Raju Ali vs The State Of Assam
2024 Latest Caselaw 4228 Gua

Gauhati High Court

Raju Ali vs The State Of Assam on 12 June, 2024

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GAHC010038252023




                             THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : I.A.(Crl.)/164/2023
            RAJU ALI
            S/O LATE MAMTAZ ALI
            R/O B.G. ROAD
            STATION CHARIALI
            P.S.- SIVASAGAR
            DIST.- SIVASAGAR
            ASSAM.

            VERSUS

            THE STATE OF ASSAM
            REP. BY THE P.P.
            ASSAM.

            ------------
            Advocate for : M K BORAH
            Advocate for : PP
            ASSAM appearing for THE STATE OF ASSAM


                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                           ORDER

12.06.2024

In view of the judgment and order passed in the connected criminal appeal, this Interlocutory Application stands closed

JUDGE

Comparing Assistant