Page No.# 1/2 vs The State Of Assam And Anr
2024 Latest Caselaw 492 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And Anr on 30 January, 2024

                                                               Page No.# 1/2

GAHC010109082023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./200/2023


            SUMEN DOIMARY AND ANR.
            S/O MANOWAL @ MANUAL DOIMAR,
            R/O MAZBAT,
            P.S.- MAZBAT,
            DIST.- UDALGURI.


            2: SANKAR TIRKI
             S/O LT ATOWA TIRKI
            VILL.- KAMABARI
            P.S. AND DIST.- UDALGURI


            VERSUS


            THE STATE OF ASSAM AND ANR.
            REP. BY LD. P.P., ASSAM.


            2:JUGAL KALITA
             S/O LT. BASANTA KALITA
             S.I OF TEZPUR P.S.
            TEZPUR
             DIST.- SONITPUR
            ASSAM


Advocate for the Petitioner   : MR. A BHATTACHARYA

Advocate for the Respondent : PP, ASSAM
                                                                           Page No.# 2/2


                                   BEFORE
                      HON'BLE MR. JUSTICE ROBIN PHUKAN

                                       ORDER

30.01.2024

Heard Mr. A. Bhattacharya, learned counsel for the appellants and also heard Mr. B.B. Gogoi, learned Additional Public Prosecutor, Assam, appearing for the State respondent No.1.

Argument concluded.

Judgment reserved.

Sd/- Robin Phukan JUDGE

Comparing Assistant