Bhanuprova Saikia vs The State Of Assam And 7 Ors
2023 Latest Caselaw 3978 Gua

                                                                Page No.# 1/4

GAHC010264352018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/8314/2018

         BHANUPROVA SAIKIA
         W/O SRI PRASANTA DUTTA, R/O BHASKAR PATH, LACHIT NAGAR, P.O.
         MORANHAT, PIN- 785570, DISTRICT- SIVASAGAR, ASSAM.



         VERSUS

         THE STATE OF ASSAM AND 7 ORS.
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
         OF ASSAM, EDUCATION (HIGHER) DEPARTMENT, DISPUR, GUWAHATI-6.

         2:THE DIRECTOR OF HIGHER EDUCATION
         ASSAM
          KAHILIPARA
          GUWAHATI-19.

         3:THE GOVERNING BODY OF SWAHID MANIRAM DEWAN COLLEGE
          CHARING
          SIVASAGAR
         ASSAM
          REPRESENTED BY ITS PRESIDENT
          SWAHID MANIRAM DEWAN COLLEGE
          P.O. CHARING
          DISTRICT- SIVASAGAR
         ASSAM
          PIN- 785661.

         4:THE PRINCIPAL/ SECRETARY OF SWAHID MANIRAM DEWAN COLLEGE
          P.O. CHARING
          DISTRICT- SIVASAGAR
         ASSAM
          PIN- 785661.
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            5:THE CHAIRMAN OF SELECTION COMMITTEE

            SWAHID MANIRAM DEWAN COLLEGE CONSTITUTED FOR THE
            SLECTION OF THE POST OF PRINCIPAL OF SWAHID MANIRAM DEWAN
            COLLEGE
            P.O. CHARING
            DISTRICT- SIVASAGAR
            ASSAM
            PIN- 785661.

            6:UNIVERSITY GRANT COMMISSION
             REPRESENTED BY THE SECRETARY
             HAVING ITS OFFICE AT BAHADUR SHAH ZAFAR MARG
             NEW DELHI- 110002

            7:BIRINCHI KUMAR BORAH
            ASSOCIATE PROFESSOR
             DEPTT. OF SOCIOLOGY
             JAJI HEMNATH SARMA COLLEGE
             P.O. JAJI
             DISTRICT- SIVSAGAR
            ASSAM
             PIN- 785001.

            8:DIBRUGARH UNIVERSITY
             REP. BY ITS REGISTRAR
             DIBRUGARH UNIVERSITY
             DIBRUGARH

Advocate for the Petitioner   : MR. P MAHANTA

Advocate for the Respondent : SC, HIGHER EDU




             Linked Case : WP(C)/6858/2017

            DR. BIRINCHI KUMAR BORAH
            S/O. LT. DANDI RAM BORAH
            R/O. VILL. CHARIA MORIA GAON
            P.O. BAMUNPUKHURI
            P.S. TEOK
            DIST. JORHAT
            ASSAM.
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          VERSUS

          THE STATE OF ASSAM and 3 ORS.
          REP. BY THE COMM. and SECY. TO THE GOVT. OF ASSAM
          EDUCATION HIGHER DEPTT.
          DISPUR
          GUWAHATI-06.

          2:THE DIRECTOR OF HIGHER EDUCATION
          ASSAM
          KAHILIPARA
           GUWAHATI-19
          ASSAM.
           3:THE PRESIDENT GOVERNING BODY
           SWAHID MANIRAM DEWAN COLLEGE

          P.O. CHARING
           P.S. GAURISAGAR
           DIST. SIVASAGAR
          ASSAM
           PIN-785661.
           4:THE UNIVERSITY GRANT COMMISSION
          BAHADUR SHAH ZAFAR MARG
           NEW DELHI-110002.
           ------------
          Advocate for : MS.S SAIKIA
          Advocate for : MR. K GOGOI (SC
           HIGHER EDUCATION) appearing for THE STATE OF ASSAM and 3 ORS.



                               BEFORE
          HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                    ORDER

Date : 26.09.2023

Mr. A Chamuah, learned Standing Counsel for the UGC states that the issue involved in this writ petition had already been decided by the Division Bench by the order dated 18.09.2023 in WA No. 284/2017.

Mr. A Chamuah, learned Standing Counsel for the UGC seeks for an Page No.# 4/4

adjournment to examine the implication of the said judgment.

List on 12.10.2023.

JUDGE

Comparing Assistant