Sunil Hazarika vs The Assam Fisheries Development ...
2024 Latest Caselaw 3092 Gua

Gauhati High Court

Sunil Hazarika vs The Assam Fisheries Development ... on 6 May, 2024

Author: Suman Shyam

Bench: Suman Shyam

                                                                          Page No.# 1/2

GAHC010231552022




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : I.A.(Civil)/3848/2022


           SUNIL HAZARIKA
           S/O LATE BHUPEN HAZARIKA
           RESIDENT OF TETELICHARA
           PO TETELICHAR KAMPUR NAGAON ASSAM 782426

                        VERSUS

           1: THE ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.AND 3 ORS.
           BEING REPRESENTED BY ITS MANAGING DIRECTOR BIMALA PRASAD
           CHALIHA ROAD CHACHAL VIP ROAD GUWAHATI 781036 KAMRUP(M)
           ASSAM

           2:THE CHAIRMAN
           ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED BIMALA
           PRASAD CHALIHA ROAD CHACHAL VIP ROAD GUWAHATI 781036 KAMRUP
           M ASSAM

           3:THE MANAGING DIRECTOR
           ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED BIMALA
           PRASAD CHALIHA ROAD CHACHAL
           VIP ROAD GUWAHATI 781036 KAMRUP M ASSAM

           4:THE PROJECT MANAGER
           UPPER ASSAM AND MIDDLE ASSAM ZONE
           ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED NAGAON


For the Applicant       : Mr. M.K. Choudhury, Senior Advocate assisted by Mr. D.J.
                        Medhi, Advocate.

For the respondent(s)   : Mr. P. Sharmah, Standing Counsel, AFDC.

Page No.# 2/2

- BEFORE -

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE SUMAN SHYAM

06.05.2024 (Vijay Bishnoi, CJ)

In view of the judgment and order passed today in WA Nos.366/2022, 348/2022, 349/2022 and WP(C) No.8169/2022, this Interlocutory Application stands closed.

                      JUDGE                    CHIEF JUSTICE




Comparing Assistant