Gauhati High Court

Page No.# 1/2 vs The State Of Assam on 9 May, 2024

                                                                    Page No.# 1/2

GAHC010190232020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : CRL.A(J)/94/2020

            SUBAL DAULAGAPHU AND ANR.
            S/O. LT. SORET DAULAGAPHU, VILL. UPPER MOHANGDIJUA, P.S. MANJA,
            DIST. KARBI ANGLONG.

            2: BABUL SING LEKTHE
             S/O. SHRI BARSING LEKTHE
            VILL. BORSING LEKTHE
            VILL. BORSING LEKTHE
            TICHOM GAON
             P.S. BAKALIAGHAT
             DIST. KARBI ANGLONG

            VERSUS

            THE STATE OF ASSAM
            REP. BY PP, ASSAM.



Advocate for the Petitioner   : MR A TIWARI, AMICUS CURIAE

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                          ORDER

09.05.2024

Ms. D. Sarma, learned counsel appearing on behalf of Mr. A. Tiwari, learned Page No.# 2/2

Amicus Curiae for the appellants submits that she has received the photocopy of relevant documents, such as the copy of the judgment, statement of the witnesses, FIR, charge-sheet and also the charge form. Accordingly, the matter is ready for hearing and list the matter on 28.05.2024.

JUDGE

Comparing Assistant