Narendra Singh vs Union Of India And 4 Ors
2023 Latest Caselaw 4036 Gua

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GAHC010159912023




                             THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : WA/277/2023

            NARENDRA SINGH
            S/O- SHRI SURYA NARAIN SINGH, R/O- VILL- KARANA,
            P.S. ARA MUFFASIL, DIST- BHOJPUR, STATE- BIHAR.

                        VERSUS

            1: UNION OF INDIA AND 4 ORS.
            REP. BY THE SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI.

            2:THE DIRECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE
            FORCE LODHI ROAD C.G.O. COMPLEX NEW DELHI.

            3:THE INSPECTOR GENERAL OF POLICE, CRPF NORTH EAST SECTOR
            STONY HEAVEN BISHOP COTTON ROAD NO-0364 SHILLONG
            MEGHALAYA.

            4:DEPUTY INSPECTOR GENERA, CENTRAL RESERVE POLICE FORCE
            UDARBAND DAYAPUR SILCHAR ASSAM.

            5:COMMANDANT, CENTRAL RESERVE POLICE FORCE 136
             BATTALION NALBARI ASSAM

For the Appellant(s)    : Mr. Y.S. Mannan, Advocate.

For the Respondent(s)   : Mr. K.K. Parasar, Central Government Counsel for respondent Nos.1 to 5.

-B E F O R E -

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

28.09.2023

Arguments have been heard.

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Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant