Gauhati High Court
Page No.# 1/23 vs Food Corporation Of India And 6 Ors on 14 August, 2024
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/23
GAHC010047172021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1600/2021
SIRANJU KEWOT AND 13 ORS
S/O. TEZU KEWOT, R/O. BHUPENDRA NAGAR MATGHARIYA-01, P.O.
NARANGI, P.S. NOONMATI, DIST. KAMRUP, GUWAHATI, PIN-781026,
ASSAM.
2: RAM SAGAR YADAV
S/O. SRI BAUKU YADAV
R/O. KARBI NAGAR
HOUSE NO.18
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST. KAMRUP (M)
PIN-781021
GUWAHATI
ASSAM
3: RANJIT SINGH
S/O. LT. RAM EKBAL SINGH
R/O. FATASIL AMBARI
P.O. AND P.S. FATASIL AMBARI
DIST. KAMRUP (M)
GUWAHATI
PIN-781025
ASSAM.
4: RABILAL KEWAT
S/O. LT. JAYRAM KEWAT
R/O. BISHNU RABHA NAGAR HOUSE NO.6
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
Page No.# 2/23
5: DILIP KUMAR KEWOT
S/O. LT. LAGAN KEWOT
R/O. JAYANTA NAGAR
HOUSE NO.50
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
6: VIJAY DAS
S/O. LT. BHAGLU DAS
R/O. BAPUJEE NAGAR KARBAN GATE
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
7: MAHENDRA SAH
S/O. LT. OKIL SAH
R/O. SOONCHALI HOUSE NO.66
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
8: PRAMOD MANDAL
S/O. LT. LAKSHMAN MANDAL
R/O. BISHNUPUR NEAR BUDDA MANDIR
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
9: RABINDRA RAY
S/O. JAI KISUN RAY
R/O. LAST GATE SHANKAR NAGAR NOONMATI
HOUSE NO.50
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
10: MANOJ PODDAR
Page No.# 3/23
S/O. LT. CHHEDI PODDAR
R/O. BAMUNIMAIDAM GATE NO.6
HOUSE NO.125
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST. KAMRUP (M)
GUWAHATI
PIN-781021
ASSAM.
11: HARE RAM CHOUDHURY
S/O. RAJPATI CHOUDHURY
R/O. BONGRA LAST GATE TALUKDAR PARA
P.O. BONGRA
P.S. PALAKBARI
DIST. KAMRUP (M)
GUWAHATI
PIN-781015
ASSAM.
12: JOGENDRA SAHANI
S/O. LT. KHAKHAN SAHANI
R/O. SOONCHALI BILLPAR HOUSE NO.41
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
13: SANJAY PODDAR
S/O. JAGDISH PODDAR
R/O. KARBI NAGAR
HOUSE NO.10
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST. KAMRUP (M)
GUWAHATI
PIN-781021
ASSAM.
14: KHAGEN BAISHYA
S/O. LT. RAJEN BAISHYA
R/O. SOONCHALI BILLPAR
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM
Page No.# 4/23
VERSUS
FOOD CORPORATION OF INDIA AND 6 ORS
REP. BY (CHAIRMAN CUM MANAGING DIRECTOR) 16-20, BARAKKHAMBA
LANE, NEW DELHI-110001
2:EXECUTIVE DIRECTOR NORTH EAST ZONE
FOOD CORPORATION OF INDIA
G.L. PUBLICATION BUILDING
G.S. ROAD
GUWAHATI-781008.
3:GENERAL MANAGER
FOOD CORPORATION OF INDIA
REGIONAL OFFICE ASSAM PALTAN BAZAR
GUWAHATI-781008.
4:DIVISIONAL MANAGER
FOOD CORPORATION OF INDIA
ULUBARI
MITRA BUILDING
GUWAHATI-781007.
5:MANAGER ACCOUNTS
FOOD CORPORATION OF INDIA
ULUBARI
MITRA BUILDING
GUWAHATI-781007.
6:MANAGER (IR)
FOOD CORPORATION OF INDIA
ULUBARI
MITRA BUILDING
GUWAHATI-781007.
