Gauhati High Court
Page No.# 1/5 vs The State Of Assam And 4 Ors on 29 January, 2024
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/5
GAHC010012992024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/374/2024
JADAB CHANDRA KUMAR AND 14 ORS
S/O LATE T. KUMAR, R/O GOTANAGAR, P.O.-MALIGAON, DIST- KAMRUP
(M), GUWAHATI, ASSAM, PIN-781011
2: MD. MUKTAB ALI
S/O LATE JULLAS ALI
R/O VILL AND P.O.-GANDHMOW
SINGIMARI
KAMRUP
ASSAM
PIN-781103
3: NARAYAN DAS
S/O LATE BAPURAM DAS
R/O VILL- ABHAYPUR
P.O.-GERUAH
HAJO
KAMRUP
PIN-781104
4: RAHIMA BIBI
W/O LATE MAHIBULLAH HAQUE
R/O VILL- HALIGAON
P.O.-BIJOYNAGAR
DIST-KAMRUP
ASSAM
PIN-781122
5: NILIMA DAS BORA
W/O LATE LAKHI KANTA BORA
R/O WARD NO. 4
P.O. AND P.S.-GOSSAIGAON
DIST- KOKRAJHAR
ASSAM
Page No.# 2/5
PIN-783360
6: JAMUNA SARKAR
W/O LATE RAMA SARKAR
R/O BONGAIGAON NO. 2 BAKHARAPAR
P.O. AND P.S.-BONGAIGAON
DIST- BONGAIGAON
ASSAM
PIN-783380
7: BHAGABAN DEKA
S/O LATE RAMESWAR DEKA
R/O P.O.-HARIBHANGA
P.S.-TIHU
DIST- NALBARI
ASSAM
PIN-781378
8: HARBAN SINGH
S/O LATE PRATAP SINGH
R/O VILL AND P.O.-BARKOLA
P.S.-SADAR
NAGAON
ASSAM
PIN-782114
9: AKANI RAJKHOWA
W/O LATE BIDYADHAR RAJKHOWA
R/O VILL-TENGAMARI
TEKELAGAON
P.O. AND P.S.-BARBARUAH
DIST-DIBRUGARH
ASSAM
PIN-786004
10: MD. RAFIQUE ALI
S/O LATE JAMIR ALI
R/O VILL- BANGAON
P.O.-BANAGRAM
P.S.-BELSOR
DIST- NALBARI
ASSAM
PIN-781303
11: BHABENDRA DEKA
S/O LATE GONESWAR DEKA
R/O WARD NO. 1 JYOTINAGAR PATHSALA
P.S.-PATACHARKUCHI
Page No.# 3/5
DIST-BAJALI
ASSAM
PIN-781325
12: CHANDRA NATH KONWAR
S/O LATE D. KONWAR
R/O VILL- NIZLALUK
P.O. AND P.S.-LALUK
DIST-LAKHIMPUR
ASSAM
PIN-784160
13: HIMESWAR BORAH
S/O LATE TANKESWAR BORAH
R/O P.N.G.B. ROAD
P.O. AND P.S.-TEZPUR
DIST-SONITPUR
ASSAM
PIN-784001
14: DINESH BEZBARUAH
S/O LATE LAKHI NATH BEZBARUAH
R/O KOMAR CHUBURI USHA NAGAR BY-LANE-2
P.O. AND P.S.-TEZPUR
DIST-SONITPUR
ASSAM
PIN-784001
15: JAGAT CHANDRA NATH
S/O LATE JOGESWAR NATH
R/O BOGA BURA CHUBURI
P.O.-BESERIA
P.S.-TEZPUR
DIST-SONITPUR
ASSAM
PIN-78405
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM, DISPUR, GUWAHATI-781006, ASSAM
2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-781006
Page No.# 4/5
ASSAM
3:THE SECRETARY TO THE GOVERNMENT OF ASSAM
IRRIGATION DEPARTMENT
DISPUR
GUWAHATI-781006
ASSAM
4:THE ASSAM STATE MINOR IRRIGATION DEVELOPMENT CORPORATION
LIMITED
REPRESENTED BY ITS MANAGING DIRECTOR
ASSAM STATE MINOR IRRIGATION DEVELOPMENT CORPORATION
LIMITED
ULUBARI
GUWAHATI-781007
ASSAM
5:THE MANAGING DIRECTOR
THE ASSAM STATE MINOR IRRIGATION DEVELOPMENT CORPORATION
LIMITED
ULUBARI
GUWAHATI-781007
ASSA
Advocate for the Petitioner : MR P BHARDWAJ
Advocate for the Respondent : GA, ASSAM
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
29.01.2024
List again on 05.02.2024.
Heard Mr. P. Bharadwaj, learned counsel for the petitioner. Also heard Mr.
N. Upadhyay, learned Standing Counsel, Irrigation and Mr. B. Gogoi, learned
Standing Counsel, Finance.
It is submitted that this writ petition is similarly situated as the writ
petitioner in W.P.(C) No. 5681/2022 which stood disposed of by Judgment and
Page No.# 5/5
Order dated 19.12.2023.
The learned counsel for the petitioners submits that the present writ
petitioners are similarly situated and he prays for similar order.
The respondents to apprise the Court on the next date fixed.
List on 05.02.2024.
JUDGE
Comparing Assistant
