Ex G/75613F Pratap Chhetri vs The Union Of India And 2 Ors
2024 Latest Caselaw 3021 Gua

Gauhati High Court

Ex G/75613F Pratap Chhetri vs The Union Of India And 2 Ors on 3 May, 2024

                                                                    Page No.# 1/2

GAHC010200802022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/6473/2022

            EX G/75613F PRATAP CHHETRI
            S/O- LATE TEK BAHADUR CHHETRI,
            R/O- BISHNUPUR 9TH MILE, MARGHERITA, LEKHAPANI, P./O- LEDO,
            TINSUKIA, ASSAM, PIN-789108



            VERSUS

            THE UNION OF INDIA AND 2 ORS
            REP. BY THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF
            HOME AFFAIRS, NEW DELHI-01

            2:THE DIRECTOR GENERAL ASSAM RIFLES
             DIRECTORATE GENERAL OF ASSAM RIFLES
             SHILLONG -11

            3:THE COMMANDANT 7TH ASSAM RIFLES
             C/O- DIRECTOR GENERAL
            ASSAM RIFLES
             DIRECTORATE GENERAL OF ASSAM RIFLES
             SHILLONG -1

Advocate for the Petitioner   : MR. R MAZUMDAR

Advocate for the Respondent : ASSTT.S.G.I.
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                                 BEFORE
                HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

                                    ORDER

Date : 03.05.2024

Heard Mr. R. Mazumdar, learned counsel for the petitioner.

Also heard Ms. S. Baruah, learned CGC for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant