The Oriental Insurance Company Ltd vs Jitu Das And 6 Ors
2024 Latest Caselaw 4006 Gua

Gauhati High Court

The Oriental Insurance Company Ltd vs Jitu Das And 6 Ors on 5 June, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                           Page No.# 1/2

GAHC010101902024




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          I.A.(Civil)/1679/2024

         THE ORIENTAL INSURANCE COMPANY LTD.
         HAVING ITS REGIONAL OFFICE AT GODREJ BUILDING
         ULLUBARI
         GHY- 07
         REP. BY ITS DEPUTY MANAGER.


          VERSUS

         JITU DAS AND 6 ORS.
         S/O LATE TARANI DAS
          VILL.- THUTIKATA
          P.O.- NIZ-TAPA
          P.S.- BELSOR
          DIST.- NALBARI (ASSAM).

         2:HARESH DAS
         S/O LATE TARANI DAS

         VILL.- THUTIKATA
         P.O.- NIZ-TAPA
         P.S.- BELSOR
         DIST.- NALBARI (ASSAM).
         3:TRIKEN DAS
         S/O LATE TARANI DAS

         VILL.- THUTIKATA
         P.O.- NIZ-TAPA
         P.S.- BELSOR
         DIST.- NALBARI (ASSAM).
         4:SHEBALI DAS @ HALOI
         D/O LATE TARANI DAS

         PERMANENT RESIDENT OF VILL. AND P.O.- PIPLIBARI
                                                                                   Page No.# 2/2

             P.S.- BELSOR
             DIST.- NALBARI (ASSAM).
             5:SABITA DAS
             D/O LATE TARANI DAS

             PERMANENT RESIDENT OF VILL.- BHEBARI
             P.O.- GURMOU
             P.S.- RANGIA
             DIST.- KAMRUP (R) (ASSAM).
             6:SHOHIBUL ISLAM
             S/O SAIJUDDIN AHMED
             VILL. AND P.O.- JAMLAI
             NAGARBERA
             DIST.- KAMRUP (R) (ASSAM) 781127.
             7:MOJIAR ALI
             S/O SAHAJUDDIN

             VILL. AND P.O.- JAMLAI
             NAGARBERA
             DIST.- KAMRUP (R) (ASSAM) 781127.
             ------------
             Advocate for : MR. J KALITA
             Advocate for : appearing for JITU DAS AND 6 ORS.



                                    BEFORE
                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

05.06.2024

Since the connected appeal is admitted for hearing, the Judgment and Award dated 21.03.2024 passed by the learned Member, MACT, Nalbari in MAC Case No. 02/2021 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant