Gauhati High Court
Page No.# 1/ vs The Union Of India And 8 Ors on 5 June, 2024
Page No.# 1/10
GAHC010244692023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6558/2023
PURABI LAHAN HANDIQUE AND 11 ORS
W/O SHRI ALAKESH HANDIQUE, SUBJECT TEACHER (CHEMISTRY), R/O
DIGHALA SONOWAL GAON, DIBRUGARH, WARD NO.1,DIST- DIBRUGARH,
ASSAM
2: KUNJALATA SAIKIA
W/O HIMANTA DOWARAH
SUBJECT TEACHER (ASSAMESE)
R/O RANGAGORAH GAON
P.O.-PARBATPUR
PIN- 786623
DIST- DIBRUGARH
ASSAM
3: RUNJUN KACHARI
W/O LATE LAKSHESWAR KONWAR
TEACHER (SCIENCE)
R/O BVFCL
NAMRUP
QUARTER NO. 214/II/C
PIN-786623
P.O- PARBATPUR
DIST- DIBRUGARH
ASSAM.
4: DIPANKOR CHUTIA
S/O MR. JOGESH CHUTIA
SUBJECT TEACHER (PHYSICS)
R/O BVFCL COLONY
NAMRUP
QUARTER NO.- 145/II/A
P.O.- PARBATPUR
PIN-786623
DIST- DIBRUGARH
Page No.# 2/10
ASSAM.
5: RAJIB LUCHAN GOGOI
S/O LATE MOHENDRA GOGOI
SUBJECT TEACHER (GEOGRAPHY)
R/O BVFCL COLONY
NAMRUP
QUARTER NO.- 464/III/C
P.O.- PARBATPUR
PIN-786623
DIST- DIBRUGARH
ASSAM.
6: RASHMIMONI GOGOI CHAKRABORTY
W/O JAYANTA CHAKRABORTY
SUBJECT TEACHER (HOME SCIENCE)
R/O BVFCL COLONY
NAMRUP
QUARTER NO.- 350/III/C
P.O.- PARBATPUR
PIN-786623
DIST- DIBRUGARH
ASSAM.
7: HEMAM MANORAMA DEVI
W/O HIJAM HOMENDRO SINGH
SUBJECT TEACHER (MATHEMATICS)
R/O BVFCL COLONY
NAMRUP
QUARTER NO.- 132/HT/E
P.O.- PARBATPUR
PIN-786623
DIST- DIBRUGARH
ASSAM.
8: DEBAJIT NEOG
S/O LATE PHANIDHAR NEOG
SUBJECT TEACHER (ECONOMICS)
R/O BVFCL COLONY
NAMRUP
QUARTER NO.- 620/F/III
P.O.- PARBATPUR
PIN-786623
DIST- DIBRUGARH
ASSAM.
9: SIMI MOHAN
W/O SUJIT GOGOI
Page No.# 3/10
SUBJECT TEACHER (SOCIAL SCIENCE)
R/O BVFCL COLONY
NAMRUP
QUARTER NO.- 273/II/B
P.O.- PARBATPUR
PIN-786623
DIST- DIBRUGARH
ASSAM.
10: NIRANJANA KHAKLARY
SUBJECT TEACHER (HINDI) D/O MR. GOBINDA KHAKLARY
SUBJECT TEACHER (HINDI)
R/O RANGAGORAH PANIDORIA GAON
NAMRUP
P.O.-PARBATPUR
PIN- 786623
DIST- DIBRUGARH
ASSAM
11: PARINEETA BOKALIAL
W/O JAYANTA NEOG
SUBJECT TEACHER (ENGLISH)
R/O BVFCL COLONY
NAMRUP
QUARTER NO.- 346/III/C
P.O.- PARBATPUR
PIN-786623
DIST- DIBRUGARH
ASSAM.
12: SUNALI NANDIA
W/O BIJIT TANTI
SUBJECT TEACHER (ENGLISH)
R/O BVFCL COLONY
NAMRUP
QUARTER NO.- 441/III/C
P.O.- PARBATPUR
PIN-786623
DIST- DIBRUGARH
ASSAM
VERSUS
THE UNION OF INDIA AND 8 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
INDIA,DEPARTMENT OF FERTILIZERS , MINISTRY OF CHEMICAL AND
FERTILIZERS , SHASTRI BHAWAN, NEW DELHI-1.
Page No.# 4/10
2:THE BRAHMAPUTRA VALLEY FERTILIZERS CORPORATION LTD.
( A PUBLIC SECTOR UNDERTAKING)
REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR
NAMRUP
P.O.- PARBATPUR
DIST- DIBRUGARH
ASSAM
PIN- 786623.
