Mohan Kumar vs The State Of Assam And Anr
2023 Latest Caselaw 4458 Gua

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GAHC010212592022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./295/2022

            MOHAN KUMAR
            S/O LATE PHUKAN KUMAR,
            VILL.- LAKHIPUR,
            P.O.- DEBCHARA,
            P.S.- BARBARI,
            DIST.- BAKSA, ASSAM.



            VERSUS

            THE STATE OF ASSAM AND ANR.
            REP. BY P.P., ASSAM.

            2:HALADHAR KUMAR
             S/O LATE KAHIRAM KUMAR

            VILL.- LAKHIPUR

            P.O.- NIZ BANGALIPARA

            P.S.- BARAMA

            DIST.- BAKSA
            BTR
            ASSAM

Advocate for the Petitioner   : MR. S C BISWAS

Advocate for the Respondent : PP, ASSAM
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Linked Case : I.A.(Crl.)/708/2022

MOHAN KUMAR
S/O LATE PHUKAN KUMAR
VILL.- LAKHIPUR
P.O.- DEBCHARA
P.S.- BARBARI
DIST.- BAKSA
ASSAM.


VERSUS

THE STATE OF ASSAM AND ANR.
REP. BY P.P.
ASSAM.

2:HALADHAR KUMAR
S/O LATE KAHIRAM KUMAR

VILL.- LAKHIPUR

P.O.- NIZ BANGALIPARA

P.S.- BARAMA

DIST.- BAKSA
BTR
ASSAM.
------------
Advocate for : MR. S C BISWAS
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM AND ANR.
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                                BEFORE
              HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                 HONOURABLE MRS. JUSTICE MALASRI NANDI

                                  ORDER

18.10.2023 (M. Zothankhuma, J)

Heard Ms. U. Nanda, learned counsel appearing on behalf of Mr. S.C. Biswas, learned counsel for the appellant. Also heard Ms. B. Bhuyan, learned Addl. PP.

Hearing concluded.

Judgment reserved.

[                                       JUDGE                 JUDGE


Comparing Assistant