Page No.# 1/3 vs Mihir Ranjan Das And 9 Ors
2024 Latest Caselaw 4186 Gua

Gauhati High Court

Page No.# 1/3 vs Mihir Ranjan Das And 9 Ors on 12 June, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                          Page No.# 1/3

GAHC010115482024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                                  I.A.(Civil)/1772/2024

         MONOJ KUMAR DAS AND ANR
         S/O LATE MOHENDRA CHANDRA DAS
         RESIDENT OF LAXMI BAZAR ROAD
         WARD NO. 8
         KARIMGANJ TOWN
         PO AND PS KARIMGANJ
         ASSAM

         2: SRI ARUP KUMAR DAS
         S/O LATE MOHENDRA CHANDRA DAS

         RESIDENT OF LAXMI BAZAR ROAD
         WARD NO. 8
         KARIMGANJ TOWN
         PO AND PS KARIMGANJ
         ASSAM
         VERSUS

         MIHIR RANJAN DAS AND 9 ORS
         S/O LATE MOHENDRA CHANDRA DAS
         RESIDENT OF P.W.D ROAD
         KAJIGAON
         UNUKUTI
         TRIPURA.

         2:SMTI. JOYSHREE ROY
         D/O LATE BINA DAS

         W/O NARAYAN ROY

         RESIDENT OF 17
         MANINDRA MITRA ROAD SHEALDAH
                                                      Page No.# 2/3

KOLKATA 9
3:SMTI. DEBOSREE SINHA
D/O LATE BINA DAS

W/O SHYANAL KUMAR SINHA

RESIDENT OF 17
MANINDRA MITRA ROAD SHEALDAH
KOLKATA 9
4:SMTI. RANI BALA DAS @ RANI NATH
D/O LATE MOHENDRA CHANDRA DAS

W/O SRI BIJOY KUMAR NATH

RESIDENT OF ROYGORH
SHIBBARI ROAD
TARAPUR
PO AND PS SILCHAR
DIST. CACHAR
ASSAM
5:THE STATE OF ASSAM

REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI 06
6:THE DEPUTY COMMISSIONER
KARIMGANJ
ASSAM

7:SR. SUB REGISTRAR
KARIMGANJ
ASSAM
8:SMTI. SHANTI DAS
W/O LATE MOHENDRA CHANDRA DAS

RESIDENT OF LAXMI BAZAR ROAD
WARD NO. 8
KARIMGANJ TOWN
PO AND PS KARIMGANJ DIST. KARIMGANJ
ASSAM.
9:NIRMALYA BHUSON DAS
S/O LATE MOHENDRA CHANDRA DAS

RESIDENT OF JF 2/1
ASHWINI VATIKA
PO ASHWINI NAGAR
BAGUIHATI
                                                                                    Page No.# 3/3

             DIST. BARASAT
             KOLKATA 700159
             WEST BENGAL
             10:NIYATI DAS
             D/O LATE MOHENDRA CHANDRA DAS

             W/O SRI SASHANKA DAS
             RESIDENT OF RADHAMADHAB ROAD
             BILPAR
             PAUL COLONY (BIDAN SARANI)
             SILCHAR
             DIST. CACHAR
             ASSAM
             ------------
             Advocate for : MR. N HAQUE
             Advocate for : appearing for MIHIR RANJAN DAS AND 9 ORS



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                               ORDER

12.06.2024

Since the connected appeal has been admitted for hearing, the operation of the Judgment and Decree dated 22.03.2024 passed by the learned Civil Judge, Karimganj in Title Suit No. 62/2022 shall remain stayed till disposal of the appeal. The IA(C) stands disposed of.

JUDGE

Comparing Assistant