7:MANAGER DEPOT
FOOD STORAGE DEPOT
NEW GUWAHATI
BAMUNIMAIDAM
GUWAHATI-781021
Advocate for the Petitioner : MR A DASGUPTA, MS B DAS
Page No.# 5/23
Advocate for the Respondent : SC, F C I,
Linked Case : WP(C)/2640/2021
MAHESH SARMA AND 8 ORS
S/O. SRI UDHO SARMA
R/O. SHIVPUR
SHIV PATH
GOPAL NAGAR
HOUSE NO.76
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
2: GANGA RAM YADAV
S/O. LT. JOGENDRA YADAV
R/O. PRAG KUMAR DAS PATH BYE LANE NO.2
SURVI NAGAR HOUSE NO. 10
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST. KAMRUP (M)
GUWAHATI
PIN-781021
ASSAM.
3: MANOJ SAHANI
S/O. LT. PARMANAND SAHANI
R/O. GANESH MANDIR PATH
NEW GUWAHATI
BYE LANE NO.7
HOUSE NO. 5
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
4: MOHAN TANTI
S/O. LT. KAILU TANTI
R/O. ANAND NAGAR NEAR SARVAJANIK HINDI HIGH SCHOOL LALMATI
P.O. BAMUNIMAIDAM
Page No.# 6/23
P.S. CHANDMARI
DIST. KAMRUP (M)
GUWAHATI
PIN-781021
ASSAM.
5: NOONU BABU PASWAN
S/O. LT. MISHRI PASWAN
R/O. CHOONSARIL BIL PAR
HOUSE NO.73
BYE LANE NO.7
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
6: RAM BALAK SINGH
S/O. DHANESWAR PD. SINGH
R/O. C/O. KAMAL KALITA PUB JYOTI NAGAR ROAD
NEPALI CHOWK BYE LANE NO.11
HOUSE NO. 60
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
7: RAM PRIT SHARMA
S/O. ROHIN SHARMA
R/O. CHOONSARLI BIL PAR HOUSE NO.73
BYE LANE NO.7
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
8: RAM DAYAL MAHATO
S/O. LT. SARAJUG MAHATO
R/O. BISHNU RABHA NAGAR HOUSE NO.6
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
Page No.# 7/23
9: ANIL SAHANI
S/O. SRI MAHENDRA SAHANI
R/O. BIRKUCHI
NEAR HINDI HIGH SCHOOL
.O. NAGENGI
P.S. ....
DIST. KAMRUP (M)
GUWAHATI-781026.
VERSUS
FOOD CORPORATION OF INDIA AND 6 ORS
REP. BY (CHAIRMAN CUM MANAGING DIRECTOR) 16-20
BARAKKHAMBA LANE
NEW DELHI-110001.
2:EXECUTIVE DIRECTOR NORTH EAST ZONE
FOOD CORPORATION OF INDIA
G.L. PUBLICATION BUILDING
G.S. ROAD GUWAHATI-781008.
3:GENERAL MANAGER
FOOD CORPORATION OF INDIA
REGIONAL OFFICE ASSAM PALTAN BAZAR
GUWAHATI-781008.
4:DIVISIONAL MANAGER
FOOD CORPORATION INDIA
ULUBARI
MITRA BUILDING
GUWAHATI-781007.
5:MANAGER ACCOUNTS
FOOD CORPORATION OF INDIA
ULUBARI
MITRA BUILDING
GUWAHATI-781007.
6:MANAGER (IR)
FOOD CORPORATION OF INDIA
ULUBARI
MITRA BUILDING
GUWAHATI-781007.
7:MANAGER DEPOT
Page No.# 8/23
FOOD STORAGE DEPOT
NEW GUWAHATI
BAMUNIMAIDAM
GUWAHATI-781021.
------------
Advocate for : MR A DASGUPTA
Advocate for : SC
F C I appearing for FOOD CORPORATION OF INDIA AND 6 ORS
Linked Case : WP(C)/2743/2021
KUSHO SAHANI AND 12 ORS
S/O. LT. SONELAL SAHANI
R/O. NOONMATI JANTA NAGAR
HOUSE NO.16
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
2: SANJAY SINGH
S/O. LT. RAGHU NATH SINGH
R/O. FCI GATE BAMUNIMAIDAM
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST. KAMRUP (M)
GUWAHATI
PIN-781021
ASSAM.
3: HORIL SAHANI
S/O. LT. CHANDRADEO SAHANI
R/O. SUNCHALI
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
4: ARBIND KUMAR SAHANI
S/O. LT. JAGADISH SAHANI
R/O. SUNCHALI BILL PAR
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
Page No.# 9/23
GUWAHATI
PIN-781020
ASSAM.
