Gauhati High Court
Dilip Barman And 19 Ors vs The Union Of India And 4 Ors. A ... on 15 September, 2023
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GAHC010084672023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/283/2023
1: DILIP BARMAN AND 19 ORS.
S/O- LATE DEBENDRA BARMAN, R/O - BYASKUCHI P.S.- BYASKUCHI DIST-
BARPETA, ASSAM, PIN-781305. (LICENSE NO. BSM/18/2000/1)
2: NARUTTAM BHUYAN
S/O LATE NARAYAN BHUYAN
R/O - SARTHEBARI P.S.- SARTHEBARI DIST- BARPETA
ASSAM PIN-781307. (LICENSE NO. BSL/75/90/13)
3: BABUL CHANDRA SAHA
S/O LATE GANESH CHANDRA SAHA
R/O - BOHORI P.S.- TARABARI DIST- BARPETA
ASSAM PIN-781302. (LICENSE NO.BSL- BST-166/83)
4: JITEN CHANDRA MEDHI
S/O DALIM CHANDRA MEDHI
R/O - KARAKUCHI P.S.- EAST SARUKHETRI
DIST- BARPETA ASSAM PIN-781301. (LICENSE NO.BSM-18/2000/217/15)
5: MD. YAKUB ALI MALLIK @ YAKIB
S/O MD. SIDDIQUE MALLICK
R/O - TARABARI P.S.- TARABARI DIST- BARPETA
ASSAM PIN-781302. (LICENSE NO.BSM/47/98 PART-III/44/5)
6: TIKEN PATHAK
S/O LATE NARESWAR PATHAK
R/O - HOWLY TOWN WARD NO. 1 P.S.- HOWLY
DIST- BARPETA ASSAM PIN-781316. (LICENSE NO.BSM-14/99/23)
7: ASWINI DAS
S/O- LATE HARIN CHANDRA DAS
R/O - HOWLY P.S.- HOWLY DIST- BARPETA
ASSAM PIN-781316. (LICENSE NO.BSM-206/88/23)
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8: PARESH CHANDRA DAS
S/O - SRI. KERO RAM DAS
R/O - HOWLY P.S.- HOWLY DIST- BARPETA
ASSAM PIN-781316. (LICENSE NO.BSM-5/98/25)
9: KULEN DAS
S/O - SRI. HAREKRISHNA DAS
R/O - HOWLY P.S.- HOWLY DIST- BARPETA
ASSAM PIN-781316. (LICENSE NO.BSM-5/98/74/28)
10: SHAHIDUL ISLAM
S/O - SAHAB UDDIN AHMED
R/O - KOYAKUCHI P.S.- BARPETA DIST- BARPETA
ASSAM PIN-781352. (LICENSE NO.BSM-18/2013/16)
11: BASIR UDDIN
S/O - KARIM SHEKH
R/O - BHATNAPATI BAGHMARA P.S.- BARPETA
DIST- BARPETA ASSAM PIN-781328. (LICENSE NO.BSM-9/2001/75)
12: RAMENA BEGUM
W/O - OSMAN BHUYAN
R/O - BAHARI RESERVE BAHARI HAT P.S.- TARABARI
DIST- BARPETA ASSAM PIN-781302. (LICENSE NO.BSM-54/93/45)
13: SMT. MINA DEKA
SECRETARY OF MADHYA SARUKHETRI GAON PANCHAYAT BAHUMUKHI
AHILA SAMABAI SAMITTEE LTD. D/O - LATE HITESWAR DEKA
R/O - BAHARI RESERVE BAHARI HAT P.S.- SARTHEBARI DIST- BARPETA
ASSAM PIN-781307. (LICENSE NO.BSM-54/93/72)
14: TARULATA DEKA @TARUBALA DEKA
W/O - LATE CHIDANANDA DEKA
R/O - SARTHEBARI P.S.- SARTHEBARI DIST- BARPETA
ASSAM PIN-781307. (LICENSE NO.BSM-21/2009/16/17)
15: SAHED ALI
S/O - IZAT ALI
R/O - DAKSHIN GODHARI CHENIMARI P.S.- CHENIMARI
DIST- BARPETA ASSAM PIN-781321. (LICENSE NO.BSM-11/2007/57/58)
16: MD. KAIMUDDIN @ KIAMUDDIN
S/O - PARESH ALI
R/O - KALAMPUR P.S.- KUDENG DIST- BARPETA ASSAM
PIN-781314. (LICENSE NO.BSM-22/03/42)
17: NUR HUSSAIN
S/O - WAZUDDIN
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R/O - ALIGAON DHARMAPUR P.S.- BAGHBAR
DIST- BARPETA ASSAM PIN-781308. (LICENSE NO.BST-50/83/38)
18: NANDU MIYA
S/O - LATE SAMEJUDDIN
R/O - KANARA GAON P.S.- BAGHBAR
DIST- BARPETA ASSAM PIN-781308. (LICENSE NO.BSM-35/2017/113)
19: MAJEDA AHMED
SECRETARY OF JANIA GAON PANCHAYAT BAHUMUKHI MAHILA
SAMABAY SAMITI LTD. W/O - SUKUR ALI R/O - JANIA P.S.- BARPETA
DIST- BARPETA ASSAM PIN-781301. (LICENSE NO.BSM-54/93/4)
20: RAIJUDDIN AHMED
S/O - LATE DARUG ALI
R/O - GARALA SUTI NIRALA P.S.- BAGHBAR
DIST- BARPETA ASSAM PIN-781308. (LICENSE NO.BSM-50/83/49
VERSUS
1: THE UNION OF INDIA AND 4 ORS. A REPRESENTED BY THE SECRETARY,
DEPARTMENT OF FOOD AND PUBLIC DISTRIBUTION, KRISHI BHAWAN,
NEW DELHI - 110001.
2:THE STATE OF ASSAM REPRESENTED BY THE SECRETARY
GOVT. OF ASSAM DEPARTMENT OF FOOD CIVIL SUPPLIES AND
CONSUMER AFFAIRS ASSAM SECRETARIAT DISPUR ASSAM.
3:THE DIRECTOR, FOOD CIVIL SUPPLIES AND CONSUMER AFFAIRS
BHANGAGARH GUWAHATI ASSAM PIN- 781005
4:THE DEPUTY COMMISSIONER BARPETA
ASSAM. PIN- 781301
5:THE DEPUTY DIRECTOR, FOOD CIVIL SUPPLIES AND CONSUMER
AFFAIRS BARPETA OFFICE OF THE DEPUTY COMMISSIONER BARPETA
ASSAM
For the Appellant(s) : Ms. R. Saha, Advocate.
For the Respondent(s) : Ms. K. Phukan, Central Govt. Advocate for respondent No.1.
: Mr. R.K. Bora, Additional Senior Govt. Advocate, Assam and Mr.
N. Das, Junior Govt. Advocate, Assam for respondent Nos.2 to 5.
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-B E F O R E -
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
15.09.2023
Arguments have been heard.
Judgment reserved.
JUDGE CHIEF JUSTICE
Comparing Assistant
