Citation : 2024 Latest Caselaw 4122 Gua
Judgement Date : 10 June, 2024
Page No.# 1/6
GAHC010186902023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/1719/2024
NATIONAL INSURANCE COMPANY LTD.
A COMPANY REGISTERED AND INCORPATED UNDER THE COMPANIES ACT
1956
HAVING ITS REGISTERED OFFICE AT 3
MIDDLETON STREET
KALKATA AND ONE ITS REGIONAL OFFICE AT G.S. ROAD
BHANGAGARH
GUWAHATI
REPRESENTED BY ITS REGIONAL MANAGER
GUWAHATI
ASSAM.
VERSUS
ANOWARA KHATUN AND 10 ORS.
W/O LATE AMJAD ALI
VILL.- FULKAKATA
P.O.- MATHA KHOWA
P.S.- SOUTH SARANIA
DIST.- GOALPARA
ASSAM.
2:AMBIYA KHATUN
W/O LATE AMJAD ALI
VILL.- FULKAKATA
P.O.- MATHA KHOWA
P.S.- SOUTH SARANIA
DIST.- GOALPARA
ASSAM.
3:SANOWAR HUSSAIN MANDAL
S/O LATE AMJAD ALI
VILL.- FULKAKATA
Page No.# 2/6
P.O.- MATHA KHOWA
P.S.- SOUTH SARANIA
DIST.- GOALPARA
ASSAM.
4:AMINA KHATUN
D/O LATE AMJAD ALI
VILL.- FULKAKATA
P.O.- MATHA KHOWA
P.S.- SOUTH SARANIA
DIST.- GOALPARA
ASSAM.
5:NARJINA KHATUN
MINOR
REP. BY THE RESPONDENT NO. 1 AND 2
D/O LATE AMJAD ALI
VILL.- FULKAKATA
P.O.- MATHA KHOWA
P.S.- SOUTH SARANIA
DIST.- GOALPARA
ASSAM.
6:NAJMA PARVEEN
MINOR
REP. BY THE RESPONDENT NO. 1 AND 2
D/O LATE AMJAD ALI
VILL.- FULKAKATA
P.O.- MATHA KHOWA
P.S.- SOUTH SARANIA
DIST.- GOALPARA
ASSAM.
7:MOFIZUL HOQUE
MINOR
REP. BY THE RESPONDENT NO. 1 AND 2
S/O LATE AMJAD ALI
VILL.- FULKAKATA
P.O.- MATHA KHOWA
P.S.- SOUTH SARANIA
DIST.- GOALPARA
ASSAM.
8:ROBIAL MANDAL
MINOR
REP. BY THE RESPONDENT NO. 1 AND 2
S/O LATE AMJAD ALI
VILL.- FULKAKATA
P.O.- MATHA KHOWA
Page No.# 3/6
P.S.- SOUTH SARANIA
DIST.- GOALPARA
ASSAM.
9:ANJUMA PARVEEN
MINOR
REP. BY THE RESPONDENT NO. 1 AND 2
D/O LATE AMJAD ALI
VILL.- FULKAKATA
P.O.- MATHA KHOWA
P.S.- SOUTH SARANIA
DIST.- GOALPARA
ASSAM.
10:AYNAL HOQUE MANDAL
S/O LATE ABDUL HAKIM MANDAL
VILL.- SAKTOLA
P.O.- AOLATOLI
P.S.- LAKHIPUR
DIST.- GOALPARA
ASSAM
PIN- 783129.
11:PRAFULLA C. NATH
S/O LATE BHAKAT CH. NATH
VILL. AND P.O.- BAKAITARI
P.S.- MATIA
DIST.- GOALPARA
ASSAM
PIN- 783125.
------------
Advocate for : MRS. S ROY
Advocate for : MR. A R AGARWALA appearing for ANOWARA KHATUN AND 10
ORS.
In Case No. : MACApp./262/2024
NATIONAL INSURANCE COMPANY LTD.
