Oriental Insurance Company Limited vs Wahida Begum And Anr
2024 Latest Caselaw 489 Gua

Gauhati High Court

Oriental Insurance Company Limited vs Wahida Begum And Anr on 30 January, 2024

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                           Page No.# 1/3

GAHC010082312023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : MFA/5/2024

            ORIENTAL INSURANCE COMPANY LIMITED
            A COMPANY REGISTERED AND INCORPORATED UNDER THE COMPANIES
            ACT, 1956, HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE, A-
            25/27, ASAF ALI ROAD, NEW DELHI- 2 WITH ONE ITS REGIONAL OFFICE
            AT G.S. ROAD, ULUBARI- 7, GUWAHATI, REP. BY ITS REGIONAL
            MANAGER, GUWAHATI.



            VERSUS

            WAHIDA BEGUM AND ANR.
            D/O MOINUL HAQUE,
            W/O LATE AJIM UDDIN,
            VILL.- KAKI NO. 2, TONGIA, P.O.- KAKI CHAICHALI, P.S.- KAKI, DIST.-
            HOJAI, ASSAM, PIN- 782442.

            2:NIRANJAN SAHA
             S/O SRI NARAYAN SAHA

            R/O VILL.- H. NO. 148
            DAROGAPATHAR
            DIMAPUR
            P.O. AND P.S.- DIMAPUR
            DIST.- DIMAPUR
            NAGALAND
            PIN- 797112

Advocate for the Petitioner   : MR. R C PAUL

Advocate for the Respondent :
                                                      Page No.# 2/3



Linked Case : I.A.(Civil)/227/2024

ORIENTAL INSURANCE COMPANY LIMITED
A COMPANY REGISTERED AND INCORPORATED UNDER THE COMPANIES
ACT
1956
HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
A-25/27
ASAF ALI ROAD
NEW DELHI- 2 WITH ONE ITS REGIONAL OFFICE AT G.S. ROAD
ULUBARI- 7
GUWAHATI
REP. BY ITS REGIONAL MANAGER
GUWAHATI.


VERSUS

WAHIDA BEGUM AND ANR.
D/O MOINUL HAQUE
W/O LATE AJIM UDDIN
VILL.- KAKI NO. 2
TONGIA
P.O.- KAKI CHAICHALI
P.S.- KAKI
DIST.- HOJAI
ASSAM
PIN- 782442.

2:NIRANJAN SAHA
S/O SRI NARAYAN SAHA

R/O VILL.- H. NO. 148
DAROGAPATHAR
DIMAPUR
P.O. AND P.S.- DIMAPUR
DIST.- DIMAPUR
NAGALAND
PIN- 797112.
------------
Advocate for : MR. R C PAUL
Advocate for : appearing for WAHIDA BEGUM AND ANR.
                                                                       Page No.# 3/3


                                    BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                     ORDER

Date : 30.01.2024

Heard Mr. R.C. Paul, learned counsel for the applicant. Since the connected appeal has been admitted for hearing, it is hereby directed that the judgment and award dated 15.02.2023 passed by the learned Commissioner, Employees' Compensation, Nagaon, Assam in NWC Case No. 10/2019, shall remain stayed till disposal of the appeal subject to deposit of Rs.2,00,000/- of the awarded amount in the Registry of this Court by the Insurance Company/applicant within the next 6(six) weeks.

The I/A stands disposed of accordingly.

JUDGE

Comparing Assistant