Page No.# 1/2 vs The State Of Assam
2023 Latest Caselaw 4277 Gua

                                                                 Page No.# 1/2

GAHC010172852008




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.A./107/2008

            DIGANTA BORA
            -

            2: TUTU BORA


            3: RITU BORA
            ALL ARE SONS OF LATE DEBA BORA
             R/O OFFICE LINE
            TIPONG
             UNDER LEKHAPANI P.S.
             DIST. TINSUKI

            VERSUS

            THE STATE OF ASSAM
            -



Advocate for the Petitioner   : MR. A K BHATTACHARYYA

Advocate for the Respondent : MR.R KALITA




                                         BEFORE
                  THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                   ORDER

12.10.2023

In this matter, hearing was concluded on 20.09.2023 and at the time of Page No.# 2/2

dictating the judgment, this court while going through 313 statement of the accused No. 3, it is seen that the accused No. 3, Ritu Bora might be minor on the date of the commission of the offence. Accordingly, this matter is listed today under the heading of 'to be spoken'.

Mr. BM Choudhury, learned counsel for the appellant submits that he will address this court on the issue in the next date.

List on 16.10.2023 as part-heard.

JUDGE

Comparing Assistant