Apu Paul vs Mousami Paul
2024 Latest Caselaw 5584 Gua

Gauhati High Court

Apu Paul vs Mousami Paul on 5 August, 2024

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GAHC010136342024




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : I.A.(Civil)/2198/2024


          APU PAUL
          S/O LATE GOURANGA PAUL
          RESIDENT OF HAILAKANDI TOWN
          WARD NO. 4
          PS AND DIST. HAILAKANDI
          ASSAM


          VERSUS

          MOUSAMI PAUL
          D/O LATE DHIRENDRA PAUL
          RESIDENT OF HAILAKANDI TOWN WARD NO. 1
          SILCHAR ROAD
          NEAR RAIL GATE
          PO AND DIST HAILAKANDI
          ASSAM 788151

          ------------
          Advocate for : MR. A H M R CHOUDHURY
          Advocate for : appearing for MOUSAMI PAUL



                                 BEFORE
                    HON'BLE MR. JUSTICE ROBIN PHUKAN

                                        ORDER

05.08.2024

Heard Mr. A.H.M.R. Choudhury, learned counsel for the application.

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This interlocutory application is preferred by the applicant for staying the judgment and order dated 05.04.2024 passed by the learned Additional District Judge, Hailakandi, in Misc.(J) Case No.09/2019.

It appears that the applicant has also preferred an appeal, which has been admitted and the record has also been called for from the learned Trial Court.

The prayer made in this application will be considered after receiving the the record from the learned Trial Court.

Sd/- Robin Phukan JUDGE

Comparing Assistant