTRICT CACHAR
ASSAM
PIN-788805

24:SMTI. FATIMA BIBI
 D/O LATE RASID ALI
R/O VILLAGE NIJ KATIGORAH PART-III

P.O. AND P.S. KATIGORAH
 DISTRICT CACHAR
ASSAM
 PIN-788805

25:HAFIZ UDDIN
 SON OF LATE ANWAR UDDIN
RESIDENTS OF
VILLAGE LATHIMARA
 P.O.AND P.S. KATIGORAH
 DISTRICT CACHAR
ASSAM
 PIN 788805

26:SMTI. RABIA BEGUM
 DAUGHTER OF LATE ANWAR UDDIN
                                        Page No.# 12/16

RESIDENTS OF
VILLAGE LATHIMARA
P.O.AND P.S. KATIGORAH
DISTRICT CACHAR
ASSAM
PIN 788805

27:SMTI. BILATUN BIBI CHOUDHURY
 DAUGHTER OF LATE MOIB ALI CHOUDHURY

R/O VILLAGE UTTAR KANCHANPUR
PART-II

DISTRICT HAILAKANDI
ASSAM
PIN 788802

28:AZIM UDDIN CHOUDHURY
 SON OF LATE MOIB ALI CHOUDHURY

R/O VILLAGE UTTAR KANCHANPUR
PART-II

DISTRICT HAILAKANDI
ASSAM
PIN 788802

29:NAZIM UDDIN CHOUDHURY
 SON OF LATE MOIB ALI CHOUDHURY

R/O VILLAGE UTTAR KANCHANPUR
PART-II

DISTRICT HAILAKANDI
ASSAM
PIN 788802

30:NOOR ISLAM CHOUDHURY
 SON OF LATE MOIB ALI CHOUDHURY

R/O VILLAGE UTTAR KANCHANPUR
PART-II

DISTRICT HAILAKANDI
ASSAM
PIN 788802

31:SMTI. PIYARUNNESSA
                                       Page No.# 13/16

WIFE OF LATE NOOR ALI MAZUMDAR
RESIDENTS OF DOLIDAHAR
DISTRICT HAILAKANDI
ASSAM
PIN 788151

32:SMTI. KULCHUMA BEGUM
WIFE OF NOOR UDDIN CHOUDHURY
RESIDENTS OF DOLIDAHAR
 DISTRICT HAILAKANDI
ASSAM
 PIN 788151

33:SMTI. FATIMA BIBI
WIFE OF LATE ACHADDAR ALI
R/O CHIRPARSANGAN PART-I

P.O. CHIRPARSANGAN
 DISTRICT HAILAKANDI
ASSAM
 PIN 788802

34:SMTI. RABEJAN BIBI
WIFE OF LATE SAFAR ALI

R/O JANKIBAZAR
P.S. PANCHGRAM

DISTRICT HAILAKANDI
ASSAM
PIN 788801

35:SMTI. JOYRUN BIBI
WIFE OF LATE NIMAR ALI LASKAR
R/OVILLAGE BHATISANGJURI

DISTRICT HAILAKANDI
ASSAM
PIN-788151

36:SMTI. SUNU BIBI
WIFE ABDUL KAYUM CHOUDHURY

R/O VILLAGE UTTAR KANCHANPUR PART-I

DISTRICT HAILAKANDI
ASSAM
PIN 788801
                                    Page No.# 14/16


37:SMTI. SAMURTABAN BIBI
WIFE OF ISLAM UDDIN

R/O UJANKUPA PART-I
P.O. DEBENDRA SCHOOL

P.S. AND DISTRICT HAILAKANDI

ASSAM
PIN 788801

38:SMTI. SUNABAN BIBI
W/O LATE KUTUB UDDIN CHOUDHURY

R/O CHIPARSANGAN PART-V

P.O. CHIRPARSANGAN
 P.S. ALGAPUR

DISTRICT HAILAKANDI
ASSAM
PIN 788802

39:LIYAKAT AHMED
 SON LATE ABDUL KHALIQUE

R/O VILLAGE KHADIMAN

P.O. BADARPURGHAT
 P.S. BADARPUR

DISTRICT KARIMGANJ
ASSAM
PIN-788803

40:SMTI. NILUMA PARVEEN
 DAUGHTER OF LATE ABDUL KHALIQUE

R/O VILLAGE KHADIMAN

P.O. BADARPURGHAT
 P.S. BADARPUR

DISTRICT KARIMGANJ
ASSAM
PIN-78880
                                                                                  Page No.# 15/16

For the Petitioner(s)            : Mr. S. K. Ghosh, Advocate

For the Respondent(s)            : Mr. A. C. Sarma, Sr. Advocate
                                 : Mr. G. Bharadwaj, Advocate




                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                           ORDER

Date : 10.05.2024

Heard Mr. S. K. Ghosh, the learned counsel appearing on behalf of the Appellants and Mr. A. C. Sarma, the learned Senior counsel assisted by Mr. G. Bharadwaj, the learned counsel appearing on behalf of the Respondent Nos. 1 to 21.

2. This is an appeal directed against the judgment and decree dated 10.06.2022 passed by the learned District Judge, Karimganj in Title Appeal No.02/2018.

3. The appeal is admitted on the basis of the following substantial question of law:

"Whether the learned Courts below were justified in decreeing the suit holding that the plaintiffs had right to use the path existing towards the west of the Schedule-II land which was situated in the northern side of the land described in Schedule-I though admittedly from a perusal of the plaint, the declaration sought for by the plaintiffs as regards right, title and interest is only in respect to Schedule-II and the western boundary of Schedule-II mentions not only the existing path but also the land of the Defendants?"

4. Taking into account that the Respondent Nos. 1 to 21 are duly represented, no notice is required to be issued. However, extra copies of the Memo of Appeal Page No.# 16/16

be served upon Mr. G. Bharadwaj, the learned counsel for the Respondent Nos. 1 to 21.

5. Mr. S. K. Ghosh, the learned counsel appearing on behalf of the Appellants submitted that the Proforma Respondents herein did not participate in the trial as well as also in the appeal proceedings. He therefore submitted that the names of the said Proforma Respondents Nos. 22 to 40 may be struck off.

6. Taking into account the above, the names of the proforma respondent Nos. 22 to 40 is struck off.

7. The learned counsel for the Appellants is directed to file a fresh Memo of Parties by 16.05.2024 before the Registry of this Court and the Registry upon filing such Memo of Parties along with taking into account the order passed herein shall make necessary changes in the cause title of the appeal memo as well as also update the same in the CIS.

8. This Court further finds it very relevant that the substantial question of law so framed may not require much more deliberation taking into account that the matter has been substantially heard and accordingly, this Court fixes the instant appeal on 28.05.2024 for hearing.

9. On the next date, an attempt shall be made to dispose of the appeal.

JUDGE

Comparing Assistant