Page No.# 1/6 vs M/S New India Assurance Co. Ltd. And 2 Ors
2024 Latest Caselaw 3972 Gua

Gauhati High Court

Page No.# 1/6 vs M/S New India Assurance Co. Ltd. And 2 Ors on 5 June, 2024

                                                               Page No.# 1/6

GAHC010093462024




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/1422/2024

         BINA DAS AND ANR.
         W/O LATE LAKHESWAR DAS,
         R/O BIPOTA RADHIKAPUR,
         P.S.- TEZPUR,
         DIST.- SONITPUR, ASSAM.

         2: CHINA SHANKAR DAS
          S/O LATE LAKHESWAR DAS

         R/O BIPOTA RADHIKAPUR

         P.S.- TEZPUR

         DIST.- SONITPUR
         ASSAM

         VERSUS

         M/S NEW INDIA ASSURANCE CO. LTD. AND 2 ORS.
         TEZPUR BRANCH CHOWK BAZAR, TRUNK ROAD TEZPUR- 784001, DIST.-
         SONITPUR, ASSAM.

         2:ON THE DEATH OF DINABANDHU NATH
          HIS LEGAL HEIRS

         2.1:SMTI JOGESWARI DEVI

          W/O LT. DINABANDHU NATH

         VILL.- KATANIGAON

         P.S.- THELAMARA

         DIST.- SONITPUR
                           Page No.# 2/6

ASSAM
PIN- 784149.

2.2:SRI SAMRATH NATH

S/O LT. DINABANDHU NATH

VILL.- KATANIGAON

P.S.- THELAMARA

DIST.- SONITPUR
ASSAM
PIN- 784149.

2.3:SMTI GOLAPI DEVI

D/O LT. DINABANDHU NATH

VILL.- KATANIGAON

P.S.- THELAMARA

DIST.- SONITPUR
ASSAM
PIN- 784149.

2.4:SMTI PROMILA DEVI

W/O LT. DINABANDHU NATH

VILL.- KATANIGAON

P.S.- THELAMARA

DIST.- SONITPUR
ASSAM
PIN- 784149.

2.5:SMTI PORI DEVI

D/O LT. DINABANDHU NATH

VILL.- KATANIGAON

P.S.- THELAMARA

DIST.- SONITPUR
                                                             Page No.# 3/6

             ASSAM
             PIN- 784149.

            3:MANI RAM NATH
             S/O LATE RABIN NATH

            VILL.- KATANIGAON

            P.S.- THELAMARA

            DIST.- SONITPUR
            ASSAM
            PIN- 784149

Advocate for the Petitioner   : MR. A BHATTACHARYYA

Advocate for the Respondent : MR B ACHARYYA




             Linked Case : I.A.(Civil)/1423/2024

            BINA DAS AND ANR.
            W/O LATE LAKHESWAR DAS

            R/O BIPOTA RADHIKAPUR

            P.S.- TEZPUR

            DIST.- SONITPUR
            ASSAM.

            2: CHINA SHANKAR DAS
            S/O LATE LAKHESWAR DAS

            R/O BIPOTA RADHIKAPUR

            P.S.- TEZPUR

            DIST.- SONITPUR
            ASSAM.
            VERSUS

            M/S NEW INDIA ASSURANCE CO. LTD. AND 2 ORS. E
            TEZPUR BRANCH CHOWK BAZAR
                                     Page No.# 4/6

TRUNK ROAD TEZPUR- 784001
DIST.- SONITPUR
ASSAM.

2:ON THE DEATH OF DINABANDHU NATH
HIS LEGAL HEIRS
 2.1:SMTI JOGESWARI DEVI

W/O LT. DINABANDHU NATH

VILL.- KATANIGAON

P.S.- THELAMARA

DIST.- SONITPUR
ASSAM
PIN- 784149.
2.2:SRI SAMRATH NATH

S/O LT. DINABANDHU NATH

VILL.- KATANIGAON

P.S.- THELAMARA

DIST.- SONITPUR
ASSAM
PIN- 784149.
2.3:SMTI GOLAPI DEVI

D/O LT. DINABANDHU NATH

VILL.- KATANIGAON

P.S.- THELAMARA

DIST.- SONITPUR
ASSAM
PIN- 784149.
2.4:SMTI PROMILA DEVI

W/O LT. DINABANDHU NATH

VILL.- KATANIGAON

P.S.- THELAMARA

DIST.- SONITPUR
                                                                                           Page No.# 5/6

              ASSAM
              PIN- 784149.
              2.5:SMTI PORI DEVI

             D/O LT. DINABANDHU NATH

             VILL.- KATANIGAON

             P.S.- THELAMARA

             DIST.- SONITPUR
             ASSAM
             PIN- 784149.
             3:MANI RAM NATH
             S/O LATE RABIN NATH

             VILL.- KATANIGAON

             P.S.- THELAMARA

             DIST.- SONITPUR
             ASSAM
             PIN- 784149.
             ------------
             Advocate for : MR. A BHATTACHARYYA
             Advocate for : MR B ACHARYYA appearing for M/S NEW INDIA ASSURANCE
             CO. LTD. AND 2 ORS. E



                                    BEFORE
                      HONOURABLE MRS. JUSTICE MARLI VANKUNG

                                               ORDER

Date : --05.06.2024 Heard Mr. A. Bhattacharyya, learned counsel for the applicant who has filed this application under Section 5 of the Limitation Act, 1963 for condonation of delay of 4934 days in substituting the legal heirs of deceased respondent No. 2 and also for condonation of delay of 4874 days in filing the application for abatement wherein the applicant had preferred an appeal against the judgment and order dated 09.05.2017 passed by the learned MACT No. 2, Kamrup (M) in MAC Case No. 218/2010.

Issue notice to the respondents returnable within 3 weeks.

Mr. A. Acharya, learned counsel accepts on behalf of respondent No. 1. The applicant shall take steps for service of notice upon respondent Nos. 2 & 3 through registered post with A/D as well as usual Page No.# 6/6

process within 3 days.

List the matter after 3 weeks.

JUDGE

Comparing Assistant