Oriental Insurance Company Ltd vs Dulal Chandra Roy And Anr
2024 Latest Caselaw 4216 Gua

Gauhati High Court

Oriental Insurance Company Ltd vs Dulal Chandra Roy And Anr on 12 June, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                   Page No.# 1/3

GAHC010100532024




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               I.A.(Civil)/1770/2024

         ORIENTAL INSURANCE COMPANY LTD.
         (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
         GUWAHATI
          G.S. ROAD
          ULUBARI
          GUWAHATI- 781007
          REP. BY THE DEPUTY MANAGER
          GAUHATI REGIONAL OFFICE
          ULUBARI
          GUWAHATI- 781007.


         VERSUS

         DULAL CHANDRA ROY AND ANR.
         S/O LATE BINOD CH. ROY
         VILL.- SOUTH TKRECHARA PART II
         P.O.- TOKRERCHARA
         P.S.- GOLAKGANJ
         DIST.- DHUBRI
         ASSAM
         PIN- 783334.

         2:UDAY MANDAL
         S/O KHITISH MONDAL
         VILL.- NALIA PART- II
          P.O.- DIMAKURI
          P.S.- GOLAKGANJ
          DIST.- DHUBRI
         ASSAM
          PIN- 783334.
          ------------
         Advocate for : MS. R D MOZUMDAR
         Advocate for : appearing for DULAL CHANDRA ROY AND ANR.
                                                                       Page No.# 2/3



                                inCase No. : MACApp./277/2024

            ORIENTAL INSURANCE COMPANY LTD.
            (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
            GUWAHATI, G.S. ROAD, ULUBARI, GUWAHATI- 781007, REP. BY THE
            DEPUTY MANAGER, GAUHATI REGIONAL OFFICE, ULUBARI, GUWAHATI-
            781007.



            VERSUS

            DULAL CHANDRA ROY AND ANR.
            S/O LATE BINOD CH. ROY,
            VILL.- SOUTH TKRECHARA PART II,
            P.O.- TOKRERCHARA, P.S.- GOLAKGANJ, DIST.- DHUBRI, ASSAM, PIN-
            783334.

            2:UDAY MANDAL
             S/O KHITISH MONDAL

            VILL.- NALIA PART- II
            P.O.- DIMAKURI
            P.S.- GOLAKGANJ
            DIST.- DHUBRI
            ASSAM
            PIN- 783334

Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent :


                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 12.06.2024

Heard Ms. R. D. Mozumdar, learned counsel appearing for the applicant.

Since the connected appeal has been admitted for hearing, the judgment and award dated 12.02.2024 passed by the learned MACT, Dhubri in MAC Case.

Page No.# 3/3

No.168 of 2019 (I) shall remain stayed till disposal of the appeal.

The IA stands disposed of.

JUDGE

Comparing Assistant