M/S Asian Paints Limited vs The State Of Assam And 2 Ors
2024 Latest Caselaw 4220 Gua

Gauhati High Court

M/S Asian Paints Limited vs The State Of Assam And 2 Ors on 12 June, 2024

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                 Page No.# 1/3

GAHC010133702022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/4947/2022

            M/S ASIAN PAINTS LIMITED
            A PUBLIC COMPANY HAVING ITS OFFICE AT PANJABARI, GUWAHATI-
            781037, ASSAM, REPRESENTED BY SRI CHANDRA SEKHAR CHATTERJEE



            VERSUS

            THE STATE OF ASSAM AND 2 ORS
            REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
            GOVERNMENT OF ASSAM, DEPARTMENT OF FINANCE AND TAXATION,
            DISPUR, ASSAM, GUWAHATI-781006

            2:THE COMMISSIONER OF STATE TAXES
             GUWAHATI
             KAR BAHWAN
             GANESHGURI
             GUWAHATI-781006

            3:THE SUPERINTENDENT OF TAXES
             CIRCLE-99
             UNIT-D
             GUWAHATI
            ASSA

Advocate for the Petitioner   : MS. M L GOPE

Advocate for the Respondent : SC, TAXATION




             Linked Case : WP(C)/4948/2022
                                                       Page No.# 2/3


M/S ASIAN PAINTS LIMITED
A PUBLIC COMPANY HAVING ITS OFFICE AT PANJABARI
GUWAHATI-781037
ASSAM
REPRESENTED BY SRI CHANDRA SEKAHR CHATTERJEE


VERSUS

THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
DEPARTMENT OF FINANCE AND TAXATION
DISPUR
ASSAM
GUWAHATI-781006

2:THE COMMISSIONER OF STATE TAXES
 GUWAHATI
KAR BAHAWAN
 GANESHGURI
 GUWAHATI-781006
 3:THE SUPERINTENDENT OF TAXES
CIRCLE-99
 UNIT-D
 GUWAHATI
ASSAM
 ------------
Advocate for : MS. M L GOPE
Advocate for : SC
TAXATION appearing for THE STATE OF ASSAM AND 2 ORS



Linked Case : WP(C)/6093/2022

M/S ASIAN PAINT LTD.
A PUBLIC COMPANY HAVING ITS OFFICE AT PANJABARI GUWAHATI-37
ASSAM
REP. BY CHANDRA SEKHAR CHATTERJEE


VERSUS

THE STATE OF ASSAM AND ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF FINANCE AND TAXATION
                                                                       Page No.# 3/3

           DISPUR
           ASSAM
           GUWAHATI-6

           2:THE COMMISSIONER OF STATE TAXES
           GUWAHATI
            KAR BHAWAN
            GANESHGURI
            GUWAHATI-06
            3:THE SUPERINTENDENT OF TAXES
           VCIRCLE-99
            UNIT-D
            GUWAHATI
           ASSAM
            ------------
           Advocate for : MS. M L GOPE
           Advocate for : SC
            FINANCE AND TAXATION appearing for THE STATE OF ASSAM AND ORS.



                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 12.06.2024

Heard Dr. A Saraf, learned Senior Counsel assisted by Mr. P. K. Bora, learned counsel for the petitioners. Also heard Mr. B. Gogoi, learned Standing Counsel for the Finance & Taxation Department.

The learned counsel for the respondent submits that he requires some time to complete his instructions and to verify whether these writ petitions are also covered by the Judgment and Order dated 02.04.2024 passed in WP(C)/6868/2018.

Accordingly, let these matters be listed again on 25.06.2024 as prayed for.

JUDGE Comparing Assistant