Jitumoni Kalita vs The State Of Assam And 3 Ors. Rep. By The ...
2024 Latest Caselaw 3026 Gua

Gauhati High Court

Jitumoni Kalita vs The State Of Assam And 3 Ors. Rep. By The ... on 3 May, 2024

Author: Suman Shyam

Bench: Suman Shyam

                                                                           Page No.# 1/2

GAHC010068952021




                            THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : I.A.(Civil)/958/2021

             JITUMONI KALITA
             S/O LATE BHALA RAM KALITA R/O VILLAGE BATIKURIHA PO AND PS
             BHELLA PIN 781309 DIST. BATPETA ASSAM

                       VERSUS

             1: THE STATE OF ASSAM AND 3 ORS. REP. BY THE COMMISSIONER AND
             SECRETARY TO THE GOVT. OF ASSAM HEALTH AND FAMILY WELFARE
             DEPARTMENT DISPUR GUWAHATI-6

             2:THE DIRECTOR OF HEALTH SERVICES
             ASSAMHENGERABARI GUWAHATI-36

             3:THE JOINT DIRECTOR OF HEALTH SERVICES
             BARPETA

             4:DISTRICT MALARIA OFFICER THE DISTRICT MALARIA ERADICATION
             OFFICER NALBARI ASSAM

             Advocate for : MR S SARMA
             Advocate for : SC HEALTH appearing for THE STATE OF ASSAM AND 3 ORS.

                              -B E F O R E -
               HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI
                    HON'BLE MR. JUSTICE SUMAN SHYAM

03.05.2024

(Vijay Bishnoi, CJ)

In view of the common judgment & order passed today in Writ Appeal No.129/2021 and other connected writ appeals, no further order is called for in the present application.

Page No.# 2/2

Accordingly, the interlocutory application stands closed.

                  JUDGE                            CHIEF JUSTICE




Comparing Assistant