On The Death Of Sobha Rani Baruah @ Subha ... vs The State Of Assam And 2 Ors
2024 Latest Caselaw 395 Gua

Gauhati High Court

On The Death Of Sobha Rani Baruah @ Subha ... vs The State Of Assam And 2 Ors on 24 January, 2024

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                  Page No.# 1/4

GAHC010072762023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : I.A.(Civil)/1153/2023

            ON THE DEATH OF SOBHA RANI BARUAH @ SUBHA RANI BARUAH@
            SUBHA RANI BORAH
            HER LEGAL HEIR PRADIP KUMAR BARUAH, RESIDENT OF
            THIANTANGANI, PO JURIA, NAGAON, ASSAM, 782124,ASSAM,



            VERSUS

            THE STATE OF ASSAM AND 2 ORS
            REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
            OF ASSAM, SECONDARY EDUCATION DEPARTMENT, DISPUR GUWAHATI
            781006, ASSAM

            2:THE DIRECTOR

             SECONDARY EDUCATION DEPARTMENT
             KAHILIPARA
             GUWAHATI 781019
             ASSAM

            3:THE HEADMASTER

             NAGAON GOVT. URBAN HIGH SCHOOL

            NAGAON
            ASSAM 78200

Advocate for the Petitioner   : MR P BHARDWAJ

Advocate for the Respondent : SC, SEC. EDU.
                                                        Page No.# 2/4



Linked Case : I.A.(Civil)/1154/2023

ON THE DEATH OF SOBHA RANI BARUAH @ SUBHA RANI BARUAH@
SUBHA RANI BORAH
HER LEGAL HEIR PRADIP KUMAR BARUAH
RESIDENT OF THIANTANGANI
PO JURIA
NAGAON
ASSAM
782124
ASSAM



VERSUS

THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR GUWAHATI 781006
ASSAM

2:THE DIRECTOR

SECONDARY EDUCATION DEPARTMENT
KAHILIPARA
GUWAHATI 781019
ASSAM
3:THE HEADMASTER

NAGAON GOVT. URBAN HIGH SCHOOL

NAGAON
ASSAM 782001
------------
Advocate for : MR P BHARDWAJ
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS



Linked Case : I.A.(Civil)/1156/2023

ON THE DEATH OF SOBHA RANI BARUAH @ SUBHA RANI BARUAH@
SUBHA RANI BORAH
                                                        Page No.# 3/4

HER LEGAL HEIR PRADIP KUMAR BARUAH
RESIDENT OF THIANTANGANI
PO JURIA
NAGAON
ASSAM
782124
ASSAM



VERSUS

THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR GUWAHATI 781006
ASSAM

2:THE DIRECTOR

SECONDARY EDUCATION DEPARTMENT
KAHILIPARA
GUWAHATI 781019
ASSAM
3:THE HEADMASTER

NAGAON GOVT. URBAN HIGH SCHOOL

NAGAON
ASSAM 782001
------------
Advocate for : MR P BHARDWAJ
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS



Linked Case : WP(C)/4868/2021

SOBHA RANI BARUAH @ SUBHA RANI BARUAH@ SUBHA RANI BORAH
W/O PRADIP KUMAR BARUAH
RESIDENT OF THIANTANGANI
PO JURIA
NAGAON
ASSAM
782124
                                                                   Page No.# 4/4


            VERSUS

           THE STATE OF ASSAM AND 2 ORS
           REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
           OF ASSAM
           SECONDARY EDUCATION DEPARTMENT
           DISPUR GUWAHATI 781006
           ASSAM

           2:THE DIRECTOR

           SECONDARY EDUCATION DEPARTMENT
           KAHILIPARA
           GUWAHATI 781019
           ASSAM
           3:THE HEADMASTER

           NAGAON GOVT. URBAN HIGH SCHOOL

           NAGAON
           ASSAM 782001
           ------------
           Advocate for : MR P BHARDWAJ
           Advocate for : SC
           EDU appearing for THE STATE OF ASSAM AND 2 ORS



                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

Date : 24.01.2024

At the request of Mr. P. Bhardwaj, learned counsel for the petitioner who submits that he be permitted some time to rely on the Judgment of the Co- Ordinate Bench of this Court in support of his contentions.

List this matter again on 7th February, 2024.

JUDGE

Comparing Assistant