5: GOPAL SAHANI
S/O. LT. JAGO SAHANI
R/O. NARENGI FOREST GATE
P.O. NARENGI
P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781026
ASSAM.
6: ANANDI KUMAR SINGH
S/O. LT. RAM SABAD SAH
R/O. PUBJYOTI NAGAR
HOUSE NO.72
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
7: RAJESH PASWAN
S/O. NEEM CHAND PASWAN
R/O. PUB BHABANIPUR NOONMATI
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
8: SARJAN SINGH
S/O. LT. UMESH SINGH
R/O. TIWARI BASTI KARBI DIPAL PATH
BIRKUCHI NARENGI
P.O. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781026
ASSAM.
9: INDRA KUMAR YADAV
S/O. TETAR YADAV
R/O. SAATGAON
P.O. NARENGI
P.S. RAILWAY LINE SASTGAON
Page No.# 10/23
DIST. KAMRUP
GUWAHATI
ASSAM.
10: RAM NATH MAHATO
S/O. LT. RAMBILASH MAHATO
R/O. BAMUNIMAIDAM 6 GATE
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST. KAMRUP (M)
GUWAHATI
PIN-781021
ASSAM.
11: MULCHAND MANDAL
S/O. LT. BALDEO MANDAL
R/O. BISHNU RABHA NAGAR
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
12: PRAKASH MAHATO
S/O. SRI RAMKRIPAL MAHATO
R/O. BISHNU RABHA NAGAR
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
13: RAJKUMAR SINGH
S/O. LT. NUNU SINGH
R/O. PUBJYOTI NAGAR HALDI MILL
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST. KAMRUP (M)
GUWAHATI
PIN-781021
ASSAM.
VERSUS
FOOD CORPORATION OF INDIA AND 6 ORS
REP. BY (CHAIRMAN CUM MANAGING DIRECTOR) 16-20
BARAKKHAMBA LANE
NEW DELHI-110001.
Page No.# 11/23
2:EXECUTIVE DIRECTOR NORTH EAST ZONE
FOOD CORPORATION OF INDIA
G.L. PUBLICATION BUILDING
G.S. ROAD
GUWAHATI-781008.
3:GENERAL MANAGER
FOOD CORPORATION OF INDIA
REGIONAL OFFICE ASSAM PALTANBAZAR
GUWAHATI-781008.
4:DIVISIONAL MANAGER
FOOD CORPORATION INDIA
ULUBARI
MITRA BUILDING
GUWAHATI-781007.
5:MANAGER ACCOUNTS
FOOD CORPORATION OF INDIA
ULUBARI
MITRA BUILDING
GUWAHATI-781007.
6:MANAGER (IR)
FOOD CORPORATION OF INDIA
ULUBARI
MITRA BUILDING
GUWAHATI-781007.
7:MANAGER DEPOT
FOOD STORAGE DEPOT
NEW GUWAHATI
BAMUNIMAIDAM
GUWAHATI-781021.
