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National Insurance Co. Ltd vs Smti. Rina Pagag
2024 Latest Caselaw 5579 Gua

Citation : 2024 Latest Caselaw 5579 Gua
Judgement Date : 5 August, 2024

Gauhati High Court

National Insurance Co. Ltd vs Smti. Rina Pagag on 5 August, 2024

                                                            Page No.# 1/3

GAHC010010352020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1672/2024



         NATIONAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
         KOLKATA AND ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI
         REGIONAL OFFICE AT G.S. ROAD
         BHANGAGARH
         GUWAHATI-5
         ASSAM.


          VERSUS

         SMTI. RINA PAGAG
         W/O- LATE JALEN PAGAG
         PERMANENT R/O- VILL.- PUB BALIJAN
         P.O. GOGAMUKH
         P.S. GOGAMUKH
         DIST.- DHEMAJI
         ASSAM
         PIN- 787034.

         2:SRI SUDARSHAN PAGAG
         S/O- LATE JALEN PAGAG
          PERMANENT R/O- VILL.- PUB BALIJAN
          P.O. GOGAMUKH
          P.S. GOGAMUKH
          DIST.- DHEMAJI
         ASSAM
          PIN- 787034.

         3:MS. SORINA PAGAG
         D/O- LATE JALEN PAGAG
         PERMANENT R/O- VILL.- PUB BALIJAN
         P.O. GOGAMUKH
                                                                           Page No.# 2/3

          P.S. GOGAMUKH
          DIST.- DHEMAJI
          ASSAM
          PIN- 787034.

          4:SRI AJAY PAWE
          S/O- BHADIRAM PAWE
          VILL. NO. 2
          BONGALMARA
          P.O. ISLAMPUR
          DIST.- LAKHIMPUR
          ASSAM
          PIN- 787032.

          5:SRI BIREN BORAH
          S/O- LATE SANIRAM BORAH
          VILL.- PACHIM LALUK
          P.O. LALUK
          DIST.- LAKHIMPUR
          ASSAM
          PIN- 784160.
          ------------
          Advocate for : MR. C. PHUKAN
          Advocate for : MR. A. K. GUPTA appearing for SMTI. RINA PAGAG



                                BEFORE
              HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                      ORDER

Date : 05.08.2024 Heard Mr. C. Phukan, learned counsel for the applicant. Also heard Mr. A. K. Gupta, learned counsel for the respondent Nos. 1, 2 and 3.

Issue notice to the respondents.

Since, Mr. A. K. Gupta, learned counsel appears for the respondent Nos. 1, 2 and 3, no formal notice need to be issued to the said respondents.

The applicant shall take steps for issuance of notice to the respondent Nos. 4 and 5 by registered post with A/D as well as by usual mode within seven Page No.# 3/3

days from the date of this order, returnable within six weeks.

In the meanwhile, the execution of impugned judgment and order dated 05.08.2019 passed in MAC Case No. 04/2017 shall remain stayed till further order, subject to payment of 50% of the awarded amount by the applicant/Insurance Company to the Registry of this Court within a period of four weeks from the date of this order.

List this matter accordingly.

JUDGE

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