Page No.# 1/4 vs Munia Tiwari @ Urmila And Ors
2024 Latest Caselaw 240 Gua

Gauhati High Court

Page No.# 1/4 vs Munia Tiwari @ Urmila And Ors on 12 January, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                         Page No.# 1/4

GAHC010281172023




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          Case : I.A.(Civil)/3791/2023

         HIRALAL TIWARI AND ANR.
         S/O LATE BISWAMBER TIWARI
         RESIDENT OF JAGIROAD TOWN
         PO AND PS JAGIROAD
         MOUZA GOVA
         DIST MORIGAON
         ASSAM

         2: SRI RAJU TIWARI
         S/O LATE BISWAMBER TIWARI
          RESIDENT OF JAGIROAD TOWN
          PO AND PS JAGIROAD
          MOUZA GOVA
          DIST MORIGAON
         ASSAM
         VERSUS

         MUNIA TIWARI @ URMILA AND ORS
         S/O LATE BISWAMBER TIWARI
         W/O SRI BASISTHA UPADHYA
         RESIDENT OF NA KHULA. PO AND PS JAGIROAD
         NOW R/O DAYANG BELGURI
         PO BELGURI
         MOUZA GOVA
         DIST MORIGAON
         ASSAM 782410

         2:SRI KAMALI TIWARI
         D/O LATE BISWAMBER TIWARI

         W/O LT. BALLADEV PANDEY

         RESIDENT OF PO. KALAPAHAR
         GUWAHATI
                                     Page No.# 2/4

DIST KAMRUP M ASSAM 781016
3:KALAWATI PANDEY
D/O LATE BISWAMBER TIWARI

W/O DHANESH PANDEY

RESIDENT OF UTRAGHAT LUNGHING
 PO AND PS DOKMOKA
 DIST KARBI ANGLONG
 ASSAM 782481
 4:ON THE DEATH OF ANUP DEVI
 W/O JIWTAN TIWARI
 HER LEGAL HEIR
 SAMBHU TIWARI
(SON)
RESIDENT OF JAGIROAD TOWN
 PO AND PS JAGIROAD
 MOUZA GOVA
 DIST MORIGAON
 ASSAM 782410
 5:ON THE DEATH OF SATELAL TIWARI
 HIS LEGAL HEIR
 BICKY TIWARI
(SON)
RESIDENT OF JAGIROAD TOWN
 PO AND PS JAGIROAD
 MOUZA GOVA
 DIST MORIGAON
 ASSAM 782410
 6:MUHAN TIWARI
(SON)
ALL ARE SON OF LT. JIWTON TIWARI
RESIDENT OF JAGIROAD TOWN
 PO AND PS JAGIROAD
 MOUZA GOVA
 DIST MORIGAON
 ASSAM 782410
 7:KAMAKHYA DEV NATH
S/O LATE HARENDRA DEV NATH
RESIDENT OF JAGIROAD TOWN
 PO AND PS JAGIROAD
 MOUZA GOVA
 DIST MORIGAON
 ASSAM 782410
 8:SUBUDH DEB NATH
S/O LATE HARENDRA DEV NATH
RESIDENT OF JAGIROAD TOWN
 PO AND PS JAGIROAD
                                 Page No.# 3/4

MOUZA GOVA
DIST MORIGAON
ASSAM 782410
9:NARAYAN DEB NATH
S/O LATE HARENDRA DEV NATH
RESIDENT OF JAGIROAD TOWN
PO AND PS JAGIROAD
MOUZA GOVA
DIST MORIGAON
ASSAM 782410
10:DASARATH GHOSH
S/O LATE NITYA NANDA GHOSH

RESIDENT OF JAGIROAD TOWN
PO AND PS JAGIROAD
MOUZA GOVA
DIST MORIGAON
ASSAM 782410
11:SURJIT DUTTA
S/O LATE SUDHA BINDHU DUTTA

RESIDENT OF JAGIROAD TOWN
PO AND PS JAGIROAD
MOUZA GOVA
DIST MORIGAON
ASSAM 782410
12:BISWAJIT DUTTA
S/O LATE SUDHA BINDHU DUTTA

RESIDENT OF JAGIROAD TOWN
PO AND PS JAGIROAD
MOUZA GOVA
DIST MORIGAON
ASSAM 782410
13:UTTAM BHOWMIK
S/O LATE MADHU SUDHAN BHOWMIK

RESIDENT OF JAGIROAD TOWN
PO AND PS JAGIROAD
MOUZA GOVA
DIST MORIGAON
ASSAM 782410
14:TAPAN BHOWMIK
S/O LATE MADHU SUDHAN BHOWMIK

RESIDENT OF JAGIROAD TOWN
PO AND PS JAGIROAD
MOUZA GOVA
                                                                             Page No.# 4/4

            DIST MORIGAON
            ASSAM 782410
            15:SWAPAN BHOWMIK
            S/O LATE MADHU SUDHAN BHOWMIK

            RESIDENT OF JAGIROAD TOWN
            PO AND PS JAGIROAD
            MOUZA GOVA
            DIST MORIGAON
            ASSAM 782410
            16:RATAN BHOWMIK
            S/O LATE MADHU SUDHAN BHOWMIK

            RESIDENT OF JAGIROAD TOWN
            PO AND PS JAGIROAD
            MOUZA GOVA
            DIST MORIGAON
            ASSAM 782410
            ------------
            Advocate for : MR. A SATTAR
            Advocate for : appearing for MUNIA TIWARI @ URMILA AND ORS



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

12.01.2024 Heard Mr. A. Sattar, learned counsel for the applicant.

Since the connected Regular Second Appeal is admitted for hearing, the operation of the impugned judgment dated 29.09.2023 and decree dated 05.10.2023 passed by the learned Civil Judge (Sr. Division), Morigaon in T.A. No. 09/2022 shall remain stayed till disposal of the appeal.

Accordingly, the Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant