M/S Gupta Hardware Pvt. Ltd vs M/S R.B. Engineering And Co. And ...
2023 Latest Caselaw 3809 Gua

                                                                            Page No.# 1/2

GAHC010004132011




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./40/2011

            M/S GUPTA HARDWARE PVT. LTD.
            REPRESENTED THROUGH- SRI MANAB LAHKAR, ITS MARKETING
            MANAGER, THROUGH A REGISTERED POWER OF ATTORNEY DEED AT-
            DR. R.P. ROAD, GANESHGURI CHARIALI, DISPUR, GUWAHATI-6, P.O. and
            P.S. DISPUR, DIST. KAMRUP METRO, ASSAM.



            VERSUS

            M/S R.B. ENGINEERING and CO. and ANR,
            REPRESENTED BY ITS PROPRIETOR, SRI RIPUN BHUYAN, "MAYA
            APARTMENT" GANESH MANDIR PATH, NEW GUWAHATI-781020, P.S.
            NOONMATI, DIST. KAMRUP, ASSAM.



Advocate for the Petitioner   : MR.S C BISWAS

Advocate for the Respondent : PP, ASSAM




                                    BEFORE
                       HON'BLE MR. JUSTICE ROBIN PHUKAN

                                          ORDER

19.09.2023

Heard Ms. P. Gupta, learned counsel appearing on behalf of Mr. C.S. Ray, learned counsel for the appellant and also heard Mr. S.P. Roy, learned counsel for the respondent Page No.# 2/2

No.1 and Mr. K.K. Parasar, learned Additional P.P., Assam, appearing for the State respondent No.2.

Argument concluded.

Judgment reserved.

Sd/- Robin Phukan JUDGE

Comparing Assistant