------------
Advocate for : MR A DASGUPTA
Advocate for : SC
F C I appearing for FOOD CORPORATION OF INDIA AND 6 ORS
Linked Case : WP(C)/1938/2021
Page No.# 12/23
JOGENDRA SAHANI AND 11 ORS
S/O- LT. GOBIND SAHANI
R/O- RAILWAY GATE 6
H.NO. 55
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST.- KAMRUP (M)
GHY
PIN- 781021
ASSAM
2: SANKAR SAHANI
S/O- LT. TILAK SAHANI
R/O- JYOTI NAGAR KARBI NAGAR
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST.- KAMRUP (M)
GHY
PIN- 781021
ASSAM
3: BHOLA TANTI
S/O- BRAHMDEO TANTI
R/O- BISHNU RABHA NAGAR
H.NO. 6
NOONMATI
P.O. AND P.S. NOONMATI
DIST.- KAMRUP (M)
GHY
PIN- 781020
ASSAM
4: RANJIT KUMMAR SHARMA
S/O- SRI GHOGHAR SHARMA
R/O- ANAND NAGAR
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST.- KAMRUP (M)
GHY
PIN- 781021
ASSAM
5: BISWAKARMA MAHATO
S/O- KAPIL DEO MAHATO
R/O- BISHNU RABHA NAGAR
H.NO. 9
NOONMATI
Page No.# 13/23
P.O. AND P.S. NOONMATI
DIST.- KAMRUP (M)
GHY
PIN- 781020
ASSAM
6: LALCHAND RAJBHAR
S/O- LT. RAM PRASAD RAJBHAR
R/O- H.NO. 40
B.K.KAKOTI ROAD
P.W.D
P.O. ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
GHY-07
ASSAM
7: CHANDRA BHUSAN RAJBHAR
S/O- SRI GANESH RAJBHAR
R/O- H.NO. 124
BIRUBARI
P.O. GOPINATH NAGAR
P.S. BIRUBARI
DIST.- KAMRUP (M)
GHY
PIN- 781016
ASSAM
8: ARBIND KUMAR SINGH
S/O- LT. RAMGULAM SINGH
R/O- H.NO. 23
KARBINAGAR
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST.- KAMRUP (M)
GHY
PIN- 781021
ASSAM
9: SHIV KUMAR YADAV
S/O- SRI DASHRATH YADAV
R/O- H.NO. 35
BISHNU RABHA NAGAR
P.O. AND P.S. NOONMATI
DIST.- KAMRUP (M)
GHY
PIN- 781020
ASSAM
Page No.# 14/23
10: BIREN SAHANI
S/O- LT. RAMPRASAD SAHANI
R/O- H.NO. 9
PRAG DAS PATH BYE LANE NO. 2 ANAND NAGAR
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST.- KAMRUP (M)
GHY
PIN- 781021
ASSAM
11: DHARMENDRA KEWAT
S/O- SRI RAMPRIT KEWAT
R/O- PUB JYOTI NAGAR
BYE LANE ROAD NO.3
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST.- KAMRUP (M)
GHY
PIN- 781021
ASSAM
12: RAJ NARAYAN YADAV
S/O- LT. GANGA YADAV
R/O- BANK COLONY PRAG DAS PATH
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST.- KAMRUP (M)
GHY
PIN- 781021
ASSAM
VERSUS
FOOD CORPORATION OF INDIA AND 6 ORS
REP. BY (CHAIRMAN CUM MANAGING DIRECTOR) 16-20
BARAKKHAMBA LANE
NEW DELHI- 110001
2:EXECUTIVE DIRECTOR NORTH EAST ZONE
FOOD CORPORATION OF INDIA
G.L.PUBLICATION BUILDING
G.S.ROAD
GHY-08
3:GENERAL MANAGER
FOOD CORPORATION OF INDIA
REGIONAL OFFICE ASSAM PALTAN BAZAR
Page No.# 15/23
GHY-08
4:DIVISIONAL MANAGER
FOOD CORPORATION OF INDIA
ULUBARI
MITRA BUILDING
GHY-07
5:MANAGER ACCOUNTS
FOOD CORPORATION OF INDIA
ULUBARI
MITRA BUILDING
GHY-07
6:MANAGER (IR)
FOOD CORPORATION OF INDIA
ULUBARI
MITRA BUILDING
GHY-07
7:MANAGER DEPOT
FOOD STORAGE DEPOT
NEW GUWAHATI
BAMUNIMAIDAM
GHY-21
------------
Advocate for : MR A DASGUPTA
Advocate for : SC
F C I appearing for FOOD CORPORATION OF INDIA AND 6 ORS
