The New India Assurance Co. Ltd vs Lakhi Prova Chutia And 7 Ors
2023 Latest Caselaw 3837 Gua

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GAHC010211252023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./368/2023

         THE NEW INDIA ASSURANCE CO. LTD.
         HAVING ITS REGISTERED AND HEAD OFFICE AT NEW INDIA ASSURANCE
         BUILDING, 87 MAHATMA GANDHI ROAD, FORT, MUMBAI- 400001 AND
         ONE OF THE REGIONAL OFFICE AT STAR CITY COMPLEX, 5TH FLOOR,
         M.S.S. PATH LACHIT NAGAR, GUWAHATI- 781007, AND VAROIUS
         DIVISIONAL, BRANCH AND MICRO OFFICES THROUGHOUT THE
         COUNTRY.



         VERSUS

         LAKHI PROVA CHUTIA AND 7 ORS.
         W/O DULAL CHUTIA,
         M/O KESHAB CHUTIA (SINCE DECEASED),
         R/O MORAN NOLINI GAON,
         P.O.- BORPATHAR,
         P.S.- MORAN BARBARUAH,
         DIST.- DIBRUGARH, ASSAM, PIN- 786613.

         2:BIJU CHETIA
          S/O SRI TANKESWAR CHETIA

         VILL.- JAMIRA GOHAIN GAON

         P.O. AND P.S.- BARBARUAH

         DIST.- DIBRUGARH
         ASSAM
         PIN- 786007.

         3:THE UNITED INDIA INSURANCE COMPANY LIMITED
          DIBRUGARH BRANCH
         AJMERA COMPLEX REPRESENTED BY GUWAHATI REGIOANL OFFICE
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CHIBBER HOUSE M.S.S. PATH
DISPUR
GUWAHATI
DIST.- KAMRUP (METRO)
ASSAM
PIN- 781005.

4:SEWAJIT SINGH
 S/O MAHENDRA SINGH

R/O KESHUOUR BOMDOM GAON

P.O. AND P.S.- MAUZAFFARPUR
 DIST.- MAUZAFFAURPUR
 BIHAR
 PIN- 842001. T/A RESIDENT OF JALAN NAGAR
 DIBRUGARH.

5:PRABHUDAYAL BERIWAL
 S/O S.P. BERI WAL

R/O JYOTI NAGAR

P.O.- JALANNAGAR
 P.S.- DIBRUGARH
 DIST.- DIBRUGARH
ASSAM
 PIN- 786005.

6:SHRIRAM GENERAL INSURANCE COMPANY LIMITED
 B. R. ARCADE
 3RD FLOOR
 OPPOSITE TO PRIYA PALACE HOTEL
 21 JANA PATH
 ULUBARI
 P.S.- PALTANBAZAR
 GUWAHATI
 DIST.- KAMRUP (METRO)
ASSAM
 PIN- 781007.

7:ASHOK KUMAR SINGH
 S/O LATE BAHADUR PRASAD SINGH

VILL.- JASAULITOLA
PHATIN
P.S.- KATHIYA
DIST.- MUZAFFARPUR
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              BIHAR
              PIN- 843124.

            8:BHOGIRATH RAI
             S/O LATE DURGA RAI

            VILL.- MARWARIPATTY
            P.S.- DIBRUGARH
            DIST.- DIBRUGARH
            ASSAM
            PIN- 786001

Advocate for the Petitioner   : MR. A J SAIKIA

Advocate for the Respondent :




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                          ORDER

20-09-2023 Heard Shri A. J. Saikia, learned counsel for the appellant Insurance Company which has preferred the present appeal under Section 173 of the Motor Vehicles Act, 1988 challenging a judgment and award dated 21.06.2023 passed by the learned MACT-cum-Addl. District Judge (FTC), Dibrugarh in MAC Case No. 53/2015.

Admit.

Call for the records.

Let steps be taken for service of notice upon the respondents by usual process as well as registered post with A/D.

Steps within 2 (two) days.

List after 6 (six) weeks alongwith the report on service as well as on LCR.

JUDGE

Comparing Assistant