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Page No.# 1/3 vs Kshitish Chandra Karmakar And 9 Ors
2024 Latest Caselaw 3148 Gua

Citation : 2024 Latest Caselaw 3148 Gua
Judgement Date : 9 May, 2024

Gauhati High Court

Page No.# 1/3 vs Kshitish Chandra Karmakar And 9 Ors on 9 May, 2024

Author: Chief Justice

Bench: Chief Justice

                                                                 Page No.# 1/3

GAHC010116202021




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WA/166/2022

         THE UNION OF INDIA AND 2 ORS
         REP. BY THE GENERAL MANAGER WORKS, NF RAILWAY, MALIGAON,
         GUWAHATI-11, ASSAM

         2: THE GENERAL MANAGER WORKS
          N.F. RAILWAY
          MALIGAON
          GUWAHATI-11, ASSAM

         3: THE DIVISIONAL ENGINEER
          N.F. RAILWAY
          MALIGAON
          GUWAHATI-11, ASSAM

         VERSUS

         KSHITISH CHANDRA KARMAKAR AND 9 ORS
         S/O- LATE DINOBANDHU KARMAKAR, R/O- VILL.- SHIVBARI ROAD, P.O.
         AND DIST. BARPETA, ASSAM

         2:DEBENDRA KUMAR
          S/O- LATE NANDI KUMAR
          R/O- WARD NO. 2
          GOTANAGAR, P.S. JALUKBARI
          GUWAHATI-23, DIST.- KAMRUP(M)
         ASSAM.

         2.1:SRI JYOTIPRAN
          KUMAR

         2.2:SRI BIPUL
          KUMAR

         3:SRI MUHINATH KUMAR
                                                     Page No.# 2/3

SON OF LATE NANDI KUMAR
R/O- WARD NO. 2
GOTANAGAR
P.S. JALUKBARI
GUWAHATI-23
DIST.- KAMRUP (M)
ASSAM.

4:SRI HARMOHAN KUMAR
 SON OF LATE NANDI KUMAR
 R/O- WARD NO. 2
 GOTANAGAR
 P.S. JALUKBARI, GUWAHATI-23
 DIST.- KAMRUP (M)
ASSAM.

4.1:SRI DIPU
 KUMAR

5:SRI HAREKRISHNA KUMAR
 SON OF LATE HUMESWAR KUMAR
 R/O- WARD NO. 2
 GOTANAGAR
 P.S. JALUKBARI
 GUWAHATI-23
 DIST.- KAMRUP (M)
ASSAM.

6:SRI CHANDRA KANTA KUMAR
 SON OF LATE PADMA KUMAR
 R/O- WARD NO. 2
 GOTANAGAR
 P.S. JALUKBARI
 GUWAHATI-23, DIST.- KAMRUP (M)
ASSAM.

7:SRI LANKESWAR KUMAR
 SON OF LATE GHATE KUMAR
 R/O- WARD NO. 2
 GOTANAGAR
 P.S. JALUKBARI
 GUWAHATI-23
 DIST.- KAMRUP (M)
ASSAM.

8:THE STATE OF ASSAM
 REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
                                                                 Page No.# 3/3

             REVENUE DEPARTMENT
             DISPUR
             GUWAHATI-781006
             ASSAM.

            9:THE DEPUTY COMMISSIONER

             DISTRICT KAMRUP (M)
             GUWAHATI-781001
             ASSAM.

            10:THE CIRCLE OFFICER

             GUWAHATI REVENUE CIRCLE
             GUWAHATI
             DISTRICT KAMRUP (METRO)
             ASSAM

Advocate for the Petitioner   : DR. B N GOGOI

Advocate for the Respondent : GA, ASSAM




                                  BEFORE
                       HONOURABLE THE CHIEF JUSTICE
                 HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                          ORDER

09.05.2024 (Vijay Bishnoi, CJ)

Arguments heard.

Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant

 
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