Pankaj Chamuah And Anr vs The State Of Assam And 5 Ors
2024 Latest Caselaw 3029 Gua

Gauhati High Court

Pankaj Chamuah And Anr vs The State Of Assam And 5 Ors on 3 May, 2024

Author: Suman Shyam

Bench: Suman Shyam

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GAHC010068952021




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/929/2021

         PANKAJ CHAMUAH AND ANR.
         S/O LATE DEBA CHAMUAH
         R/O PANINDRA ROAD WARD NO. 3
         PO AND PS NORTH LAKHIMPUR
         PIN-787001 DIST. LAKHIMPUR ASSAM

                     VERSUS

         1: THE STATE OF ASSAM AND 5 ORS.
         REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
         HEALTH AND FAMILY WELFARE DEPARTMENT DISPUR GUWAHATI-06

         2:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM
         HEALTH AND FAMILY WELFARE (A) DEPARTMENT
         DISPUR GUWAHATI-06

         3:THE DIRECTOR OF HELATH SERVICES
         ASSAM HENGRABARI GUWAHATI-36

         4:THE JT. DIRECTOR OF HEALTH SERVICES (MALARIA)
         NVBDCP ASSAM CHRISTIAN BASTI GUWAHATI-05

         5:THE JOINT DIRECTOR OF HEALTH SERVICES
         LAKHIMPUR NORTH LAKHIMPUR ASSAM PIN-787001

         6:THE DISTRICT MALARIA OFFICER
         LAKHIMPUR NORTH LAKHIMPUR ASSAM PIN-787001


         Advocate for : MR S SARMA

         Advocate for : SC HEALTH appearing for THE STATE OF ASSAM AND 5 ORS.
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                                  -B E F O R E -
               HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI
                    HON'BLE MR. JUSTICE SUMAN SHYAM

03.05.2024

(Vijay Bishnoi, CJ)

In view of the common judgment & order passed today in Writ Appeal No.129/2021 and other connected writ appeals, no further order is called for in the present application.

Accordingly, the interlocutory application stands closed.

                      JUDGE                         CHIEF JUSTICE




Comparing Assistant