3:THE CHAIRMAN AND MANAGING DIRECTOR
THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LIMITED
(A PUBLIC SECTOR UNDERTAKING) NAMRUP
P.O. PARBATPUR
PIN-786623
P.S.- NAMRUP
DIST- DIBRUGARH
ASSAM.
4:THE DIRECTOR (FINANCE)
THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LIMITED
(A PUBLIC SECTOR UNDERTAKING) NAMRUP
P.O. PARBATPUR
PIN-786623
P.S.-NAMRUP
DIST- DIBRUGARH
ASSAM.
5:THE GENERAL MANAGER
THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LIMITED
(A PUBLIC SECTOR UNDERTAKING) NAMRUP
P.O. PARBATPUR
PIN-786623
P.S.- NAMRUP
DIST- DIBRUGARH
ASSAM.
6:THE DEPUTY GENERAL MANAGER (HR)
THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LIMITED
(A PUBLIC SECTOR UNDERTAKING) NAMRUP
P.O. PARBATPUR
PIN-786623
P.S.-NAMRUP
Page No.# 5/10
DIST- DIBRUGARH
ASSAM.
7:THE SENIOR MANAGER (HR)
THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LIMITED
(A PUBLIC SECTOR UNDERTAKING) NAMRUP
P.O. PARBATPUR
PIN-786623
P.S.-NAMRUP
DIST- DIBRUGARH
ASSAM.
8:THE SENIOR MANAGER (ADMN. AND IR)
THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LIMITED
(A PUBLIC SECTOR UNDERTAKING) NAMRUP
P.O. PARBATPUR
PIN-786623
P.S.-NAMRUP
DIST- DIBRUGARH
ASSAM.
9:THE UNION OF INDIA
MINISTRY OF HUMAN RESOURCE
SHASTRI BHAWAN
NEW DELHI-110001
Advocate for the Petitioner : MR SISHIR DUTTA
Advocate for the Respondent : DY.S.G.I.
Linked Case : I.A.(Civil)/3325/2023
MRS. BORNALI CHETIA
W/O SRI PRODIP CHETIA
AD-HOC TEACHER-CUM-DEMONSTRATOR (BIOLOGY)
HFC CIVIL ENGINEERING DEPARTMENT
R/O QUARTER NO. 301/TYPE III/SECTOR C
BVFCL COLONY
NAMRUP
P.O.-PARBATPUT-786623
DIST-DIBRUGARH
ASSAM
Page No.# 6/10
VERSUS
THE UNION OF INDIA AND 7 ORS
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
DEPARTMENT OF FERTILIZERS
MINISTRY OF CHEMICAL AND FERTILIZERS
SHASTRI BHAWAN
NEW DELHI-110001
2:THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
(A PUBLIC SECTOR UNDERTAKING) NAMRUP
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR
P.O. PARBATPUR
PIN-786623
P.S.- NAMRUP
DIST- DIBRUGARH
ASSAM.
3:THE CHAIRMAN AND MANAGING DIRECTOR
THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD. (A PUBLIC
SECTOR UNDERTAKING) NAMRUP
P.O. PARBATPUR
PIN-786623
P.S.- NAMRUP
DIST- DIBRUGARH
ASSAM.
4:THE DIRECTOR (FINANCE)
THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LIMITED
(A PUBLIC SECTOR UNDERTAKING) NAMRUP
P.O. PARBATPUR
PIN-786623
P.S.-NAMRUP
DIST- DIBRUGARH
ASSAM.
5:THE GENERAL MANAGER
THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LIMITED
(A PUBLIC SECTOR UNDERTAKING) NAMRUP
P.O. PARBATPUR
PIN-786623
P.S.- NAMRUP
DIST- DIBRUGARH
ASSAM.
6:THE DEPUTY GENERAL MANAGER (HR)
Page No.# 7/10
THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LIMITED
(A PUBLIC SECTOR UNDERTAKING) NAMRUP
P.O. PARBATPUR
PIN-786623
P.S.-NAMRUP
DIST- DIBRUGARH
ASSAM.
7:THE CHIEF PERSONNEL OFFICER
THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LIMITED
(A PUBLIC SECTOR UNDERTAKING) NAMRUP
P.O. PARBATPUR
PIN-786623
P.S.-NAMRUP
DIST- DIBRUGARH
ASSAM.
