Page No.# 1/4 vs United India Insurance Co. Ltd
2024 Latest Caselaw 3850 Gua

Gauhati High Court

Page No.# 1/4 vs United India Insurance Co. Ltd on 3 June, 2024

                                                               Page No.# 1/4

GAHC010012792024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : CO/2/2024

         RABIYA BIBI AND ORS
         W/O LATE RAHMAT ALI,
         RESIDENT OF VILLAGE KHATIKUCHI, PS GHAGRAPARA, DIST NALBARI,
         ASSAM 781369
         2: FARIDA BEGUM
          D/O LATE RAHMAT ALI
         VILL.- KHATIKUCHI
          P.S.- GHAGRAPARA
          PIN- 781369
          DIST.- NALBARI
         ASSAM.
         3: BAREK ALI
          S/O LATE RAHMAT ALI

         VILL.- KHATIKUCHI
         P.S.- GHAGRAPARA
         PIN- 781369
         DIST.- NALBARI
         ASSAM.

         4: MINOWARA BEGUM
          D/O LATE RAHMAT ALI

         VILL.- KHATIKUCHI
         P.S.- GHAGRAPARA
         PIN- 781369
         DIST.- NALBARI
         ASSAM.

         5: CHAYEF ALI
          S/O LATE RAHMAT ALI

         VILL.- KHATIKUCHI
         P.S.- GHAGRAPARA
                                                                    Page No.# 2/4

             PIN- 781369
             DIST.- NALBARI
             ASSAM

            VERSUS

            UNITED INDIA INSURANCE CO. LTD
            HAVING ITS REGISTERED OFFICE AT 24, WHITES, CHENNAI AND ONE OF
            THE REGIONAL OFFICE AT G.S. ROAD, DISPUR. GUWAHATI,
            REPRESENTED BY THE REGIONAL MANAGER GUWAHATI REGIONAL
            OFFICE

            2:BRAJEN DAS
             S/O LATE SHATYA DAS

            R/O TETELIA
            NEAR L.P SCHOOL GOTANAGAR
            P.S.- JALUKBARI
            GUWAHATI
            DIST.- KAMRUP
            ASSAM
            PIN- 781033.

            3:AINUL ALI
             S/O PANIR ALI

            VILL.- BARAIGAON
            P.O.- PUB BARKA
            P.S.- KAMALPUR
            DIST.- KAMRUP
            ASSAM
            PIN- 781101

Advocate for the Petitioner   : MR G JALAN

Advocate for the Respondent :

             Linked Case : MACApp./361/2023

            UNITED INDIA INSURANCE COMPANY LIMITED
            HAVING ITS REGISTERED OFFICE AT 24
            WHITES
            CHENNAI AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD
            DISPUR.


             VERSUS
                             Page No.# 3/4


RABIYA BIBI AND 6 ORS.
W/O LATE RAHMAT ALI

VILL.- KHATIKUCHI
P.S.- GHAGRAPARA
PIN- 781369
DIST.- NALBARI
ASSAM.

2:FARIDA BEGUM
D/O LATE RAHMAT ALI

VILL.- KHATIKUCHI
P.S.- GHAGRAPARA
PIN- 781369
DIST.- NALBARI
ASSAM.
3:BAREK ALI
S/O LATE RAHMAT ALI

VILL.- KHATIKUCHI
P.S.- GHAGRAPARA
PIN- 781369
DIST.- NALBARI
ASSAM.
4:MINOWARA BEGUM
D/O LATE RAHMAT ALI

VILL.- KHATIKUCHI
P.S.- GHAGRAPARA
PIN- 781369
DIST.- NALBARI
ASSAM.
5:CHAYEF ALI
S/O LATE RAHMAT ALI

VILL.- KHATIKUCHI
P.S.- GHAGRAPARA
PIN- 781369
DIST.- NALBARI
ASSAM.
6:BRAJEN DAS
S/O LATE SHATYA DAS

R/O TETELIA
NEAR L.P SCHOOL GOTANAGAR
P.S.- JALUKBARI
                                                                          Page No.# 4/4

           GUWAHATI
           DIST.- KAMRUP
           ASSAM
           PIN- 781033.
           7:AINUL ALI
           S/O PANIR ALI

           VILL.- BARAIGAON
           P.O.- PUB BARKA
           P.S.- KAMALPUR
           DIST.- KAMRUP
           ASSAM
           PIN- 781101.
           ------------
           Advocate for : MR. K K BHATTA
           Advocate for : appearing for RABIYA BIBI AND 6 ORS.



                                    BEFORE
                      HONOURABLE MRS. JUSTICE MARLI VANKUNG

                                        ORDER

Date : 03.06.2024 Heard Mr. G. Jalan, learned counsel for the cross objector, who submits that the instant cross objection has been filed against the Judgment and Order dated 13.06.2023 passed by the learned Member, MACT No.1, Kamrup(Metro), Guwahati in MAC Case No.913/2016.

Issue notice.

Mrs. L. Sharma, accepts notice on behalf of respondent No.1/Insurance Company.

List the matter after 2(two) weeks for filing of written objection, if so advised.

JUDGE

Comparing Assistant