Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

The Oriental Insurance Co. Ltd vs Champa Bora And 2 Ors
2024 Latest Caselaw 4197 Gua

Citation : 2024 Latest Caselaw 4197 Gua
Judgement Date : 12 June, 2024

Gauhati High Court

The Oriental Insurance Co. Ltd vs Champa Bora And 2 Ors on 12 June, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                         Page No.# 1/3

GAHC010106942024




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              I.A.(Civil)/1746/2024

         THE ORIENTAL INSURANCE CO. LTD
         A COMPANY REGISTERED UNDER THE COMPANIES ACT
         REP. BY ITS REGIONAL MANAGER
         ULUBARI
         GUWAHATI- 7
         DIST.- KAMRUP(M)
         ASSAM.


         VERSUS

         CHAMPA BORA AND 2 ORS.
         W/O ACHYUT BORA
         VILL.- BARHAMPUR TINIALI
         P.O.- BEJAR GAON
         P.S.- NAGAON
         ASSAM
         PIN- 782102.

         2:ACHYUT BORA
         S/O LATE BANAMALI BORA

         VILL.- BORHAMPUR BAMONI PATH
         P.O.- BEJAR GAON
         P.S.- NAGAON
         ASSAM
         PIN- 782102.
         3:MUJAHIRUL ISLAM
         S/O KAJAL ISLAM

         VILL.- DAGAON
         P.O.- DAGAON
         P.S. JURIA
         DIST. NAGAON
         ASSAM
                                                                       Page No.# 2/3

            PIN- 782124.
            ------------
            Advocate for : MR. S K GOSWAMI
            Advocate for : appearing for CHAMPA BORA AND 2 ORS.


                                in Case No. : MACApp./270/2024

            THE ORIENTAL INSURANCE CO. LTD.
            A COMPANY REGISTERED UNDER THE COMPANIES ACT, REP. BY ITS
            REGIONAL MANAGER, ULUBARI, GUWAHATI- 7, DIST.- KAMRUP(M),
            ASSAM.



            VERSUS

            CHAMPA BORA AND 2 ORS.
            W/O ACHYUT BORA,
            VILL.- BARHAMPUR TINIALI, P.O.- BEJAR GAON, P.S.- NAGAON, ASSAM,
            PIN- 782102.

            2:ACHYUT BORA
             S/O LATE BANAMALI BORA

            VILL.- BORHAMPUR BAMONI PATH
            P.O.- BEJAR GAON
            P.S.- NAGAON
            ASSAM
            PIN- 782102.

            3:MUJAHIRUL ISLAM
             S/O KAJAL ISLAM

            VILL.- DAGAON
            P.O.- DAGAON
            P.S. JURIA
            DIST. NAGAON
            ASSAM
            PIN- 782124

Advocate for the Petitioner   : MR. S K GOSWAMI

Advocate for the Respondent :
                                                                        Page No.# 3/3




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

Date : 12.06.2024

Heard Mr.S.K. Goswami, learned counsel appearing for the applicant.

Since the connected appeal has been admitted for hearing, the judgment and award dated 19.02.2024 passed by the learned MACT, Nagaon, in MAC Case No.164 of 2021 shall remain stayed till disposal of the appeal subject to deposit of 50% of the awarded amount in the registry of this Court within next four weeks from today.

The IA stands disposed of.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter