Page No.# 1/3 vs The State Of Assam And 4 Ors
2023 Latest Caselaw 4482 Gua

                                                                  Page No.# 1/3

GAHC010233112023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/3129/2023

         ANURG CHETRY
         SON OF CHANDRA BAHADUR CHETRY, RESIDENT OF SHITOLPUR
         (PHILOBARI), P.O. GABHARUPATHAR, DISTRICT- TINSUKIA, ASSAM, PIN-
         786160.



         VERSUS

         THE STATE OF ASSAM AND 4 ORS.
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVERNMENT OF ASSAM, MEDICAL AND HEALTH DEPARTMENT,
         DISPUR, GUWAHATI-06

         2:THE DIRECTOR OF MEDICAL EDUCATION
          HENGRABARI
          GUWAHATI-36

         3:THE PRINCIPAL
          KOKRAJHAR MEDICAL COLLEGE
          KOKRAJHAR
          P.O. KOKRAJHAR
          DISTRICT- KOKRAJHAR (BTAD)
         ASSAM
          PIN- 783370

         4:THE UNION OF INDIA
          REPRESENTED BY THE MINISTRY OF HEALTH AND FAMILY WELFARE
          NIRMAN BHAWAN
          NEW DELHI- 110011

         5:MS. SHAYONA KASHYAP
          D/O- SRI ASHISH KUMAR DEY
          R/O- DHEKIAJULI TOWN
                                                                Page No.# 2/3

             P.O. SONITPUR
             P.S. DHEKIAJULI
             DIST.- SONITPUR
             ASSAM
             PIN- 784001
             PRESENT ADDRESS- C/O- GOVT. MIDDLE SCHOOL
             TIPPI
             P.O. AND P.S. BHALUKPUNG
             DISTRICT- WEST KAMENG
             ARUNACHAL PRADESH
             PIN- 79011

Advocate for the Petitioner   : MR. B CHETRI

Advocate for the Respondent : SC, HEALTH


             Linked Case : WA/392/2023

            ANURG CHETRY
            SON OF CHANDRA BAHADUR CHETRY
            RESIDENT OF SHITOLPUR (PHILOBARI)
            P.O. GABHARUPATHAR
            DISTRICT- TINSUKIA
            ASSAM
            PIN- 786160.

             VERSUS

            THE STATE OF ASSAM AND 4 ORS.
            REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
            GOVERNMENT OF ASSAM
            MEDICAL AND HEALTH DEPARTMENT
            DISPUR
            GUWAHATI-06

            2:THE DIRECTOR OF MEDICAL EDUCATION
            HENGRABARI
             GUWAHATI-36
             3:THE PRINCIPAL
            KOKRAJHAR MEDICAL COLLEGE
             KOKRAJHAR
             P.O. KOKRAJHAR
             DISTRICT- KOKRAJHAR (BTAD)
            ASSAM
             PIN- 783370
             4:THE UNION OF INDIA
                                                                 Page No.# 3/3

            REPRESENTED BY THE MINISTRY OF HEALTH AND FAMILY WELFARE
            NIRMAN BHAWAN
            NEW DELHI- 110011
            5:MS. SHAYONA KASHYAP
            D/O- SRI ASHISH KUMAR DEY
            R/O- DHEKIAJULI TOWN
            P.O. SONITPUR
            P.S. DHEKIAJULI
            DIST.- SONITPUR
            ASSAM
            PIN- 784001
            PRESENT ADDRESS- C/O- GOVT. MIDDLE SCHOOL
            TIPPI
            P.O. AND P.S. BHALUKPUNG
            DISTRICT- WEST KAMENG
            ARUNACHAL PRADESH
            PIN- 790114
            ------------
            Advocate for : MR. B CHETRI
            Advocate for : SC
            HEALTH appearing for THE STATE OF ASSAM AND 4 ORS.


                                  BEFORE
                        HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE KARDAK ETE

                                    ORDER

Date : 19.10.2023.

Arguments heard.

Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant