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Page No.# 1/3 vs Samirul Ahmed And 4 Ors
2024 Latest Caselaw 4011 Gua

Citation : 2024 Latest Caselaw 4011 Gua
Judgement Date : 5 June, 2024

Gauhati High Court

Page No.# 1/3 vs Samirul Ahmed And 4 Ors on 5 June, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                         Page No.# 1/3

GAHC010109362024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                 I.A.(Civil)/1645/2024

         MADAN CHAND CHORADIA AND ANR.
         S/O LATE KEWAL CHAND CHORADIA
         R/O SATI JAYMATI ROAD
         ATHGAON
         P.S.- BHARALUMUKH
         GUWAHATI- 781001
         DIST.- KAMRUP (M)
         ASSAM.

         2: SUNDAR DEVI CHORADIA
         S/O MADAN CHAND CHORADIA

         R/O SATI JAYMATI ROAD
         ATHGAON
         P.S.- BHARALUMUKH
         GUWAHATI- 781001
         DIST.- KAMRUP (M)
         ASSAM.
         VERSUS

         SAMIRUL AHMED AND 4 ORS.
         S/O LATE SALIMUDDIN AHMED
         R/O SATI JAYMATI ROAD
         ATHGAON
         P.S.- BHARALUMUKH
         GUWAHATI- 781001
         DIST.- KAMRUP (M)
         ASSAM.

         2:JAMIRUL AHMED
         S/O LATE SALIMUDDIN AHMED

         R/O SATI JAYMATI ROAD
                                                         Page No.# 2/3

ATHGAON
P.S.- BHARALUMUKH
GUWAHATI- 781001
DIST.- KAMRUP (M)
ASSAM.
3:MOINUDDIN AHMED
S/O LATE SALIMUDDIN AHMED

R/O SATI JAYMATI ROAD
ATHGAON
P.S.- BHARALUMUKH
GUWAHATI- 781001
DIST.- KAMRUP (M)
ASSAM.
4:RAFIQUDDIN AHMED
S/O LATE SALIMUDDIN AHMED

R/O SATI JAYMATI ROAD
ATHGAON
P.S.- BHARALUMUKH
GUWAHATI- 781001
DIST.- KAMRUP (M)
ASSAM.
5:MUKESH SHARMA
S/O SRI SHYAM SUNDAR

R/O SHOP NO. 8/10 S.S.
ATHGAON
GUWAHATI- 781001

DIST.- KAMRUP(M)
ASSAM.
------------
Advocate for : MR. N N JHA
Advocate for : appearing for SAMIRUL AHMED AND 4 ORS.
                                                                                     Page No.# 3/3




                                    BEFORE
                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                             ORDER

05.06.2024

Since the connected appeal is admitted for hearing, the Judgment and Decree dated 27.03.2024 passed in T.S. No. 34/2013 by the learned Civil Judge (Senior Division) No. 2, Kamrup (M), Guwahati shall remain stayed till disposal of the appeal. The IA(C) stands disposed of.

JUDGE

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