Linked Case : WP(C)/1924/2021
RAM PRABESH MAHATO AND 11 ORS
S/O- SHREE MAHATO
R/O- SALBARI
P.O. AND P.S. NOONMATI
DIST.- KAMRUP (M)
GHY
PIN- 781020
ASSAM
2: LALAN SINGH
S/O- LT. DEO NARAYAN SINGH
R/O- KARBI NAGAR PATH
H.NO.6
P.O. BAMUNIMAIDAM
Page No.# 16/23
P.S. CHANDMARI
DIST.- KAMRUP (M)
GHY
PIN- 781021
ASSAM
3: RAJO DAS
S/O- LT. JANGLI DAS
R/O- PURBO JAYOTI NAGAR
H.NO. 69
P.O. AND P.S. NOONMATI
DIST.- KAMRUP (M)
GHY
PIN- 781020
ASSAM
4: SIV NATH SAH
S/O- LT. RAM SEVAK SAH
R/O- BISHNU RABHA NAGAR
H.NO. 6
P.O. AND P.S. NOONMATI
DIST.- KAMRUP (M)
GHY
PIN- 781020
ASSAM
5: SUSHIL SAHANI
S/O- LT. KISHORI SAHANI
R/O- PURBO JAYOTI NAGAR
H.NO. 69
P.O. AND P.S. NOONMATI
DIST.- KAMRUP (M)
GHY
PIN- 781020
ASSAM
6: PAPPU RAM
S/O- LT. SUKHDEO RAM
R/O- L.B.ROAD NEW GUWAHATI
H.NO. 9
P.O. AND P.S. NOONMATI
DIST.- KAMRUP (M)
GHY
PIN- 781020
ASSAM
7: DHARMENDRA RAY
S/O- SEKHAR RAY
Page No.# 17/23
R/O- PRAG DAS PATH ANANDA NAGAR
H.NO. 62
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST.- KAMRUP (M)
GHY
PIN- 781021
ASSAM
8: BINOD KUMAR DAS
S/O- MEGHAN DAS
R/O- PRAG DAS PATH ANANDA NAGAR
H.NO. 62
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST.- KAMRUP (M)
GHY
PIN- 781021
ASSAM
9: AMARJIT SAH
S/O- LT. LAXMI SAH
R/O- NOOR NASAR SALBARI-03
H.NO. 18
P.O. AND P.S. NOONMATI
DIST.- KAMRUP (M)
GHY
PIN- 781020
ASSAM
10: CHAKRA BAHADUR
S/O- LT. CHANDRRA BAHADUR
R/O- GANESH MANDIR
H.NO. 03
BYE LANE NO.8
P.O. AND P.S. NOONMATI
DIST.- KAMRUP (M)
GHY
PIN- 781020
ASSAM
11: CHANDAN SINGH
S/O- LT. UDGAR SINGH
R/O- PURBO JAYTOI NAGAR
BYE LANE-7
H.NO. 1
P.O. AND P.S. NOONMATI
DIST.- KAMRUP (M)
Page No.# 18/23
GHY
PIN- 781020
ASSAM
12: MADHAV PRASAD YADAV
S/O- LT. PHUL CHAND YADAV
R/O- LALGANESH
H.NO.7 GOBINDO NAGAR
DIST.- KAMRUP (M)
GHY
PIN- 781034
ASSAM
VERSUS
FOOD CORPORATION OF INDIA AND 6 ORS
REP. BY (CHAIRMAN CUM MANAGING DIRECTOR) 16-20
BARAKKHAMBA LANE
NEW DELHI- 110001
2:EXECUTIVE DIRECTOR NORTH EAST ZONE
FOOD CORPORATION OF INDIA
G.L.PUBLICATION BUILDING
G.S.ROAD
GHY-08
3:GENERAL MANAGER
FOOD CORPORATION OF INDIA
REGIONAL OFFICE ASSAM PALTAN BAZAR
GHY-08
4:DIVISIONAL MANAGER
FOOD CORPORATION OF INDIA
ULUBARI
MITRA BUILDING
GHY-07
5:MANAGER ACCOUNTS
FOOD CORPORATION OF INDIA
ULUBARI
MITRA BUILDING
GHY-07
6:MANAGER (IR)
FOOD CORPORATION OF INDIA
ULUBARI
MITRA BUILDING
GHY-07
Page No.# 19/23
7:MANAGER DEPOT
FOOD STORAGE DEPOT
NEW GUWAHATI
BAMUNIMAIDAM
GHY-21
------------
Advocate for : MR A DASGUPTA
Advocate for : SC
F C I appearing for FOOD CORPORATION OF INDIA AND 6 ORS
Linked Case : WP(C)/2737/2021
RAJ KUMAR SAH AND 11 ORS
S/O. LT. FAGUNI SAH
R/O. BHAWANIPUR SOMALI PATH
P.O. AND P.S. NOONMATI
DIST. KAMRUP(M)
GUWAHATI
PIN-781020
ASSAM.
2: JAY KANT JADAV
S/O. LAT. SIYA RAM YADAV
R/O. ANANDO NAGAR
HOUSE NO.62 A
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST. KAMRUP (M)
GUWAHATI
PIN-781021
ASSAM.
