The Oriental Insurance Co. Ltd vs Sri Nakul Dutta And 3 Ors
2023 Latest Caselaw 3908 Gua

                                                                      Page No.# 1/3

GAHC010122972019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./359/2023

         THE ORIENTAL INSURANCE CO. LTD.,
         A COMPANY REGISTERED UNDER THE COMPANIES ACT, 1956. REP. BY ITS
         REGIONAL MANAGER, ULUBARI, GUWAHATI-7.



         VERSUS

         SRI NAKUL DUTTA AND 3 ORS
         S/O- LATE GANESH DUTTA, R/O- VILLAGE- 2 NO. AJARGURI, P.S.
         PANIGAON, DIST.- LAKHIMPUR, ASSAM, PIN- 787052.

         2:MD. HOBIBUR RAHMAN
          S/O- ABDUL RAZZAK
          R/O- VILL.- BORSHALA
          P.S. NORTH LAKHIMPUR
          DIST.- LAKHIMPUR
         ASSAM
          PIN- 787023.

         3:MD. ABDUL GOFUL
          S/O- ARFAN ALI
          R/O- VILL.- FATEHPUR
          P.S. BIHPURIA
          DIST.- LAKHIMPUR
         ASSAM
          PIN- 784161.

         4:THE NATIONAL INSURANCE CO. LTD.

          REP. BY REGIONAL OFFICE
          G.S. ROAD
          BHANGAGARH
          GUWAHATI
                                                            Page No.# 2/3

             ASSAM- 781005

Advocate for the Petitioner   : MR. S K GOSWAMI

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/2721/2023

            THE ORIENTAL INSURANCE CO. LTD.

            A COMPANY REGISTERED UNDER THE COMPANIES ACT
            1956. REP. BY ITS REGIONAL MANAGER
            ULUBARI
            GUWAHATI-7.


             VERSUS

            SRI NUKUL DUTTA AND 3 ORS
            S/O- LATE GANESH DUTTA
            R/O- VILLAGE- 2 NO. AJARGURI
            P.S. PANIGAON
            DIST.- LAKHIMPUR
            ASSAM
            PIN- 787052.

            2:MD. HOBIBUR RAHMAN
            S/O- ABDUL RAZZAK
             R/O- VILL.- BORSHALA
             P.S. NORTH LAKHIMPUR
             DIST.- LAKHIMPUR
            ASSAM
             PIN- 787023.
             3:MD. ABDUL GOFUL
            S/O- ARFAN ALI
             R/O- VILL.- FATEHPUR
             P.S. BIHPURIA
             DIST.- LAKHIMPUR
            ASSAM
             PIN- 784161.
             4:THE NATIONAL INSURANCE CO. LTD.

            REP. BY REGIONAL OFFICE
                                                                               Page No.# 3/3

            G.S. ROAD
            BHANGAGARH
            GUWAHATI
            ASSAM- 781005.
            ------------
            Advocate for : MR. S K GOSWAMI
            Advocate for : appearing for SRI NUKUL DUTTA AND 3 ORS



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 22.09.2023

Heard Mr. S.K. Goswami, learned counsel for the appellant and Mr. K. Rahman, learned counsel for the respondent Nos. 2 & 3.

Since connected appeal has already been admitted for hearing, the operation of the impugned judgment and award dated 20.01.2018 passed by the learned MACT, North Lakhimpur, Assam in MAC Case No. 92/2015 shall remain stayed till disposal of the appeal.

The interlocutory application stands disposed of.

JUDGE

Comparing Assistant