8:THE UNION OF INDIA
THROUGH THE MINISTRY OF HUMAN RESOURCE
SASTRI BHAWAN
NEW DELHI -01
9:DHRUBA JYOTI CHARINGIA
S/O- LATE RAMNATH CHARINGIA
R/O- QUARTER NO- 596/TYPE IV/ SECTOR C
BVFCL COLONY NAMRUP
P.O- PARBATPUR-786623
DIST- DIBRUGARH
ASSAM
------------
Advocate for : MR SISHIR DUTTA
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 7 ORS
Linked Case : WP(C)/6015/2023
MRS. BORNALI CHETIA
W/O- PRODIP CHETIA
AD-HOC TEACHER CUMDEMONSTRATOR (BIOLOGY)
HFC CIVIL ENGINEERING DEPARTMENT
R/O- QUARTER NO- 301/TYPE III/ SECTOR C
BVFCL COLONY NAMRUP
Page No.# 8/10
P.O- PARBATPUR-786623
DIST- DIBRUGARH
ASSAM
VERSUS
THE UNION OF INDIA AND 8 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
DEPARTMENT OF FERTILIZERS
MINISTRY OF CHEMICAL AND FERTILIZERS
SHASTRI BHAWAN
NEW DELHI-110001.
2:THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
(A PUBLIC SECTOR UNDERTAKING) NAMRUP
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR
P.O. PARBATPUR
PIN-786623
P.S.- NAMRUP
DIST- DIBRUGARH
ASSAM.
3:THE CHAIRMAN AND MANAGING DIRECTOR
THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD. (A PUBLIC
SECTOR UNDERTAKING) NAMRUP
P.O. PARBATPUR
PIN-786623
P.S.- NAMRUP
DIST- DIBRUGARH
ASSAM.
4:THE DIRECTOR (FINANCE)
THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LIMITED
(A PUBLIC SECTOR UNDERTAKING) NAMRUP
P.O. PARBATPUR
PIN-786623
P.S.-NAMRUP
DIST- DIBRUGARH
ASSAM.
5:THE GENERAL MANAGER
THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LIMITED
(A PUBLIC SECTOR UNDERTAKING) NAMRUP
P.O. PARBATPUR
Page No.# 9/10
PIN-786623
P.S.- NAMRUP
DIST- DIBRUGARH
ASSAM.
6:THE DEPUTY GENERAL MANAGER (HR)
THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LIMITED
(A PUBLIC SECTOR UNDERTAKING) NAMRUP
P.O. PARBATPUR
PIN-786623
P.S.-NAMRUP
DIST- DIBRUGARH
ASSAM.
7:THE CHIEF PERSONNEL OFFICER
THE BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LIMITED
(A PUBLIC SECTOR UNDERTAKING) NAMRUP
P.O. PARBATPUR
PIN-786623
P.S.-NAMRUP
DIST- DIBRUGARH
ASSAM.
8:THE UNION OF INDIA
THROUGH THE MINISTRY OF HUMAN RESOURCE
SASTRI BHAWAN
NEW DELHI -01
9:DHRUBA JYOTI CHARINGIA
S/O- LATE RAMNATH CHARINGIA
R/O- QUARTER NO- 596/TYPE IV/ SECTOR C
BVFCL COLONY NAMRUP
P.O- PARBATPUR-786623
DIST- DIBRUGARH
ASSAM
------------
Advocate for : MR SISHIR DUTTA
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 8 ORS.
Page No.# 10/10
BEFORE
HONOURABLE MR. JUSTICE K. SEMA
ORDER
Date : 05.06. 2024
Heard Mr. Sishir Dutta, learned senior counsel, assisted by Mr. S. Dutta,
learned counsel for the petitioners and Mr. M.Z. Ahmed, learned senior counsel,
assisted by A.M. Dutta, learned counsel for the respondent Nos. 2 to 8.
Mr. Sishir Dutta, learned senior counsel has submitted that the present
case is covered by the judgment and Order dated 23.04.2024, passed by this
Court in Writ Petition (C) No. 7253/2019 whereas Mr. M.Z. Ahmed, learned
senior counsel for the respondent Nos. 2 and 8 has disputed the submission
made by Mr. Sishir Dutta, learned senior counsel for the petitioners.
The learned counsel for the parties submit that it will be appropriate if the
present writ petition can be listed before the Hon'ble Mr. Justice Sanjay Kumar
Medhi who has adjudicated W.P.(c) No. 7253/2019 and passed the judgment
and order dated 23.04.2024.
In view of the submissions made by the learned counsel for the parties,
list the case before the Hon'ble Mr. Justice Sanjay Kumar Medhi.
Registry to do the needful.
JUDGE
Comparing Assistant