3: RAJ KUMAR KEWOT
S/O. LT. DUBRI KEWOT
R/O. B.K. KAKATI ROAD OPPOSITE ULUBARI
P.S. PALTANBAZAR
DIST. KAMRUP (M)
GUWAHATI
PIN-781007
ASSAM.
4: GAJ RAJ RAJBHAR
S/O. LT. LAUTU RAJBHAR
R/O. SHANKAR NAGAR HOUSE NO. 51
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
Page No.# 20/23
GUWAHATI
PIN-781020
ASSAM.
5: ASHOK PANDIT
S/O. SRI SHEKHAR PANDIT
R/O. BISHNU RABHA NAGAR NOONMATI
HOUSE NO.36
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
6: OKIL MAHATO
S/O. LT. ANUP LAL MAHATO
R/O. NOONMATI GOPALA NAGAR
SHIV PATH
HOUSE NO.75
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
7: UPENDRA SAHANI
S/O. SRI RAMDEO SAHANI
R/O. BISHNU RAVA NAGAR NOONMATI HOUSE NO.2
BYE LANE NO.7
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
8: KRISHNA SAH
S/O. SRI CHANAKI SAH
R/O. BAMUNIMAIDAM KARBINAGAR
HOUSE NO.11
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST. KAMRUP (M)
GUWAHATI
PIN-781021
ASSAM.
9: UMESH SAH
S/O. SRI BALMIKI SAH
R/O. GUWAHATI COLLEGE
Page No.# 21/23
JYOTINAGAR BYE LANE NO.1 HOUSE NO.10
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST. KAMRUP (M)
GUWAHATI
PIN-781021
ASSAM.
10: BIRENDRA YADAV
S/O. RAM JULUM YADAV
R/O. NEW GUWAHATI BAMUNIMAIDAM GATE NO.6
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST. KAMRUP (M)
GUWAHATI
PIN-781021
ASSAM.
11: MD. ATAUL
S/O. LT. MD. HASMUL
R/O. NEPALI CHOWK NOONMATI BYE LANE NO.13
HOUSE NO. 51
P.O. AND P.S. NOONMATI
DIST. KAMRUP (M)
GUWAHATI
PIN-781020
ASSAM.
12: DOMAN SINGH
S/O. LT. CHANDRIKA SINGH
R/O. PUB JYOTINAGAR
HOUSE NO.35
P.O. BAMUNIMAIDAM
P.S. CHANDMARI
DIST. KAMRUP (M)
GUWAHATI
PIN-781021
ASSAM.
VERSUS
FOOD CORPORATION OF INDIA AND 6 ORS
REP. BY (CHAIRMAN CUM MANAGING DIRECTOR) 16-20
BARAKKHAMBA LANE
NEW DELHI-110001.
2:EXECUTIVE DIRECTOR NORTH EAST ZONE
Page No.# 22/23
FOOD CORPORATION OF INDIA
G.L. PUBLICATION BUILDING
G.S. ROAD
GUWAHATI-781008.
3:GENERAL MANAGER
FOOD CORPORATION OF INDIA
REGIONAL OFFICE ASSAM PALTANBAZAR
GUWAHATI-781008.
4:DIVISIONAL MANAGER
FOOD CORPORATION INDIA
ULUBARI
MITRA BUILDING
GUWAHATI-781007.
5:MANAGER ACCOUNTS
FOOD CORPORATION OF INDIA
ULUBARI
MITRA BUILDING
GUWAHATI-781007.
6:MANAGER (IR)
FOOD CORPORATION OF INDIA
ULUBARI
MITRA BUILDING
GUWAHATI-781007.
7:MANAGER DEPOT
FOOD STORAGE DEPOT
NEW GUWAHATI
BAMUNIMAIDAM
GUWAHATI-781021.
------------
Advocate for : MR A DASGUPTA
Advocate for : SC
F C I appearing for FOOD CORPORATION OF INDIA AND 6 ORS
Page No.# 23/23
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : 14.08.2024
The argument of Mr. A. Dasgupta, learned senior counsel, assisted by Ms.
B. Das, learned counsel for the petitioners as well as Mr. P.K. Roy, learned senior
counsel, assisted by Ms. A. Chakrabarty, learned counsel for the respondents are
concluded.
Judgment reserved.
JUDGE
Comparing Assistant