A COMPANY REGISTERED AND INCORPATED UNDER THE COMPANIES
ACT, 1956, HAVING ITS REGISTERED OFFICE AT 3, MIDDLETON STREET,
KALKATA AND ONE ITS REGIONAL OFFICE AT G.S. ROAD, BHANGAGARH,
GUWAHATI, REPRESENTED BY ITS REGIONAL MANAGER, GUWAHATI,
ASSAM.
VERSUS
Page No.# 4/6
ANOWARA KHATUN AND 10 ORS.
W/O LATE AMJAD ALI, VILL.- FULKAKATA, P.O.- MATHA KHOWA, P.S.-
SOUTH SARANIA, DIST.- GOALPARA, ASSAM.
2:AMBIYA KHATUN
W/O LATE AMJAD ALI
VILL.- FULKAKATA
P.O.- MATHA KHOWA
P.S.- SOUTH SARANIA
DIST.- GOALPARA
ASSAM.
3:SANOWAR HUSSAIN MANDAL
S/O LATE AMJAD ALI
VILL.- FULKAKATA
P.O.- MATHA KHOWA
P.S.- SOUTH SARANIA
DIST.- GOALPARA
ASSAM.
4:AMINA KHATUN
D/O LATE AMJAD ALI
VILL.- FULKAKATA
P.O.- MATHA KHOWA
P.S.- SOUTH SARANIA
DIST.- GOALPARA
ASSAM.
5:NARJINA KHATUN
MINOR
REP. BY THE RESPONDENT NO. 1 AND 2
D/O LATE AMJAD ALI
VILL.- FULKAKATA
P.O.- MATHA KHOWA
P.S.- SOUTH SARANIA
DIST.- GOALPARA
ASSAM.
6:NAJMA PARVEEN
MINOR
REP. BY THE RESPONDENT NO. 1 AND 2
D/O LATE AMJAD ALI
Page No.# 5/6
VILL.- FULKAKATA
P.O.- MATHA KHOWA
P.S.- SOUTH SARANIA
DIST.- GOALPARA
ASSAM.
7:MOFIZUL HOQUE
MINOR
REP. BY THE RESPONDENT NO. 1 AND 2
S/O LATE AMJAD ALI
VILL.- FULKAKATA
P.O.- MATHA KHOWA
P.S.- SOUTH SARANIA
DIST.- GOALPARA
ASSAM.
8:ROBIAL MANDAL
MINOR
REP. BY THE RESPONDENT NO. 1 AND 2
S/O LATE AMJAD ALI
VILL.- FULKAKATA
P.O.- MATHA KHOWA
P.S.- SOUTH SARANIA
DIST.- GOALPARA
ASSAM.
9:ANJUMA PARVEEN
MINOR
REP. BY THE RESPONDENT NO. 1 AND 2
D/O LATE AMJAD ALI
VILL.- FULKAKATA
P.O.- MATHA KHOWA
P.S.- SOUTH SARANIA
DIST.- GOALPARA
ASSAM.
10:AYNAL HOQUE MANDAL
S/O LATE ABDUL HAKIM MANDAL
VILL.- SAKTOLA
P.O.- AOLATOLI
Page No.# 6/6
P.S.- LAKHIPUR
DIST.- GOALPARA
ASSAM
PIN- 783129.
11:PRAFULLA C. NATH
S/O LATE BHAKAT CH. NATH
VILL. AND P.O.- BAKAITARI
P.S.- MATIA
DIST.- GOALPARA
ASSAM
PIN- 783125
Advocate for the Petitioner : MRS. S ROY
Advocate for the Respondent : MR. A R AGARWALA
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 10.06.2024
Since the connected appeal has been admitted for hearing, the Judgment and Award dated 05.04.2023 passed in MAC Case No. 163/2019 by the learned Member, MACT, Goalpara shall remain stayed till disposal of the appeal subject to deposit of 50% of the awarded amount in the Registry of this court within next 4 (four) weeks.
Upon deposit of the money, the same shall be disbursed in favour of the respondent nos. 1 and 2 without any rider.
The IA(C) disposed of.
JUDGE
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